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Gujarat High Court judgments

35,370 judgments · page 581 of 1,769

High Courts25 Feb 2014Allowed

Jogindra Sharma Vs State of Gujarat and Others

Gujarat High Court · (2014) 02 GUJ CK 0111

Bombay Prohibition Act, 1949 - Section 116(1)(b) 116(1)(b) 65(a)(e) 66(1)(b) 66(b)Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b) 3
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High Courts25 Feb 2014

Mukesh Vs State of Gujarat

Gujarat High Court · (2014) 2 GLR 1784

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 506(2)
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High Courts24 Feb 2014

CIT Vs Gujarat Themis Biosyn Ltd.

Gujarat High Court · (2014) 02 GUJ CK 0159

Income Tax Act, 1961 - Section 147, 32, 32(2), 32(2)(iii)(b), 72 — Sick Industrial Companies (Special Provisions) Act, 1985 - Section 17, 3
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