High Courts15 Apr 2014
Rajendra Kantibhai Patel Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 369 ITR 232
Income Tax Act, 1961 — Section 133A, 147, 148
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 571 of 1,769
High Courts15 Apr 2014Dismissed
Bhagyoday Trading Company Vs Deputy Engineer Dakshin Gujarat Vij Co. Ltd. and Another
Gujarat High Court · (2014) 04 GUJ CK 0055
Constitution of India, 1950 — Article 226
High Courts15 Apr 2014Dismissed
Somnath Trust Vs Jitendra D Jani and 1 another
Gujarat High Court · (2014) 04 GUJ CK 0038
Constitution of India, 1950 — Article 226, 227
High Courts15 Apr 2014
Commissioner of Income Tax Vs Shah Ravindra Derogarh
Gujarat High Court · (2014) 367 ITR 223
Income Tax Act, 1961 — Section 119, 119(2), 119(2)(b), 139(1)
High Courts15 Apr 2014
Commissioner of Income Tax Vs Vijaykumar D. Gupta
Gujarat High Court · (2014) 365 ITR 470
High Courts15 Apr 2014Allowed
Naishadh V. Parmar Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 04 GUJ CK 0006
Criminal Procedure Code, 1973 (CrPC) — Section 482Motor Vehicles Act, 1988 — Section 114, 177, 88, 92, 93Penal Code, 1860 (IPC) — Section 279, 304
High Courts15 Apr 2014
Ramanbhai Dahyabhai Dabhi Vs Secretary to Government of India
Gujarat High Court · (2014) 142 FLR 519 : (2014) 3 LLN 143 : (2014) LLR 576
High Courts11 Apr 2014Allowed
Group General Manager Vs Ambalal Keshavlal Patel and 1
Gujarat High Court · (2014) 04 GUJ CK 0041
Land Acquisition Act, 1894 — Section 11, 16, 28, 35, 4
High Courts11 Apr 2014
Yusubkhan Mahmadkhan Pathan Vs State of Gujarat
Gujarat High Court · (2014) 3 LLJ 405
Constitution of India, 1950 — Article 226
High Courts10 Apr 2014
Shubham Enterprises Vs Commissioner of Central Excise
Gujarat High Court · (2015) 320 ELT 62
High Courts10 Apr 2014
Dahyabhai Jagmalbhai Harijan and Others Vs State of Gujarat
Gujarat High Court · (2015) 1 CCR 48
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 100, 105, 99Penal Code, 1860 (IPC) — Section 100, 100, 100, 100, 101
High Courts10 Apr 2014
Rameshchandra Sejpal Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 370
Bombay Public Trusts Act, 1950 — Section 19, 22, 36, 70, 70A
High Courts10 Apr 2014
Commissioner of C. Ex. Vs Gopi Synthetics Pvt. Ltd.
Gujarat High Court · (2014) 310 ELT 299
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 14, 35G
High Courts10 Apr 2014
Banas Security and Personal Force Vs Commissioner of Central Excise and Service Tax
Gujarat High Court · (2014) 45 GST 403 : (2015) 38 STR 933
High Courts10 Apr 2014
Omega Elevators Vs Commissioner of Central Excise
Gujarat High Court · (2015) 316 ELT 88 : (2014) 45 GST 333 : (2014) 27 GSTR 263
Central Excises and Salt Act, 1944 — Section 11A, 11A(2B), 11A[2B], 11AC
High Courts10 Apr 2014Dismissed
Divisional Controller Vs Chimanbhai Jibhabhai Brahmbhatt and 1 Another
Gujarat High Court · (2014) 04 GUJ CK 0094
Constitution of India, 1950 — Article 226, 227
High Courts10 Apr 2014
Bharuch District Panchayat and 2 Ors. Vs Prakash Laxman Kadam Compounder
Gujarat High Court · (2014) 04 GUJ CK 0040
High Courts10 Apr 2014
Pathiath Babu Rajendran Vs Asst. Registrar of Trade Marks
Gujarat High Court · (2014) 60 PTC 272
Trade and Merchandise Marks Act, 1958 — Section 107, 108, 11, 46, 56Trade Marks Act, 1999 — Section 100, 125, 46(1)(b), 92
High Courts09 Apr 2014
Classic Network Ltd. Vs Dy. CIT
Gujarat High Court · (2014) 04 GUJ CK 0136
Constitution of India, 1950 - Article 226 — Income Tax Act, 1961 - Section 143(3), 147, 148, 271(1)(c), 80IA
High Courts09 Apr 2014
Ausom Enterprises Ltd. Vs Dy. CIT and Others
Gujarat High Court · (2014) 04 GUJ CK 0135
Income Tax Act, 1961 - Section 142(1), 143(3), 147, 148, 32 — Sick Industrial Companies (Special Provisions) Act, 1985 - Section 17, 3