High Courts20 Mar 2014
Commissioner of Service Tax Vs Arvind Mills Ltd.
Gujarat High Court · (2014) 45 GST 591 : (2014) 35 STR 496 : (2014) 73 VST 251
Finance Act, 1994 — Section 65
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 576 of 1,769
High Courts20 Mar 2014Allowed
Vallabhbhai Rambhai Vs State of Gujarat and Others
Gujarat High Court · (2014) 03 GUJ CK 0100
Saurashtra Gharkhed Tenancy Settlement and Agricultural Lands Ordinance Act, 1949 — Section 54
High Courts20 Mar 2014Dismissed
State of Gujarat and Others Vs A.D. Purohit
Gujarat High Court · (2014) 03 GUJ CK 0038
High Courts20 Mar 2014Disposed Off
Dharmanandan Diamonds (P.) Ltd. Vs Union of India
Gujarat High Court · (2014) 308 ELT 391 : (2014) 44 GST 822
Finance Act, 1994 — Section 66A
High Courts20 Mar 2014
State of Gujarat Vs Amarsinh Kanabhai Zala
Gujarat High Court · (2015) 1 GLH 89 : (2014) LabIC 2185
Constitution of India, 1950 — Article 226, 227Gujarat Higher Secondary Schools Services Tribunal Act, 1983 — Section 14, 14(1), 14(1)(b)Gujarat Secondary Education Act, 1972 — Section 36
High Courts19 Mar 2014
Raibaben Ishwarlal Patel Vs Arvindbhai Parshottamdas Patel and Others
Gujarat High Court · (2015) 1 RCR(Rent) 140
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 29 (2), 29(2)
High Courts19 Mar 2014
Gujarat Narmada Valley Fertilizers Co. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2014) 367 ITR 677
Income Tax Act, 1961 — Section 143(3), 147, 148, 35D, 35D(2)
High Courts19 Mar 2014Allowed
Mohanji Mansangji Thakor Vs State of Gujarat and 3 Ors.
Gujarat High Court · (2014) 03 GUJ CK 0044
High Courts19 Mar 2014Dismissed
Oil and Natural Gas Commission Vs Baldev Babaji Thakore 13 and Others
Gujarat High Court · (2014) 2 GLH 7
Constitution of India, 1950 — Article 226, 227
High Courts19 Mar 2014
Amarshiv Construction P. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2014) 367 ITR 659
Income Tax Act, 1961 — Section 10(1), 10(2)(xv), 28(iv)
High Courts19 Mar 2014Allowed
Vipulkumar Kishorchandra Bhanani Vs Jamjodhpur Municipal Borough and Others
Gujarat High Court · (2014) 03 GUJ CK 0008
High Courts18 Mar 2014
Ranjit Projects P. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 372 ITR 529
Income Tax Act, 1961 - Section 115JB, 139, 142, 143, 143(1A)
High Courts18 Mar 2014
Friends of WWB, India Vs Deputy Commissioner of Income Tax (Exemption)
Gujarat High Court · (2015) 370 ITR 26
Income Tax Act, 1961 — Section 11(1), 11(2), 11(2), 143(3), 147
High Courts18 Mar 2014Disposed Off
In Re: Ambuja Cements Limited
Gujarat High Court · (2014) 03 GUJ CK 0099
Companies Act, 1956 - Section 100 100 100 101 101
High Courts18 Mar 2014
In Re: Adani Agro Private Limited
Gujarat High Court · (2014) 03 GUJ CK 0098
Companies Act, 1956 - Section 209A 391 394
High Courts18 Mar 2014Allowed
Tata Capital Limited Vs Pooja Iron and Steel Private Limited and Another
Gujarat High Court · (2014) 03 GUJ CK 0097
Arbitration and Conciliation Act, 1996 - Section 9Companies Act, 1956 - Section 433 434
High Courts18 Mar 2014Dismissed
Khodiyar Ice Factory Vs G.E.B. and Another
Gujarat High Court · (2014) 03 GUJ CK 0096
Constitution of India, 1950 - Article 226
High Courts18 Mar 2014Dismissed
Arun Babulal Parashar Vs Ahmedabad Municipal Corporation and Another
Gujarat High Court · (2014) 03 GUJ CK 0076
Constitution of India, 1950 - Article 226 227
High Courts15 Mar 2014
Bank of Baroda Vs Girish Shantilal Shukla
Gujarat High Court · (2014) 142 FLR 303
Constitution of India, 1950 — Article 141