High Courts14 Feb 2014
Harsukhlal Mohanlal Bhatt Vs State of Gujarat and Others
Gujarat High Court · (2014) 02 GUJ CK 0027
Constitution of India, 1950 - Article 14 16
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 584 of 1,769
High Courts14 Feb 2014
Atul Motors Pvt. Ltd. and Another Vs State of Gujarat and Another
Gujarat High Court · (2014) 69 VST 289
High Courts14 Feb 2014
Anil Kumar Vs State of Gujarat
Gujarat High Court · (2014) 71 VST 122
Gujarat Value Added Tax Act, 2003 — Section 41, 41(1)
High Courts13 Feb 2014
State of Gujarat Vs Nitin and Others
Gujarat High Court · (2015) 1 GLR 232
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 342
High Courts13 Feb 2014
Technomaint Contactors Ltd. Vs Union of India
Gujarat High Court · (2014) 44 GST 545 : (2014) 27 GSTR 277 : (2014) 36 STR 488 : (2014) 73 VST 247
Finance Act, 1994 — Section 73, 73A, 73C, 76, 78
High Courts13 Feb 2014Partly Allowed
Rekha Kirit Mahida Vs Life Insurance Corporation of India
Gujarat High Court · (2014) 02 GUJ CK 0080
High Courts13 Feb 2014Allowed
Bhagwatsinh Kalubhai Pardeshi Vs Devgadh Baria Nagar Palika
Gujarat High Court · (2014) 02 GUJ CK 0079
High Courts13 Feb 2014
Marketyard Commercial Co-op. Bank Ltd. Vs State of Gujarat
Gujarat High Court · (2014) 2 GLR 1724
Constitution of India, 1950 — Article 12, 14, 226, 285, 289Gujarat Co-operative Societies Act, 1961 — Section 17, 28, 38, 38(2)(c), 39(1)Reserve Bank of India Act, 1934 — Section 2
High Courts13 Feb 2014
State of Gujarat Vs Nitin
Gujarat High Court · (2014) 3 GLH 62
Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 342
High Courts12 Feb 2014
Shree Balaji Enterprises Vs Union of India
Gujarat High Court · (2015) 320 ELT 214
High Courts12 Feb 2014
ME and Mummy Hospital Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 272 CTR 1
Income Tax Act, 1961 — Section 142A, 153A, 56, 69, 69AWealth Tax Act, 1957 — Section 2, 38A
High Courts12 Feb 2014
Mahant Janardandasji Guru Vs Administrator, Ambaji Mata Temple
Gujarat High Court · (2014) 2 GLR 1012
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 9Bombay Public Trusts Act, 1950 — Section 18, 19, 20, 22, 22(b-1)Civil Procedure Code, 1908 (CPC) — Section 115, 53, 80
High Courts12 Feb 2014
Dineshchandra Bhailalbhai Gandhi Vs Tax Recovery Officer
Gujarat High Court · (2014) 267 CTR 243 : (2014) 362 ITR 380 : (2014) 223 TAXMAN 268
Civil Procedure Code, 1908 (CPC) — Section 60, 60(1)Income Tax Act, 1961 — Section 226(3)Provident Funds Act, 1925 — Section 2(1)
High Courts12 Feb 2014
Karsanbhai Gandabhai Patel Vs Tax Recovery Officer
Gujarat High Court · (2014) 362 ITR 374
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58Income Tax Act, 1961 — Section 281, 281(1)
High Courts12 Feb 2014
Gujarat Carbon and Industries Ltd. Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2014) 365 ITR 464
Companies Act, 1956 - Section 205Income Tax Act, 1961 - Section 115JA 143(3) 147 32A 32A(4)
High Courts12 Feb 2014
Tata Capital Financial Services Ltd. Vs State of Gujarat
Gujarat High Court · (2014) 02 GUJ CK 0090
High Courts12 Feb 2014Allowed
Jamnagar Municipal Corporation Vs Hindustan Unilever Ltd.
Gujarat High Court · (2014) 02 GUJ CK 0086
High Courts12 Feb 2014Dismissed
Makwana Mahesh R. Vs State of Gujarat
Gujarat High Court · (2015) 1 GLH 61 : (2014) 2 GLR 1043 : (2014) LabIC 2278 : (2014) 3 SCT 746
Constitution of India, 1950 — Article 14Right of Children to Free and Compulsory Education Act, 2009 — Section 23, 38University Grants Commission Act, 1956 — Section 26(1)
High Courts12 Feb 2014
Radhey Mohan Sharma Vs Deputy Commissioner of Income Tax (OSD)
Gujarat High Court · (2014) 121 CLA 265 : (2014) 184 CompCas 358 : (2015) 2 CompLJ 54
Income Tax Act, 1961 — Section 179, 221(1)