High Courts01 May 2014
L.S. Patwa High School Vs Sher Biladkhan Bismillakhan
Gujarat High Court · (2014) LabIC 3568
Industrial Disputes Act, 1947 — Section 17(B), 17B
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 567 of 1,769
High Courts01 May 2014
Hynoup Food and Oil Industries Ltd. Vs Union of India
Gujarat High Court · (2014) 308 ELT 456
High Courts01 May 2014
State of Gujarat Vs Rameshbhai Bhagwanbhai Parmar
Gujarat High Court · (2014) 4 Crimes 230 : (2015) 1 DMC 38 : (2014) 2 GLR 1506
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 378, 498A
High Courts01 May 2014
Ramilaben Bharatbhai Patel Vs Union of India
Gujarat High Court · (2014) 35 STR 695
Finance Act, 1994 — Section 87Finance Act, 2013 — Section 104, 105, 106, 106, 107
High Courts29 Apr 2014Partly Allowed
Jivanjyoti Coop. Hou. Soc. Ltd. Rajkot Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 04 GUJ CK 0109
Constitution of India, 1950 — Article 14
High Courts29 Apr 2014Disposed Off
State of Gujarat and 5 Ors. Vs Harsukhlal Mohanlal Bhatt
Gujarat High Court · (2014) 04 GUJ CK 0107
High Courts29 Apr 2014Allowed
Patel Tejaram Padmaramji Vs Deputy Executive Engineer and 1 Another
Gujarat High Court · (2014) 04 GUJ CK 0106
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 23A, 4Constitution of India, 1950 — Article 226
High Courts29 Apr 2014Allowed
Nanhelal @ Nandlal Fulraj Yadav Vs State of Gujarat
Gujarat High Court · (2014) 04 GUJ CK 0088
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 11, 134, 27
High Courts29 Apr 2014Allowed
Vali Ibrahim Bandhukiya and 3 Ors. Vs Mayurdwajsinh Vijaysinhji Rana and 6 Ors.
Gujarat High Court · (2014) 04 GUJ CK 0083
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10
High Courts29 Apr 2014Dismissed
Panetar Hotel and Resorts Private Limited and 1 Another Vs State of Gujarat and 4 Ors.
Gujarat High Court · (2014) 04 GUJ CK 0082
Constitution of India, 1950 — Article 226
High Courts29 Apr 2014Partly Allowed
Adalaj Park Plot Owners Vs State of Gujarat to be Served Upon Additional and 2 Ors.
Gujarat High Court · (2014) 04 GUJ CK 0081
High Courts29 Apr 2014Dismissed
ONGC Retired Employees Welfare Association and 88 Ors. Vs ONGC Ltd. and 8 Ors.
Gujarat High Court · (2014) 04 GUJ CK 0079
Constitution of India, 1950 — Article 14, 16, 19, 21, 300ALife Insurance Corporation Act, 1956 — Section 37
High Courts29 Apr 2014Dismissed
Ashok @ Hasmukh Punamchand Chhovala and 3 Others Vs The State of Gujarat
Gujarat High Court · (2014) 04 GUJ CK 0077
Bombay Police Act, 1951 — Section 135, 37(1)Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 401, 439(4)Penal Code, 1860 (IPC) — Section 114, 141, 147, 148, 149
High Courts29 Apr 2014Allowed
Ramanbhai Bhikhabhai Machhi Vs State of Gujarat
Gujarat High Court · (2014) 04 GUJ CK 0076
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 11, 134
High Courts29 Apr 2014
N.M. Tai Vs ONGC Ltd.
Gujarat High Court · (2014) 3 GLH 450
Constitution of India, 1950 — Article 14, 16, 226Income Tax Act, 1922 — Section 15(1)Income Tax Act, 1961 — Section 2
High Courts29 Apr 2014
Ramabhai Chhaganbhai Parmar Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 2767
Constitution of India, 1950 — Article 226Land Acquisition Act, 1894 — Section 18, 28A, 4, 6
High Courts29 Apr 2014
Gul Gopaldas Daryani Vs Income Tax Officer
Gujarat High Court · (2014) 367 ITR 558
Income Tax Act, 1961 — Section 156, 179, 179(1), 220(1), 220(3)
High Courts29 Apr 2014
Lok Rakshak Seva Samiti Vs Union of India
Gujarat High Court · (2014) 3 GLR 2018
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 302, 306, 354, 363, 366
High Courts28 Apr 2014
Ranjanben J. Joshi Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 317
Constitution of India, 1950 — Article 226
High Courts28 Apr 2014Allowed
Bihola Shailendrasinh Naransinh and 19 Ors. Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 04 GUJ CK 0108
Constitution of India, 1950 — Article 226