High Courts09 Jun 2014Dismissed
GSRTC Vs Rasulbhai Nathubhai Shaikh
Gujarat High Court · (2014) 06 GUJ CK 0049
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 566 of 1,769
High Courts09 Jun 2014
Dahyabhai J. Patel Vs State of Gujarat
Gujarat High Court · (2015) 1 GLH 629 : (2014) LabIC 3311
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 84CConstitution of India, 1950 — Article 14, 16
High Courts09 Jun 2014
Commissioner of Income Tax Vs Dharamshi B. Shah
Gujarat High Court · (2014) 366 ITR 140
Income Tax Act, 1961 — Section 260A(5), 27(1)(c), 271, 271(1)(c), 45(3)
High Courts19 May 2014Allowed
Govind @ Govo Rameshbhai Vaghela Vs Commissioner of Police and 2 Ors.
Gujarat High Court · (2014) 05 GUJ CK 0012
Bombay Provincial Municipal Corporations Act, 1949 — Section 335, 336Gujarat Police Act, 1951 — Section 119Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3(2)
High Courts19 May 2014Allowed
Hitesh @ Jado Jaswantsinh Rathod Vs State of Gujarat and 2 Others
Gujarat High Court · (2014) 05 GUJ CK 0005
Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
High Courts09 May 2014Dismissed
Amrish Rameshchandra Trivedi Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 527
Constitution of India, 1950 - Article 310, 311
High Courts09 May 2014
Junagadh District Central Co-operative Bank Ltd. Vs Amit Kumar C. Parekh
Gujarat High Court · (2014) 142 FLR 740 : (2014) 3 LLJ 694 : (2015) 1 LLN 138
Bombay Industrial Relations Act, 1946 — Section 84
High Courts09 May 2014Dismissed
New India Assurance Co. Ltd. Vs Nafis Ahmed Abdul Razaq Ansari and Others
Gujarat High Court · (2015) 4 ACC 60 : (2015) ACJ 1955
High Courts08 May 2014
Indian Oil Corporation Vs Chief Labour Commissioner (Central) and Others
Gujarat High Court · (2015) 144 FLR 1098 : (2015) 1 GLH 76 : (2015) 1 GLR 94 : (2015) LLR 626
Constitution of India, 1950 — Article 14, 15, 16, 21, 38
High Courts08 May 2014
Lilavatiben Kanjibhai Patel Vs Mansukhlal Amrutlal Joshi
Gujarat High Court · (2015) 1 GLR 152
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 12, 13, 13(1)(e), 13(1)(k), 13(1)(l)
High Courts07 May 2014
Samim Imam Akbar Imam Kadri Vs State of Gujarat
Gujarat High Court · (2015) 1 GLR 193
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302
High Courts06 May 2014
Yogendra Kumar Gupta Vs ITO
Gujarat High Court · (2014) 05 GUJ CK 0022
Constitution of India, 1950 - Article 226 — Income Tax Act, 1961 - Section 131(1)(a), 133A, 139, 142, 142(1)
High Courts06 May 2014
Mohanlal Bhagwandas Vs Ishwarlal Ambaram - (Died During Pendency of The Suit)
Gujarat High Court · (2014) 3 GLR 2685
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts06 May 2014
Synbiotics Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2015) 370 ITR 119
Income Tax Act, 1961 — Section 143(3), 147, 148, 32, 32(2)
High Courts06 May 2014
Unitech International Ltd. Vs Union of India
Gujarat High Court · (2014) 307 ELT 49 : (2015) 1 GLR 473 : (2014) 46 GST 314 : (2015) 30 GSTR 360
Central Excises and Salt Act, 1944 — Section 11, 14, 35E, 35E(1)Constitution of India, 1950 — Article 14, 19(1)(g), 226Customs Act, 1962 — Section 142, 58, 65
High Courts05 May 2014
Rajhans Builders Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2014) 226 TAXMAN 415
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132(1), 132(4), 132A, 133A
High Courts02 May 2014
Manoj Maneklal Mehta Vs Deviyani Tex-Chem P. Ltd.
Gujarat High Court · (2015) 189 CompCas 185 : (2015) 2 CompLJ 498
Companies Act, 1956 — Section 433, 434, 439
High Courts02 May 2014
Dhanjibhai Sendhabhai Vankar Vs Rameshbhai Lavjibhai Thakor and Others
Gujarat High Court · (2015) 1 ACC 130
High Courts02 May 2014
Shaileshbhai Haribhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 143 FLR 357 : (2014) 3 LLJ 734
Constitution of India, 1950 — Article 226
High Courts01 May 2014
Sadguru Construction Co. Vs Union of India
Gujarat High Court · (2014) 36 STR 3 : (2015) 81 VST 95
Central Excises and Salt Act, 1944 — Section 14Finance Act, 1994 — Section 70, 72, 73, 73A, 73BFinance Act, 2013 — Section 105, 105(1)(e), 106, 107, 108