High Courts11 Mar 2014Dismissed
Member of Gujarat Rajya Ardh Sahakari Audhyogik Karmchari and Others Vs Chief Officer and Another
Gujarat High Court · (2014) 03 GUJ CK 0088
Constitution of India, 1950 - Article 226 227
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 578 of 1,769
High Courts11 Mar 2014
N.K. Industries Ltd. Vs Income Tax Officer (OSD)
Gujarat High Court · (2014) 362 ITR 502
Income Tax Act, 1961 - Section 143(3) 147 147(c) 148 234B
High Courts11 Mar 2014
Spunpipe and Construction Co. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 362 ITR 559
Income Tax Act, 1961 — Section 143, 143(1), 143(3), 147, 2(14)
High Courts11 Mar 2014
Kodarbhai Veerabha Katara Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 1902
Constitution of India, 1950 — Article 226, 227Penal Code, 1860 (IPC) — Section 114, 190, 498A, 504
High Courts11 Mar 2014
The Commissioner of Income Tax Vs Moon Star Developers
Gujarat High Court · (2014) 269 CTR 259 : (2015) 1 GLH 384 : (2014) 367 ITR 621
Income Tax Act, 1961 — Section 143(2), 271(1)(c), 47, 47(vii), 80HHTransfer of Property Act, 1882 — Section 2(47)(v), 53A
High Courts11 Mar 2014
State of Gujarat Vs Suda Kara Rabari
Gujarat High Court · (2014) 3 GLH 217
Bombay Police Act, 1951 — Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 378(1)(3)Evidence Act, 1872 — Section 6
High Courts10 Mar 2014
Gujarat Industrial Development Co. Vs Arihant Electrics
Gujarat High Court · (2014) 3 GLH 771
High Courts10 Mar 2014
Commissioner of Income Tax Vs Sukhini P. Modi
Gujarat High Court · (2014) 367 ITR 682
Income Tax Act, 1961 — Section 142, 142(1), 142(2), 143, 143(1)
High Courts10 Mar 2014Allowed
Hareshchandra @ Hareshbhai Rajendra Prasad Barai Vs Joint Secretary and Others
Gujarat High Court · (2014) 03 GUJ CK 0083
Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3(2)Penal Code, 1860 (IPC) - Section 114 380 411 454 457
High Courts10 Mar 2014
N.K. Roadways P. Ltd. Vs Income Tax Officer (OSD)
Gujarat High Court · (2014) 362 ITR 522
Income Tax Act, 1961 — Section 143(3), 147(c), 148, 234B, 263
High Courts10 Mar 2014
Monil Prakashchandra Thakkar Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 481
Constitution of India, 1950 — Article 226
High Courts10 Mar 2014
State of Gujarat Vs Kalusinh Shivsinh Rahevar
Gujarat High Court · (2015) 1 CCR 83 : (2015) CriLJ 1520 : (2014) 3 GLH 76 : (2014) 3 GLR 2313 : (2015) 2 RCR(Criminal) 959
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Evidence Act, 1872 — Section 114, 4Prevention of Corruption Act, 1988 — Section 13(1)(d), 13(2), 20, 20(1), 20(3)
High Courts10 Mar 2014
Dipak Rasiklal Parikh Vs Alpa Dipak Parikh
Gujarat High Court · (2014) 3 GLH 30
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Family Courts Act, 1984 — Section 19Limitation Act, 1963 — Section 5
High Courts10 Mar 2014Allowed
Ravikumar Kanubhai Kahar Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 03 GUJ CK 0016
Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
High Courts07 Mar 2014
Regional Provident Fund Commissioner Vs Employees Provident Fund Appellate Tribunal
Gujarat High Court · (2015) 145 FLR 137 : (2014) 3 GLR 2646
Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 1, 14B, 15, 17, 3Foreign Exchange Regulation Act, 1973 — Section 54Sick Industrial Companies (Special Provisions) Act, 1985 — Section 4
High Courts07 Mar 2014Dismissed
Savitaben Bhailalbhai Brahmbhatt Since Decd. Through Heirs Vs Dhansukhbhai Chunilal Patel and Others
Gujarat High Court · (2014) 3 GLH 730 : (2015) 1 GLR 135
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 - Section 29(2) 5(11)(c)(ii)
High Courts07 Mar 2014
Ahmedabad Municipal Corpo. Vs M/s. Nippon Polymers Pvt. Ltd.
Gujarat High Court · (2014) 03 GUJ CK 0084
Bombay Provincial Municipal Corporations Act, 1949 - Section 411
High Courts07 Mar 2014Dismissed
Thakor Gandaji Jawanji Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 03 GUJ CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 114 302 304 323 325
High Courts07 Mar 2014Allowed
Ronak Purushottambhai Thakkar Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 03 GUJ CK 0071
Penal Code, 1860 (IPC) — Section 114, 379, 411, 447, 465
High Courts07 Mar 2014
Lupin Ltd. Vs State of Gujarat
Gujarat High Court · (2014) 44 GST 419 : (2014) 74 VST 97
Contract Act, 1872 — Section 72Limitation Act, 1963 — Section 17(1)(c)