High Courts28 Mar 2014Allowed
Messrs Dhrangadhra Chemical Works Ltd. and 1 Vs State of Gujarat and 3
Gujarat High Court · AIR 2014 Guj 156
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 574 of 1,769
High Courts28 Mar 2014
Deputy Executive Engineer Vs Kishorbhai D. Joshi
Gujarat High Court · (2015) 144 FLR 331 : (2014) 3 GLR 2409
Constitution of India, 1950 — Article 226, 227Evidence Act, 1872 — Section 114Industrial Disputes Act, 1947 — Section 10(1)(c), 25F
High Courts28 Mar 2014Dismissed
Parubhai Samsubhai Damor Vs Divisional Controller-GSRTC
Gujarat High Court · (2014) 03 GUJ CK 0036
Constitution of India, 1950 — Article 226, 227
High Courts27 Mar 2014
Mori Uttamkumar Raisinhbhai Vs Gujarat Public Service Commission and Others
Gujarat High Court · (2015) 1 GLR 236
Constitution of India, 1950 — Article 226
High Courts27 Mar 2014
R.K. Divyeshwar Vs State of Gujarat
Gujarat High Court · (2014) LabIC 2209
Constitution of India, 1950 — Article 14, 226
High Courts27 Mar 2014Dismissed
Ramanbhai Mansukhbhai Tadavi Vs State of Gujarat
Gujarat High Court · (2014) 03 GUJ CK 0105
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 27, 302, 304, 34
High Courts27 Mar 2014
Johrabibi Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 2371
Criminal Procedure Code, 1973 (CrPC) — Section 100(5), 103, 162Evidence Act, 1872 — Section 100, 100(2), 26, 27, 28Penal Code, 1860 (IPC) — Section 187, 489(A), 489(C)
High Courts27 Mar 2014Dismissed
Hindudabhai Ashabhai Garasia Parmar and 2 Ors. Vs State of Gujarat
Gujarat High Court · (2014) 03 GUJ CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 41(1), 70Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 147, 148, 149, 302
High Courts27 Mar 2014
Commissioner of C. Ex. and Customs Vs Dhariwal Industries Ltd.
Gujarat High Court · (2014) 303 ELT 496 : (2014) 45 GST 513 : (2015) 31 GSTR 82
Central Excises and Salt Act, 1944 — Section 11B, 12C
High Courts27 Mar 2014
Commissioner Vs Tejas Agency
Gujarat High Court · (2014) 34 STR 803
Finance Act, 1994 — Section 73, 73(3)
High Courts26 Mar 2014
CWT Vs H.H. Maharaja Jyotindrasinhji
Gujarat High Court · (2014) 03 GUJ CK 0130
Income Tax Act, 1961 — Section 166Wealth Tax Act, 1957 — Section 21, 21(2), 21(4), 5, 7(1)
High Courts26 Mar 2014
Sadhu Ramkumardas Shastri Vs M.S. University
Gujarat High Court · (2014) 3 GLH 817
High Courts26 Mar 2014Dismissed
Champaben Vs State of Gujarat
Gujarat High Court · (2014) 2 GLH 76
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 21, 24, 24, 25, 25Penal Code, 1860 (IPC) — Section 114, 302, 317, 376
High Courts26 Mar 2014Dismissed
Anilkumar Jesangji Thakor Vs State of Gujarat thro Secretariat Wing and One Another
Gujarat High Court · (2014) 03 GUJ CK 0104
High Courts26 Mar 2014
Deni Vs State of Gujarat
Gujarat High Court · (2014) 3 CCR 196 : (2014) 2 GLH 368
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 161, 209, 313Evidence Act, 1872 — Section 114, 114(g), 27, 8
High Courts26 Mar 2014
Kotyarknagar Co Operative Housing Society Ltd. Vs Pallaviben Deepakkumar Tamakuwala
Gujarat High Court · (2014) 3 GLR 2581
Civil Procedure Code, 1908 (CPC) — Order 16 Rule 1, Order 16 Rule 1(3), Order 16 Rule 16, Order 16 Rule 1A, Order 18 Rule 17AConstitution of India, 1950 — Article 226, 227Gujarat Co-operative Societies Act, 1961 — Section 98, 99
High Courts26 Mar 2014Dismissed
Sarpanch Vs Prakashchandra Bhalchandra Gor and One Another
Gujarat High Court · (2014) 03 GUJ CK 0037
Constitution of India, 1950 — Article 226, 227
High Courts26 Mar 2014Disposed Off
Mayadevi Nanakchand Yadav (Since Deceased Through Heirs) and 3 Others Vs Union of India and 2 Others
Gujarat High Court · (2014) 03 GUJ CK 0035
High Courts26 Mar 2014Allowed
State Bank of India Vs Official Liquidator of M/s. Path Parth Engineering Ltd.
Gujarat High Court · (2014) 03 GUJ CK 0034
Companies Act, 1956 — Section 520, 529, 529A, 530(1)(a)Income Tax Act, 1961 — Section 178
High Courts26 Mar 2014Dismissed
Manibhai Jethabhai Vasava Vs State of Gujarat
Gujarat High Court · (2014) 03 GUJ CK 0032
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 105Penal Code, 1860 (IPC) — Section 154, 299, 302, 304, 323