High Courts21 Jan 2014
Commissioner of Income Tax Vs Ramesh D. Patel
Gujarat High Court · (2014) 269 CTR 285 : (2014) 362 ITR 492 : (2014) 225 TAXMAN 411
Income Tax Act, 1961 — Section 115WD, 115WE, 115WF, 115WH, 120
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 592 of 1,769
High Courts21 Jan 2014
Jayvijaysinh Kishorsinh Chauhan Vs State of Gujarat and Others
Gujarat High Court · (2014) CriLJ 1431
Constitution of India, 1950 — Article 226, 32
High Courts21 Jan 2014Partly Allowed
General Manager Vs Zala Shivsinh Sursinh and Another
Gujarat High Court · (2014) 01 GUJ CK 0054
Civil Procedure Code, 1908 (CPC) - Section 96Land Acquisition Act, 1894 - Section 10 17 35 35(3) 36(2)
High Courts21 Jan 2014Partly Allowed
Deputy General Manager Vs Rabari Baldevbhai Jakshibhai and Another
Gujarat High Court · (2014) 01 GUJ CK 0052
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12 2(12) 96Land Acquisition Act, 1894 - Section 2(12) 35 35(2) 35(3) 53
High Courts21 Jan 2014
M.V. Vinalines Fortuna and 1 Another Vs Saurashtra Fuels Private Limited
Gujarat High Court · (2014) 01 GUJ CK 0050
Arbitration and Conciliation Act, 1996 - Section 2 2(b) 2(h) 34(2)(b)(i) 45Civil Procedure Code, 1908 (CPC) - Order 2 Rule 1, Order 40 Rule 40, Order 7 Rule 1, Order 7 Rule 1(e), Order 7 Rule 11(a)
High Courts21 Jan 2014
Commissioner of Income Tax Vs Gauranginiben S. Shodhan Indl.
Gujarat High Court · (2014) 367 ITR 238 : (2014) 224 TAXMAN 253
Income Tax Act, 1961 — Section 48, 50C, 55A, 55A(b)(ii)Wealth Tax Act, 1957 — Section 16A, 23, 24, 34AA, 35
High Courts21 Jan 2014Partly Allowed
Deputy General Manager Vs Rathod Gobarji Bhawanjibari and Another
Gujarat High Court · (2014) 01 GUJ CK 0041
Civil Procedure Code, 1908 (CPC) - Order 20 Rule 12 2(12) 96Land Acquisition Act, 1894 - Section 2(12) 35 35(2) 35(3) 53
High Courts21 Jan 2014
State of Gujarat Vs Chamar Rameshbhai Maganbhai
Gujarat High Court · (2014) 2 GLR 1235
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 379Penal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts21 Jan 2014
Commissioner of Income Tax Vs Rajkot Municipal Corporation
Gujarat High Court · (2014) 222 TAXMAN 298
Gujarat Provincial Municipal Corporations Act, 1949 — Section 226, 227, 264, 386, 63Income Tax Act, 1961 — Section 10(20), 142(1), 28
High Courts20 Jan 2014
Commissioner of Income Tax Vs ACE Software Exports Ltd.
Gujarat High Court · (2015) 370 ITR 21
Income Tax Act, 1961 — Section 10, 10A, 10B, 11, 115JB
High Courts20 Jan 2014Dismissed
Dahyabhai Mohanbhai Prajapati and D.H. Patel Vs Union of India and Others
Gujarat High Court · (2014) 01 GUJ CK 0122
High Courts20 Jan 2014Allowed
MAS Udkhanji Karimkhanji Talukdar and Another Vs Vishnubhai Gafurbhai Rabari and Others
Gujarat High Court · AIR 2014 Guj 110
Civil Procedure Code, 1908 (CPC) - Section 151
High Courts20 Jan 2014Dismissed
State of Gujarat and Another Vs Revabhai Jesingbhai and Another
Gujarat High Court · (2014) 01 GUJ CK 0113
High Courts20 Jan 2014
Divisional Controller, G.S.R.T.C. Vs Sahdevsinh Jatubha Jadeja
Gujarat High Court · (2015) 144 FLR 903 : (2014) 3 GLR 1972 : (2015) LLR 518 : (2014) 4 SCT 736 : (2015) 2 SLJ 40
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 11A
High Courts17 Jan 2014
CIT Vs Surat Vankar Sahakari Sangh Ltd.
Gujarat High Court · (2014) 01 GUJ CK 0151
Income Tax Act, 1961 — Section 2(24)(viia), 80P, 80P(1), 80P(2), 80P(2)(a)(i)
High Courts17 Jan 2014
Beena Vs Kalpeshbhai Amrutlal Lavingia
Gujarat High Court · AIR 2015 Guj 49 : (2014) 3 GLR 2097
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Family Courts Act, 1984 — Section 19Hindu Marriage Act, 1955 — Section 10, 13B
High Courts17 Jan 2014
Narendrakumar Vs State of Gujarat
Gujarat High Court · (2014) 2 GLH 346 : (2014) 2 GLR 1353
Cattle Trespass Act, 1871 — Section 20, 6Constitution of India, 1950 — Article 14, 15, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 2(n), 4(2), 468, 482
High Courts17 Jan 2014
Aisabhai Haji Noormamad Deceased through Heirs and Others Vs Abdul Kadar Haji Noormamad and Others
Gujarat High Court · (2014) 01 GUJ CK 0116
Limitation Act, 1963 - Section 21
High Courts17 Jan 2014Allowed
State of Gujarat and Others Vs Gujarat State Textile Corp. Ltd. and Others
Gujarat High Court · (2014) LabIC 2548
Constitution of India, 1950 - Article 14 16 39(d)
High Courts17 Jan 2014Allowed
Shoyeb Khan Navabkhan Pathan Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0109
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(bbb) 3Gujarat Provincial Municipal Corporations Act, 1949 - Section 119 335 336 5 6