High Courts24 Apr 2014
Commissioner of C. Ex. and Customs Vs National Security Force
Gujarat High Court · (2014) 46 GST 22 : (2014) 35 STR 303
Finance Act, 1994 — Section 78, 80
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 569 of 1,769
High Courts24 Apr 2014Allowed
Lalvo @ Sanjaybhai Balubhai Pava and Another Vs State of Gujarat
Gujarat High Court · (2014) 04 GUJ CK 0022
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 3
High Courts24 Apr 2014
Commissioner of C. EX. Vs Nahar Granities Ltd.
Gujarat High Court · (2014) 305 ELT 9 : (2014) 27 GSTR 259
High Courts23 Apr 2014
Commissioner of Income Tax Vs Kandla Port Trust
Gujarat High Court · (2014) 364 ITR 164 : (2014) 225 TAXMAN 145
Gujarat Maritime Board Act, 1981 — Section 73, 74, 75Income Tax Act, 1961 — Section 10(2), 10(20), 11, 11(1), 12Major Port Trusts Act, 1963 — Section 20, 29, 35, 35(1), 36
High Courts23 Apr 2014Dismissed
State of Gujarat Vs Alpesh Kumar Hashmukhbhai Doshi and 2
Gujarat High Court · (2014) 3 DMC 224
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 114, 306, 378, 498A
High Courts23 Apr 2014Partly Allowed
Brijeshkumar Kiritkumar Mehta Vs State of Gujarat and Another
Gujarat High Court · (2014) 04 GUJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 256, 378(4)Negotiable Instruments Act, 1881 (NI) — Section 138, 142
High Courts23 Apr 2014
India Gelatine and Chemicals Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 364 ITR 649
Income Tax Act, 1961 — Section 115JA, 115JB, 143(3), 147, 148
High Courts23 Apr 2014Dismissed
State of Gujarat thro Government Dry Hostel and Another Vs Prahladbhai Dhanjibhai Senva and Another
Gujarat High Court · (2014) 04 GUJ CK 0064
Constitution of India, 1950 — Article 226, 227
High Courts23 Apr 2014Allowed
Ramtilak alias Tilak Ramsharan Mangru Saroj Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 04 GUJ CK 0052
Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 379, 454, 457
High Courts23 Apr 2014
India Gelatine and Chemicals Ltd. Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2014) 364 ITR 655
High Courts23 Apr 2014
Commissioner of Income Tax Vs Citi Tiles Ltd.
Gujarat High Court · (2015) 278 CTR 245 : (2015) 370 ITR 127
Income Tax Act, 1961 — Section 115J, 115JB, 271, 271(1), 271(1)(c)
High Courts22 Apr 2014Dismissed
Ashwinkumar Motilal Parmar Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 04 GUJ CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 202, 482Penal Code, 1860 (IPC) — Section 466, 468, 471, 474
High Courts22 Apr 2014Dismissed
Patel Atulkumar Karsanbhai Vs Election Commissioner of India and 2 Ors.
Gujarat High Court · (2014) 04 GUJ CK 0096
Constitution of India, 1950 — Article 226Government of Union Territories Act, 1963 — Section 14, 4Representation of the People Act, 1951 — Section 30, 31, 33, 33(1), 34
High Courts22 Apr 2014
Thakor Chelajit Tasaji Vs Dy. Director of Animal Husbandry
Gujarat High Court · (2014) 142 FLR 738
High Courts21 Apr 2014Partly Allowed
Prakashchandra Prahladbhai Prajapati and Others Vs Thakor Kanaji Gambhirji and Others
Gujarat High Court · (2015) 2 GLH 296
Motor Vehicles Act, 1988 - Section 168
High Courts21 Apr 2014
Hirabhai Ganeshbhai Solanki Vs Competent Authority and Ex-officio Deputy Collector
Gujarat High Court · (2014) 3 GLH 14 : (2015) 1 GLR 41
Constitution of India, 1950 — Article 226, 227Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(3), 10(5), 10(6), 11Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4
High Courts21 Apr 2014
Commissioner of Income Tax - III Vs Kaypee Mechanical India (P.) Ltd.
Gujarat High Court · (2014) 271 CTR 591 : (2014) 223 TAXMAN 346
Income Tax Act, 1961 — Section 37, 37(1)
High Courts21 Apr 2014
Altaf Ehmad Nishar Ehmad Makarani Vs State of Gujarat and 3 Ors.
Gujarat High Court · (2014) 04 GUJ CK 0056
Constitution of India, 1950 — Article 226
High Courts21 Apr 2014Partly Allowed
Vaghela Natuji Varvaji and 12 Ors. Vs State of Gujarat and Another
Gujarat High Court · (2014) 04 GUJ CK 0032
Constitution of India, 1950 — Article 226