High Courts12 Feb 2014
Gujarat Carbon and Industries Ltd. Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2014) 365 ITR 464
Companies Act, 1956 - Section 205Income Tax Act, 1961 - Section 115JA 143(3) 147 32A 32A(4)
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Gujarat High Court judgments
35,376 judgments · page 585 of 1,769
High Courts12 Feb 2014
Tata Capital Financial Services Ltd. Vs State of Gujarat
Gujarat High Court · (2014) 02 GUJ CK 0090
High Courts12 Feb 2014Allowed
Jamnagar Municipal Corporation Vs Hindustan Unilever Ltd.
Gujarat High Court · (2014) 02 GUJ CK 0086
High Courts12 Feb 2014Dismissed
Makwana Mahesh R. Vs State of Gujarat
Gujarat High Court · (2015) 1 GLH 61 : (2014) 2 GLR 1043 : (2014) LabIC 2278 : (2014) 3 SCT 746
Constitution of India, 1950 — Article 14Right of Children to Free and Compulsory Education Act, 2009 — Section 23, 38University Grants Commission Act, 1956 — Section 26(1)
High Courts12 Feb 2014
Radhey Mohan Sharma Vs Deputy Commissioner of Income Tax (OSD)
Gujarat High Court · (2014) 121 CLA 265 : (2014) 184 CompCas 358 : (2015) 2 CompLJ 54
Income Tax Act, 1961 — Section 179, 221(1)
High Courts11 Feb 2014
Pankajbhai Murabhai Dhoria Vs Shantilal Vallabhdas Jogia
Gujarat High Court · (2014) 2 GLR 1761 : (2014) 2 RCR(Rent) 539
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 5, 100
High Courts11 Feb 2014
Vinod Dhudalal Shah Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 362 ITR 345 : (2015) 229 TAXMAN 23
Income Tax Act, 1961 — Section 10(38), 143(2), 147, 148
High Courts11 Feb 2014
Commissioner of Income Tax Vs Fairdeal Textile Park P. Ltd.
Gujarat High Court · (2014) 362 ITR 497
Income Tax Act, 1961 — Section 132, 132(4), 69B
High Courts11 Feb 2014
Shree Rajkot District Co-operative Milk Producers Union Ltd. Vs Bhanubhai Labhubhai Mehta
Gujarat High Court · (2014) LabIC 2401
Constitution of India, 1950 — Article 14, 15, 15(1), 15(2), 15(3)Gujarat Co-operative Societies Act, 1961 — Section 39, 40, 80, 80(1), 80(2)
High Courts10 Feb 2014
Gajubha (Gajendrasinh) Bhimaji Jadeja and Others Vs Union of India and Others
Gujarat High Court · (2015) 1 GLH 183
Air (Prevention and Control of Pollution) Act, 1981 - Section 21(2) — Central Sales Tax Act, 1956 - Section 5(3) — Civil Procedure Code, 1908 (CPC) - Section 11, 91 — Constitution of India, 1950 - Article 14, 21, 226, 38, 39(b) — Contract Act, 1872 - Section 65 — Environment (Protection) Act, 1986 - Section 15(3), 3, 3(1), 3(11), 3(2)(v) — Forest (Conservation) Act, 1980 - Section 2 — Gujarat Secondary Education Act, 1972 - Section 36(2), 36(3) — National Environment Appellate Authority Act, 1997 - Section 11, 11(2) — National Green Tribunal Act, 2010 - Section 14 — Punjab Municipal Act, 1999 - Section 193(4), 195 — Special Economic Zones Act, 2005 - Section 15, 26, 3, 4(1), 55 — Water (Prevention and Control of Pollution) Act, 1974 - Section 25(7)
High Courts10 Feb 2014
Commissioner of Income Tax Vs Champakbhai Mohanbhai Patel
Gujarat High Court · (2015) 370 ITR 700
Income Tax Act, 1961 — Section 132, 132A, 158BC, 158BC(c), 158BD
High Courts10 Feb 2014Allowed
Sarfaraj @ Pappu Panchhi Ismail Kureshi Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 02 GUJ CK 0113
Bombay Police Act, 1951 - Section 56 60Constitution of India, 1950 - Article 21 226
High Courts10 Feb 2014
Commissioner of Income Tax, Rajkot-II Vs Rajkot Dist. Co-op. Bank Ltd.
Gujarat High Court · (2014) 222 TAXMAN 240
Income Tax Act, 1961 — Section 119(2)
High Courts10 Feb 2014
Commissioner of Income Tax Vs Industrial Extension Bureau
Gujarat High Court · (2014) 367 ITR 270 : (2014) 225 TAXMAN 160
High Courts10 Feb 2014Dismissed
Union of India and Others Vs Paulbhai
Gujarat High Court · (2014) 02 GUJ CK 0039
High Courts10 Feb 2014Dismissed
Nihalchand Sunderjibhai Thakkar (Pujara) Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 02 GUJ CK 0037
Criminal Procedure Code, 1973 (CrPC) — Section 438, 439, 439(2)Penal Code, 1860 (IPC) — Section 114, 306
High Courts10 Feb 2014Partly Allowed
Rameshchandra Narayanrao Pawar Vs The Chairman and Others
Gujarat High Court · (2014) 02 GUJ CK 0035
Constitution of India, 1950 - Article 226 227
High Courts07 Feb 2014Allowed
Sanjay @ Tako Chhaganbhai Ughreja Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 02 GUJ CK 0139
Bombay Prohibition Act, 1949 — Section 65(a)(e), 66(b)Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3
High Courts07 Feb 2014Allowed
Mohammad Jafar @ Bunty Isaakbhai Shaikh Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 02 GUJ CK 0138
Bombay Animal Preservation Act, 1954 — Section 5, 6, 6(A)(B)(1)(2)(3), 8Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(bbb), 3Gujarat Provincial Municipal Corporations Act, 1949 — Section 335, 336