High Courts13 Jan 2014
Kishorebhai Bhikhabhai Virani Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2015) 275 CTR 572 : (2014) 367 ITR 261
Income Tax Act, 1961 — Section 10, 10(38), 115JB, 45, 48
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 594 of 1,769
High Courts10 Jan 2014
Commissioner of Income Tax-III Vs Gujarat Narmada Valley Fertilizers Co. Ltd.
Gujarat High Court · (2014) 221 TAXMAN 479
Income Tax Act, 1961 — Section 14A, 260A
High Courts10 Jan 2014
GEB-Substituted as Gujarat State Electricity Corporation Vs Harishkumar N. Bosamiya
Gujarat High Court · (2014) 143 FLR 373 : (2014) 3 GLR 2277 : (2014) LabIC 2147 : (2014) 3 LLJ 329 : (2014) LLR 428
Industrial Disputes Act, 1947 — Section 2(oo), 2(oo)(bb), 25B, 25F
High Courts10 Jan 2014Allowed
Chief Secretary to Gujarat Administrative Dev. Officer and Others Vs Ajay Chandrakant Waghela
Gujarat High Court · (2014) 01 GUJ CK 0044
High Courts10 Jan 2014
Banubibi Ibrahim Vs Abdulkarim Ramzanibhai Shaikh
Gujarat High Court · (2014) 2 GLR 1583 : (2014) 2 RCR(Rent) 448
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(e), 18(3), 28, 28(1), 29(2)
High Courts09 Jan 2014
State of Gujarat and Others Vs Shah Dharmeshkumar Rameshchandra and Others
Gujarat High Court · (2015) 1 LLN 133
Constitution of India, 1950 — Article 142, 226
High Courts09 Jan 2014
Ran A Bharatsinh Jasubha Vs Heirs of Valand Laljibhai Arjanbhai
Gujarat High Court · (2014) 2 GLR 1688
Hindu Succession Act, 1956 — Section 14
High Courts09 Jan 2014
State of Gujarat Vs Narendrakumar Revachand
Gujarat High Court · (2014) 67 VST 423
Gujarat Sales Tax Act, 1969 - Section 40(1) 43(3A) 45 45(3A) 45(9)
High Courts09 Jan 2014
Commissioner of Central Excise, Ahmedabad-III Vs Gujarat State Petronet Ltd.
Gujarat High Court · (2014) 43 GST 635 : (2014) 34 STR 321 : (2014) 73 VST 92
Finance Act, 1994 — Section 73, 76, 77, 78, 78(1)
High Courts09 Jan 2014Disposed Off
Pal Cospo (India) Pvt. Ltd. and Others Vs Kankriya Maninagar Nagrik Sahkari Bank Ltd.
Gujarat High Court · (2014) 01 GUJ CK 0010
Constitution of India, 1950 - Article 226 227
High Courts08 Jan 2014
Arunaben Jamnadas Bhavsar Vs State of Gujarat
Gujarat High Court · AIR 2014 Guj 127
High Courts08 Jan 2014
State of Gujarat Vs G.M. Chemicals
Gujarat High Court · (2014) 43 GST 682 : (2014) 71 VST 288
High Courts08 Jan 2014Disposed Off
Shree Ratnakar Enterprise Vs State of Gujarat and Another
Gujarat High Court · (2014) 01 GUJ CK 0083
High Courts08 Jan 2014Partly Allowed
Gujarat State Civil Supplies Corporation Ltd. Vs Nalinkumar Arvindbhai Thakar and Others
Gujarat High Court · (2014) 01 GUJ CK 0077
Industrial Disputes Act, 1947 - Section 25(F)
High Courts08 Jan 2014Allowed
Paschim Railway Karamchari Parishad Vs Union of India and Another
Gujarat High Court · (2014) LLR 426
Industrial Disputes Act, 1947 — Section 10, 10(1)
High Courts08 Jan 2014Dismissed
Vaghela Suryaba Ranchhodji Vs Becharbhai Adarbhai Patel
Gujarat High Court · (2014) 2 GLR 1068
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jan 2014
Swati Menthol and Allied Chem. Ltd. Vs Jt. Dir., DRI
Gujarat High Court · (2014) 304 ELT 21 : (2014) 26 GSTR 625
Customs Act, 1962 — Section 111(d), 111(m), 112(a), 114A, 17
High Courts08 Jan 2014Dismissed
A.B. Parmar Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0012
High Courts07 Jan 2014Dismissed
The New India Assurance Co. Ltd. Vs Dineshkumar Chhotelal Tiwari and Others
Gujarat High Court · (2014) 3 ACC 167
Motor Vehicles Act, 1988 - Section 173
High Courts07 Jan 2014
Purushottam K. Makwana Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 507
Constitution of India, 1950 — Article 226, 277Penal Code, 1860 (IPC) — Section 114, 120(B), 201, 34, 406Prevention of Corruption Act, 1988 — Section 12, 13(1)(C)(D), 13(2), 7