High Courts14 Mar 2014
Gujarat Ship Breakers'' Association Vs State of Gujarat
Gujarat High Court · AIR 2014 Guj 172 : (2014) 3 GLH 197 : (2015) 1 GLR 22
Punjab General Sales Tax Act, 1948 - Section 22(2) 22(2)(b)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 577 of 1,769
High Courts14 Mar 2014Dismissed
K.G. Toshniwal Vs Addl. Director General of Foreign Trade
Gujarat High Court · (2014) 2 GLR 1713
Central Excises and Salt Act, 1944 - Section 35 35B 35EE 35G 35HConstitution of India, 1950 - Article 226Contract Act, 1872 - Section 10 11 12 13 14
High Courts14 Mar 2014Dismissed
Nidus Enterprises Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2014) 3 GLH 66
Constitution of India, 1950 - Article 12 14 19 226
High Courts14 Mar 2014
Dolly Enterprises Vs State of Gujarat
Gujarat High Court · (2014) 44 GST 740
Gujarat Value Added Tax Act, 2003 — Section 73(4)
High Courts14 Mar 2014Dismissed
Raj Associates and Others Vs Gujarat Industrial Development Corpn.
Gujarat High Court · (2014) 03 GUJ CK 0018
Civil Procedure Code, 1908 (CPC) - Section 80 96Interest Act, 1978 - Section 3(1)(b)
High Courts14 Mar 2014
Satyasagar Industries Vs State of Gujarat
Gujarat High Court · (2014) 45 GST 154
Gujarat Value Added Tax Act, 2003 — Section 73(4)
High Courts13 Mar 2014
Commissioner Vs Ellora Time Ltd.
Gujarat High Court · (2015) 30 GSTR 344 : (2014) 34 STR 801 : (2015) 78 VST 365
High Courts13 Mar 2014Disposed Off
Nayanaben Ratilal Patel Vs State of Gujarat and Others
Gujarat High Court · (2014) 03 GUJ CK 0091
Arbitration and Conciliation Act, 1996 - Section 38Constitution of India, 1950 - Article 226 300A
High Courts13 Mar 2014Dismissed
Agricultural Produce Market Committee Vs Mahavirsinh Bhimbhai Vala and Another
Gujarat High Court · (2014) 03 GUJ CK 0080
Constitution of India, 1950 - Article 226 227
High Courts13 Mar 2014Dismissed
Ishwarbhai Ravjibhai Vs State of Gujarat and Others
Gujarat High Court · (2014) 03 GUJ CK 0079
Bombay Land Revenue Code, 1879 — Section 211
High Courts13 Mar 2014Dismissed
Ashwinbhai Ramniklal Vs Gujarat Urja Vikas Nigam Ltd. and Another
Gujarat High Court · (2014) 03 GUJ CK 0078
Constitution of India, 1950 - Article 226
High Courts13 Mar 2014Dismissed
J.V. Pandya Law Officer O/B of Gujarat Pollution Control Boad Vs Satyam Industries and 3 Ors.
Gujarat High Court · (2014) 03 GUJ CK 0067
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378
High Courts13 Mar 2014Dismissed
Gujarat State Road Transport Corporation Vs Ishwarbhai Valabhai Patil
Gujarat High Court · (2014) 03 GUJ CK 0042
Constitution of India, 1950 — Article 226, 227
High Courts13 Mar 2014
Ramesh Steels Vs Commercial Tax Officer
Gujarat High Court · (2014) 71 VST 538
Gujarat Value Added Tax Act, 2003 — Section 21, 21(7), 26, 27, 27(1)
High Courts12 Mar 2014
Commissioner of Income Tax Vs Sahajanand Associates
Gujarat High Court · (2014) 367 ITR 645
Income Tax Act, 1961 — Section 80HH, 80IA, 80IB, 80IB(1), 80IB(10)Transfer of Property Act, 1882 — Section 2(47)(v), 53A
High Courts12 Mar 2014Partly Allowed
Mahendra Himmatsinh Dabhi, Thro'' P.O.A. Holder Vs State of Gujarat and Another
Gujarat High Court · (2014) 03 GUJ CK 0094
Criminal Procedure Code, 1973 (CrPC) - Section 378
High Courts12 Mar 2014
Commissioner of Income Tax Vs Priyanka Gems
Gujarat High Court · (2014) 267 CTR 480 : (2014) 367 ITR 575
Customs Act, 1962 — Section 50Income Tax Act, 1961 — Section 10A, 28, 80HHC, 80HHC(4C), 80HHE
High Courts12 Mar 2014
Anitaben Ranchodbhai Patel Vs State of Gujarat and Others
Gujarat High Court · (2014) 3 LLN 133
Constitution of India, 1950 — Article 226
High Courts12 Mar 2014Dismissed
Bhavnagar Municipal Corporation Vs Sushil Chandra Kunvarji Sanghvi and Another
Gujarat High Court · (2014) 03 GUJ CK 0040
Constitution of India, 1950 — Article 226, 227
High Courts11 Mar 2014Dismissed
L.K. Parmar Ex. Manager Vs Panchmahals Vadodara Gramin Bank
Gujarat High Court · (2014) 03 GUJ CK 0095
Constitution of India, 1950 - Article 226