High Courts04 Apr 2014
Rajeshbhai Shamalbhai Vansola Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 656
Constitution of India, 1950 — Article 14, 142, 16, 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 573 of 1,769
High Courts04 Apr 2014
State of Gujarat Vs Welspun Gujarat Stahl Rohren Ltd.
Gujarat High Court · (2014) 71 VST 550
High Courts04 Apr 2014
In Re: AIA Engineering Limited
Gujarat High Court · (2014) 04 GUJ CK 0043
Companies Act, 1956 — Section 391, 392, 393, 394Income Tax Act, 1961 — Section 2(1B)
High Courts03 Apr 2014
Netsweeper Inc. Vs ORG Informatics Ltd.
Gujarat High Court · (2015) 189 CompCas 530
Companies Act, 1956 - Section 193, 194, 195, 433, 433(e) — Limitation Act, 1963 - Section 18
High Courts03 Apr 2014Dismissed
Commissioner of Service Tax Vs Associated Hotels Ltd.
Gujarat High Court · (2014) 45 GST 210 : (2014) 27 GSTR 213 : (2015) 37 STR 723 : (2014) 72 VST 517
Central Excises and Salt Act, 1944 — Section 35, 35A, 35A(3)Customs Act, 1962 — Section 128(2)Finance Act, 1994 — Section 85, 85(4)
High Courts03 Apr 2014Disposed Off
Geetanjalil Woollens Pvt. Ltd. Vs Union of India
Gujarat High Court · (2014) 04 GUJ CK 0058
Constitution of India, 1950 — Article 14, 19(1)(g), 299Customs Act, 1962 — Section 11Foreign Trade (Development and Regulation) Act, 1992 — Section 15, 16, 19, 3, 5
High Courts03 Apr 2014
Haridattasinh Chandrasinh Vaghela Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 2426
Civil Procedure Code, 1908 (CPC) — Section 96Land Acquisition Act, 1894 — Section 11, 11(a), 12, 12(2), 18
High Courts02 Apr 2014Allowed
Oil and Natural Gas Corporation Ltd Vs Special Land Acquisition Officer and One Another
Gujarat High Court · (2014) 04 GUJ CK 0090
Land Acquisition Act, 1894 — Section 11, 16, 28, 35, 4
High Courts02 Apr 2014
Bhavnagar District Panchayat Vs Shankarbhai Dhanjibhai Solanki
Gujarat High Court · (2014) LabIC 2431
Constitution of India, 1950 — Article 136, 14, 16Industrial Disputes Act, 1947 — Section 25(B), 25B
High Courts02 Apr 2014
Commissioner of Income Tax Vs Mitesh Impex
Gujarat High Court · (2014) 270 CTR 66 : (2014) 367 ITR 85
Income Tax Act, 1961 — Section 10AA, 10B, 10B(3), 10B(6), 2(29BA)Special Economic Zones Act, 2005 — Section 2(r)
High Courts01 Apr 2014
Rajmoti Industries Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 268 CTR 130 : (2014) 3 ITR 392 : (2014) 223 TAXMAN 428
Income Tax Act, 1961 — Section 40A, 40A(3), 40A(3)(a)
High Courts01 Apr 2014Dismissed
Bank of India and 1 Vs Bank of India Retired Officers Association and 2
Gujarat High Court · (2014) 04 GUJ CK 0091
High Courts01 Apr 2014
Dhruv Parulbhai Patel Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 367 ITR 234 : (2014) 223 TAXMAN 415
Income Tax Act, 1961 — Section 143(3), 54, 54E
High Courts01 Apr 2014
Jaya Raina Vs Gujarat Livelihood Promotion Company Ltd.
Gujarat High Court · (2014) LabIC 2457
Constitution of India, 1950 — Article 226, 227, 335
High Courts01 Apr 2014
Mahipat Gadhvi Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 1947
Constitution of India, 1950 — Article 226
High Courts31 Mar 2014
Sahkari Khand Udyog Mandal Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2015) 370 ITR 107
Income Tax Act, 1961 — Section 143(3), 147, 148, 32, 32(2)Sick Industrial Companies (Special Provisions) Act, 1985 — Section 17, 3
High Courts31 Mar 2014
Commissioner of Income Tax Vs Banaskantha Dist. Co. Op. Milk Producers'' Union Ltd.
Gujarat High Court · (2015) 280 CTR 609 : (2014) 223 TAXMAN 501
Income Tax Act, 1961 — Section 10, 10, 11, 11, 12, 12
High Courts31 Mar 2014
State of Gujarat Vs Mansukhlal Gordhandas Vajani
Gujarat High Court · (2014) 3 GLR 2283
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(1)(3)Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 114, 306, 498A
High Courts31 Mar 2014
Prakashbhai Manharlal Upadhyay Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 244
High Courts28 Mar 2014
Bhimji Dhanji Motivaras of M/s. Sagar Ice Factory Vs Paschim Gujarat Vij Company Ltd. (PGVCL)
Gujarat High Court · (2015) 1 GLH 333
Electricity Act, 2003 — Section 135, 136, 137, 138, 139