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Gujarat High Court judgments

35,370 judgments · page 565 of 1,769

High Courts13 Jun 2014Dismissed

The State of Gujarat Vs Deepak Madhavrao Chitnis

Gujarat High Court · (2014) 06 GUJ CK 0018

Criminal Procedure Code, 1973 (CrPC) — Section 209, 313, 378, 378(1)(3), 379Penal Code, 1860 (IPC) — Section 120-BPrevention of Corruption Act, 1988 — Section 12, 13(1)(D), 13(2), 7
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High Courts11 Jun 2014

Shardaben Vs Thakorbhai Ashabhai Patel and Others

Gujarat High Court · (2015) 1 GLR 433

Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 2 Rule 2(1), Order 2 Rule 2(2), Order 39 Rule 1, Order 39 Rule 2Specific Relief Act, 1963 — Section 19(a), 19(b)Transfer of Property Act, 1882 — Section 3, 53A
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