High Courts23 Jan 2014Disposed Off
Hajinoormahammed Haji Yusuf Patel Vs Adam Ali Sunni and Others
Gujarat High Court · (2014) 3 GLR 1957
Civil Procedure Code, 1908 (CPC) - Order 11 Rule 14, Order 16 Rule 1, Order 16 Rule 14
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 591 of 1,769
High Courts23 Jan 2014
Mohammed Abbas Vs State of Gujarat
Gujarat High Court · (2014) 71 VST 167
Gujarat Value Added Tax Act, 2003 — Section 27
High Courts23 Jan 2014
Thakkar Trading Co. Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0070
High Courts23 Jan 2014
Commissioner of Income Tax-II Vs Gujarat Co-op. Milk Marketing Federation Ltd.
Gujarat High Court · (2014) 225 TAXMAN 99
Income Tax Act, 1961 — Section 32(1)(iia)
High Courts23 Jan 2014
State of Gujarat Vs Kiritsinh Mahobatsinh Brahmbhatt
Gujarat High Court · (2015) 1 CCR 211 : (2015) 1 Crimes 227 : (2014) 3 GLR 1879
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 60Penal Code, 1860 (IPC) — Section 114, 383, 385, 387
High Courts23 Jan 2014
Jinkal Dineshbhai Virvadiya Vs Commissioner of Income Tax
Gujarat High Court · (2014) 367 ITR 713 : (2014) 223 TAXMAN 26
Income Tax Act, 1961 — Section 131, 132, 132(B), 132A, 132B
High Courts22 Jan 2014
State of Gujarat Vs Hardik Dipakbhai Patel and Another
Gujarat High Court · (2014) CriLJ 1624
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Penal Code, 1860 (IPC) — Section 114, 363, 366, 376
High Courts22 Jan 2014
Mayur Non Trading Corporation and Another Vs State of Gujarat and Others
Gujarat High Court · (2014) 3 GLR 1907
Constitution of India, 1950 - Article 14 19 21 300A 31ALand Acquisition Act, 1894 - Section 11 11A 12 12(2) 30
High Courts22 Jan 2014Dismissed
Umiyashankar H. Joshi Vs State of Gujrat and Others
Gujarat High Court · (2014) LabIC 3777
Constitution of India, 1950 - Article 14 16 19 21 226
High Courts22 Jan 2014Partly Allowed
Gujarat Themis Biosin Limited Vs Chimanbhai Premabhai Patel
Gujarat High Court · (2014) 01 GUJ CK 0065
Constitution of India, 1950 - Article 226 227Industrial Disputes Act, 1947 - Section 11A
High Courts22 Jan 2014Dismissed
Saraswati Education Trust and Another Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0064
High Courts22 Jan 2014
Imtiyaz alias Bado Sadikbhai Shekh Vs State of Gujarat and Others
Gujarat High Court · (2014) CriLJ 1539
Bombay Prohibition Act, 1949 — Section 116Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3
High Courts22 Jan 2014Dismissed
Agriculture Produce Market Committee and 1 Another Vs Director-Agriculture Marketing and Rural Finance and 1 Another
Gujarat High Court · (2014) 2 GLR 1598
Constitution of India, 1950 - Article 226Gujarat Agricultural Produce Markets Act, 1963 - Section 11 11(1) 11(1)(ii) 11(2) 11(2)(a)
High Courts22 Jan 2014
Anupam Tele Services Vs Income Tax Officer
Gujarat High Court · (2014) 268 CTR 121 : (2014) 366 ITR 122 : (2014) 222 TAXMAN 318
Income Tax Act, 1961 — Section 40A, 40A(3)
High Courts22 Jan 2014
Gujarat Maritime Board Vs Bansal Infracon Ltd.
Gujarat High Court · (2014) 2 GLH 476
Constitution of India, 1950 — Article 14, 19(1)(g), 226
High Courts22 Jan 2014
Commissioner Vs Indian Farmers Fertilizers Corpn. Ltd.
Gujarat High Court · (2014) 305 ELT 49
Central Excises and Salt Act, 1944 — Section 35G, 35H, 35L
High Courts22 Jan 2014
Commissioner of C. Ex. Vs Ultratech Cement Pvt. Ltd.
Gujarat High Court · (2014) 302 ELT 334 : (2014) 28 GSTR 332
Central Excises and Salt Act, 1944 — Section 35G, 37B, 4
High Courts21 Jan 2014Dismissed
Aaheli Constructions Private Limited Vs Welspun Projects Limited
Gujarat High Court · (2014) 01 GUJ CK 0124
Companies Act, 1956 - Section 433 434 439
High Courts21 Jan 2014
Ghaghal Ranchhodbhai Amarabhai Vs Bhanjibhai Devshibhai Luhar 4 and Others
Gujarat High Court · (2014) 01 GUJ CK 0104
Bombay Land Revenue Code, 1879 — Section 135D