COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 582 of 1,769

High Courts21 Feb 2014Allowed

Kailash Govindram Rathi Vs State of Gujarat and Another

Gujarat High Court · (2014) 02 GUJ CK 0071

Bombay Prohibition Act, 1949 - Section 116(2) 65(a)(e) 66(1)(b) 81Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b) 3

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High Courts21 Feb 2014

In Re: Devarsons Industries Pvt. Ltd.

Gujarat High Court · (2014) 02 GUJ CK 0070

Companies Act, 1956 - Section 391 392 393 394

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High Courts21 Feb 2014Allowed

Mohmad Aziz Yunus Shaikh Vs State of Gujarat and Another

Gujarat High Court · (2014) 02 GUJ CK 0069

Bombay Police Act, 1951 - Section 56 60Constitution of India, 1950 - Article 21 226

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High Courts20 Feb 2014

State of Gujarat Vs Dharmesh

Gujarat High Court · (2015) 1 GLR 323

Criminal Procedure Code, 1973 (CrPC) — Section 302, 313Penal Code, 1860 (IPC) — Section 188, 300, 302, 304, 452

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High Courts20 Feb 2014

Shingar Cosmetics (P.) Ltd. Vs Union of India

Gujarat High Court · (2014) 308 ELT 678 : (2014) 44 GST 330

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High Courts20 Feb 2014Allowed

Rajesh @ Bebo Salim Nanakram Malkani Vs Commissioner of Police and Others

Gujarat High Court · (2014) 02 GUJ CK 0120

Bombay Police Act, 1951 - Section 135(1)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3(2)

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High Courts20 Feb 2014Allowed

Ashokbhai Ramanbhai Solanki Vs State of Gujarat and Others

Gujarat High Court · (2014) 02 GUJ CK 0119

Bombay Prohibition Act, 1949 - Section 65(a)(e) 66(b) 81Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b) 3

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High Courts20 Feb 2014

Kanchanbhai Vs State of Gujarat

Gujarat High Court · (2014) 3 Crimes 250 : (2014) 3 GLR 2242

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 307

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High Courts20 Feb 2014Allowed

Vijaybhai K. Thakore Vs State of Gujarat and Others

Gujarat High Court · (2014) 02 GUJ CK 0087

Bombay Prohibition Act, 1949 - Section 108 65(a)(e) 66(1)b 81Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b) 3

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High Courts20 Feb 2014