High Courts06 Mar 2014
Vaibhav Auto Industries Vs Union of India
Gujarat High Court · (2015) 315 ELT 400
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 579 of 1,769
High Courts06 Mar 2014
Commissioner of Central Excise Vs Saakeen Alloys (P.) Ltd.
Gujarat High Court · (2014) 308 ELT 655 : (2014) 45 GST 723
Central Excises and Salt Act, 1944 — Section 11(c)
High Courts06 Mar 2014Allowed
Gangaben Chandubhai Kahar Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 03 GUJ CK 0107
Bombay Police Act, 1951 — Section 56, 56(B), 57Bombay Prohibition Act, 1949 — Section 65(E), 66(1)(B), 81Constitution of India, 1950 — Article 226
High Courts06 Mar 2014Allowed
Abdul Rashid Abdul Gani Bukhari Vs State of Gujarat Q and Another
Gujarat High Court · (2014) 03 GUJ CK 0093
Bombay Provincial Municipal Corporations Act, 1949 - Section 335 336Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(bbb) 3
High Courts06 Mar 2014
M/s. Welspun India Ltd. Vs Union of India and Others
Gujarat High Court · (2014) 305 ELT 88 : (2014) 27 GSTR 11
Central Excises and Salt Act, 1944 - Section 18 5AFinance Act, 1988 - Section 88Finance Act, 2002 - Section 88 88(2)
High Courts06 Mar 2014
Comed Chemicals Ltd. Vs USV Limited and Others
Gujarat High Court · (2014) 03 GUJ CK 0086
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 21, Order 21 Rule 90, Order 8 Rule 10Constitution of India, 1950 - Article 136Land Acquisition Act, 1894 - Section 18 28A 54
High Courts06 Mar 2014
Commissioner Vs Sachin Dyeing and Printing (P.) Ltd.
Gujarat High Court · (2014) 44 GST 647
Central Excises and Salt Act, 1944 — Section 11
High Courts06 Mar 2014Allowed
Medical Director Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 03 GUJ CK 0073
Constitution of India, 1950 — Article 14
High Courts06 Mar 2014Allowed
Kanaji Bhuraji Mali Vs State of Gujarat thro Secretary and 2 Ors.
Gujarat High Court · (2014) 03 GUJ CK 0072
Bombay Prohibition Act, 1949 — Section 116(2), 65(a)(e), 66(b), 81, 98Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3
High Courts06 Mar 2014
Atithi Gokul Automobile Works Vs Union of India
Gujarat High Court · (2015) 315 ELT 410 : (2014) 44 GST 463
High Courts06 Mar 2014
State of Gujarat Vs Indian Rayon (A unit of Aditya Birla Nuvo Ltd.)
Gujarat High Court · (2014) 2 GLH 434
Constitution of India, 1950 — Article 226Government of India Act, 1935 — Section 107, 108
High Courts06 Mar 2014
Airports Authority of India and 51 Ors. Vs Amersingh Chandansingh and 6 Ors.
Gujarat High Court · (2014) 03 GUJ CK 0017
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 — Section 9
High Courts06 Mar 2014
Gujarat State Petronet Ltd. Vs Commr. of C. Ex.
Gujarat High Court · (2014) 35 STR 527
High Courts05 Mar 2014
Commissioner of Income Tax-I Vs Shital Corporation
Gujarat High Court · (2014) 369 ITR 476 : (2014) 223 TAXMAN 18
Income Tax Act, 1961 — Section 80IB, 80IB(10)Transfer of Property Act, 1882 — Section 2(47)(v), 53A
High Courts04 Mar 2014
Oriental Insurance Co. Ltd. Vs Raval Rupsibhai Pasabhai (Decd.) and Others
Gujarat High Court · (2016) 1 ACC 379 : (2015) ACJ 2698 : (2015) 1 GLR 216
Motor Vehicles Act, 1988 — Section 162, 166, 168, 173, 174
High Courts04 Mar 2014
Dharmeshbhai Kirtikumar Shah Vs State of Gujarat
Gujarat High Court · (2014) 2 GLR 1704
Arms Act, 1959 — Section 25(1)(B)(C)Criminal Procedure Code, 1973 (CrPC) — Section 100, 100(5), 161, 307, 439Evidence Act, 1872 — Section 25, 26, 27
High Courts04 Mar 2014
Subodhchandra and Co. Vs Income Tax Officer
Gujarat High Court · (2014) 362 ITR 387
High Courts04 Mar 2014Allowed
Jigneshkumar Rameshbhai Patel Vs Gujarat State Co. Operative Marketing Federation Ltd. and Another
Gujarat High Court · (2014) 03 GUJ CK 0092
High Courts04 Mar 2014Dismissed
Kantilal Keshavlal Parmar Vs State of Gujarat and 3 Ors.
Gujarat High Court · (2014) 03 GUJ CK 0089
Land Acquisition Act, 1894 — Section 6
High Courts04 Mar 2014Dismissed
Delta Rubner and Plastic Products and 2 Ors. Vs Municipal Cooperative Bank Ltd.
Gujarat High Court · (2014) 03 GUJ CK 0074
Constitution of India, 1950 — Article 227