High Courts07 Jan 2014
Vyas Kiritbhai Chandrakantbhai Vs Special Land Acquisition Officer
Gujarat High Court · (2014) 3 GLR 2013
Constitution of India, 1950 — Article 14, 19, 226Land Acquisition Act, 1894 — Section 18, 4
COURT ARCHIVE
Gujarat High Court judgments
35,376 judgments · page 595 of 1,769
High Courts07 Jan 2014
Board of Trustees of KPT and Another Vs M/s. Vijay Salt Syndicate
Gujarat High Court · (2014) 01 GUJ CK 0075
Constitution of India, 1950 - Article 14 226 227 300AMajor Port Trusts Act, 1963 - Section 29 34 34(1)Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 2(b) 2(e) 2(g) 3 4
High Courts07 Jan 2014Dismissed
R.B. Patel Vs Pachchim Gujarat VIJ Co. Ltd. and Others
Gujarat High Court · (2014) 01 GUJ CK 0074
Constitution of India, 1950 - Article 12Penal Code, 1860 (IPC) - Section 302 34
High Courts07 Jan 2014
Panasonic Energy India Co. Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2015) 274 CTR 250 : (2014) 367 ITR 245
Income Tax Act, 1961 — Section 11, 11(2), 251, 260A, 260A(1)
High Courts07 Jan 2014Allowed
Bharatsinh Gomansinh Solanki and Others Vs Nagar Pramukh and 1 Another
Gujarat High Court · (2014) 01 GUJ CK 0045
High Courts07 Jan 2014
Shree Palani Transport Co. Vs Assessing Officer
Gujarat High Court · (2014) 368 ITR 524
Income Tax Act, 1961 — Section 147, 148, 40(a)(ia)
High Courts07 Jan 2014Allowed
Liyakat Alias Madhrasi Chhotumiya Malek Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0009
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3(2)
High Courts07 Jan 2014Allowed
Kaliben Vs Commissioner of Police and Others
Gujarat High Court · (2014) 01 GUJ CK 0007
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b) 3(1) 3(2)Gujarat Prohibition Act, 1949 - Section 81
High Courts06 Jan 2014Dismissed
Gujarat Industrial Trucks Ltd. Vs Workmen of the Appellant Company and Another
Gujarat High Court · (2014) 01 GUJ CK 0148
Constitution of India, 1950 - Article 226 227
High Courts06 Jan 2014Disposed Off
Sadhbav Engineering Ltd. Vs Sardar Sarovar Narmada Nigam Ltd. and Others
Gujarat High Court · (2014) 01 GUJ CK 0082
Constitution of India, 1950 - Article 14 19(1)(g)
High Courts06 Jan 2014Dismissed
Dahyabhai Vasantji Vs State of Gujarat
Gujarat High Court · (2014) 2 GLR 1117
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 4, 5A, 6
High Courts06 Jan 2014Dismissed
Union of India and Another Vs Darbarsingh C. and Others
Gujarat High Court · (2014) 01 GUJ CK 0011
High Courts06 Jan 2014Partly Allowed
Gujarat Forest Produce Gatherers and Forest Workers Union and Others Vs State of Gujarat and Others
Gujarat High Court · (2014) 01 GUJ CK 0008
Constitution of India, 1950 - Article 14 16
High Courts06 Jan 2014Dismissed
Elite Co-operative Housing Society Ltd. Vs Joginderpal Singh Mahendra Singh and Others
Gujarat High Court · (2014) 01 GUJ CK 0006
High Courts06 Jan 2014Allowed
Mitesh Harshadbhai Kahar Vs State of Gujarat and Another
Gujarat High Court · (2014) 01 GUJ CK 0005
Bombay Police Act, 1951 - Section 56 60Constitution of India, 1950 - Article 21 226
High Courts27 Dec 2013
Patel Vishnubhai Maganbhai Vs State of Gujarat and Others
Gujarat High Court · (2013) 12 GUJ CK 0126
High Courts27 Dec 2013Partly Allowed
Vinodbhai Popatbhai Sataliya Vs State of Gujarat
Gujarat High Court · (2013) 12 GUJ CK 0040
High Courts26 Dec 2013
Rusapi Containers Vs Commissioner Appeals
Gujarat High Court · (2014) 44 GST 562
High Courts26 Dec 2013
Rashil Anilbhai Mehta Vs Assistant Commissioner of Service Tax and Others
Gujarat High Court · (2014) 25 GSTR 486 : (2014) 68 VST 410