High Courts05 Feb 2014Disposed Off
Narendra Kumar Gaurishnkar Shilu Vs State of Gujarat and 4 and Others
Gujarat High Court · (2014) 02 GUJ CK 0042
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 587 of 1,769
High Courts05 Feb 2014
Smitaben S. Patel Vs Union of India
Gujarat High Court · (2014) 2 GLH 517
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114Penal Code, 1860 (IPC) — Section 420Probation of Offenders Act, 1958 — Section 5
High Courts05 Feb 2014
Amitbhai Hirabhai Vadodariya Vs Pinalben Prafulbhai Mehta
Gujarat High Court · (2014) 2 GLR 1541
Bombay Civil Courts Act, 1869 — Section 13, 16, 24, 25, 26Bombay Court Fees Act, 1959 — Section 6(iv)(j)Civil Procedure Code, 1908 (CPC) — Section 96(1)
High Courts04 Feb 2014
Commissioner of Income Tax Vs Paranjay Mercantile Ltd.
Gujarat High Court · (2014) 361 ITR 462 : (2014) 223 TAXMAN 10
Income Tax Act, 1961 — Section 14, 28, 29, 30, 31
High Courts04 Feb 2014Dismissed
State of Gujarat Vs Khatubhai Limbabhai Pagi
Gujarat High Court · (2015) 1 Crimes 235 : (2014) 1 GLH 683 : (2014) 3 GLR 1919
Bombay Police Act, 1951 — Section 125, 134Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Penal Code, 1860 (IPC) — Section 109, 114, 302, 323, 324
High Courts04 Feb 2014
Yaswantsinh Shankarsinh Chauhan Vs State of Gujarat
Gujarat High Court · (2015) 3 Crimes 49 : (2014) 2 GLR 1525
Criminal Procedure Code, 1973 (CrPC) — Section 427, 482
High Courts04 Feb 2014
Kanubhai Shanabhai Gamechi Vs State of Gujarat
Gujarat High Court · (2014) 2 GLR 1620
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 25, 26, 27, 8Penal Code, 1860 (IPC) — Section 302, 364
High Courts04 Feb 2014Dismissed
Babubhai Govindbhai Panara Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 2 GLR 1844
Penal Code, 1860 (IPC) — Section 114, 379
High Courts04 Feb 2014Allowed
Vardhaman Silk Mills Ltd. Vs Dakshin Gujarat Vij Company Limited and 1
Gujarat High Court · (2014) 02 GUJ CK 0060
Constitution of India, 1950 - Article 226Electricity Act, 1910 - Section 26 26(6)
High Courts04 Feb 2014
Dashrathbhai Mohanbhai Rathod Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 2391
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 6Penal Code, 1860 (IPC) — Section 302, 452
High Courts04 Feb 2014
Lakshmanbhai Ukabhai Parmar Vs Karmsibhai Lalabhai Parmar
Gujarat High Court · (2014) 3 GLR 2148
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 12, 14, 19, 19(1), 226Evidence Act, 1872 — Section 10, 11, 135, 136, 137
High Courts04 Feb 2014
Commissioner of Income Tax-III Vs Bhogilal Ramjibhai Atara
Gujarat High Court · (2014) 222 TAXMAN 313
Income Tax Act, 1961 — Section 41(1), 41(c)
High Courts04 Feb 2014
Commissioner of Income Tax Vs Ankleshwar Taluka ONGC and Land Loser Travellers Co-Operative Society
Gujarat High Court · (2014) 362 ITR 92
Income Tax Act, 1961 — Section 194C, 40(a)(ia), 40A(3)
High Courts04 Feb 2014Disposed Off
Nalinwala N. Khammiwala Vs Deputy Engineer and 1 and Another
Gujarat High Court · (2014) 02 GUJ CK 0011
Constitution of India, 1950 - Article 226
High Courts04 Feb 2014
Commissioner of Income Tax Vs Torrent Power Ltd.
Gujarat High Court · (2014) 272 CTR 270 : (2014) 363 ITR 474 : (2014) 222 TAXMAN 367
Income Tax Act, 1961 — Section 10(15), 10(23D), 10(34), 10(35), 143(2)
High Courts04 Feb 2014Dismissed
Mehtab Ahrar Sikandar Sheikh Vs State of Gujarat
Gujarat High Court · (2014) CriLJ 2384
Constitution of India, 1950 — Article 14, 21Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3
High Courts03 Feb 2014
Commissioner of Income Tax Vs Prudent Finance (P.) Ltd.
Gujarat High Court · (2014) 225 TAXMAN 125
Income Tax Act, 1961 — Section 132, 132(4), 14A, 19(1)
High Courts03 Feb 2014
Naynaben Babubhai Vs Keti Farmaji Paliya
Gujarat High Court · (2014) 2 GLR 1814
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 85Civil Procedure Code, 1908 (CPC) — Order 10 Rule 2, Order 14 Rule 1, Order 14 Rule 2, Order 14 Rule 3, Order 14 Rule 5
High Courts03 Feb 2014
Gujarat State Road Transport Corporation Vs Bhikhabhai G. Patel
Gujarat High Court · (2014) LabIC 2477 : (2015) 1 LLN 405
Industrial Disputes Act, 1947 — Section 10, 11A, 2(k)
High Courts03 Feb 2014Dismissed
Ashokbhai Narandas Bundela Vs General Manager and 2 and Others
Gujarat High Court · (2014) 02 GUJ CK 0052