High Courts24 Jun 2014
Commissioner of Income-Tax Vs Sai Infosystem India P. Ltd.
Gujarat High Court · (2015) 274 CTR 414 : (2014) 365 ITR 433
Income Tax Act, 1961 — Section 80IB
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 563 of 1,769
High Courts24 Jun 2014Dismissed
Gujarat State Road Transport Corporation Vs Nathalal
Gujarat High Court · (2014) 06 GUJ CK 0013
High Courts24 Jun 2014Dismissed
Deputy Executive Engineer Road Vs Pratapbhai Saburbhai Chauhan
Gujarat High Court · (2014) 06 GUJ CK 0005
Constitution of India, 1950 — Article 226, 227
High Courts23 Jun 2014
Commissioner of Income Tax Vs UTI Bank Ltd.
Gujarat High Court · (2014) 366 ITR 154
High Courts23 Jun 2014
Sumit Devendra Rajani Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 271 CTR 89 : (2014) 369 ITR 673
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(1), 154, 16, 194J, 201
High Courts21 Jun 2014
Harishbhai Shambhubhai Bhuva Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 810
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(c)Hindu Adoptions and Maintenance Act, 1956 — Section 20, 20(3)
High Courts21 Jun 2014
Government of India Vs Vinodrai Bhogilal Shah
Gujarat High Court · (2014) 3 GLR 2540
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 1, Order 21 Rule 1(4), Order 21 Rule 21, 2(2)Constitution of India, 1950 — Article 141, 142Land Acquisition Act, 1894 — Section 11, 12, 15, 16, 18
High Courts21 Jun 2014
Rohit Vs State of Gujarat
Gujarat High Court · (2015) 1 Crimes 244 : (2014) 3 GLR 2085
Criminal Procedure Code, 1973 (CrPC) — Section 216Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 114, 302, 304B, 306, 406
High Courts21 Jun 2014Disposed Off
Deputy Executive Engineer Vs Rajnikant Chotalal Pitwa
Gujarat High Court · (2014) 143 FLR 85 : (2014) 3 LLN 129
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 17B, 33, 33A
High Courts21 Jun 2014
Mahalaxmi Metal Quarry Vs State of Gujarat
Gujarat High Court · (2014) 74 VST 17
Bombay Sales Tax Act, 1959 — Section 2(17)Gujarat Sales Tax Act, 1969 — Section 2(16), 62
High Courts21 Jun 2014
Haribhai Shambhubhai Bhuva Vs State of Gujarat
Gujarat High Court · (2015) ALLMR(Cri) 424 : (2015) CriLJ 1774 : (2015) 3 DMC 377 : (2014) 3 GLR 2159 : (2015) 3 RCR(Criminal) 326
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(1)(c)Hindu Adoptions and Maintenance Act, 1956 — Section 20, 20(3)
High Courts20 Jun 2014
Udesinh Vs State of Gujarat
Gujarat High Court · (2015) 1 GLR 161
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 313, 394Penal Code, 1860 (IPC) — Section 114, 120B, 201, 209, 302
High Courts20 Jun 2014
Commissioner of Sales Tax Vs Yashvijay & Co.
Gujarat High Court · (2015) 78 VST 339
Gujarat Sales Tax Act, 1969 — Section 47(4A), 67, 69, 72
High Courts20 Jun 2014
Amrutlal Devjibhai Joshi and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 5 FLT 398 : (2015) 1 GLR 329
Constitution of India, 1950 — Article 141, 142Wild Life (Protection) Act, 1972 — Section 18, 18, 19, 19, 19, 19
High Courts20 Jun 2014
Bachubhai Baldevji Thakor and Others Vs State of Gujarat
Gujarat High Court · (2015) 1 CCR 129
Civil Procedure Code, 1908 (CPC) — Order 3 Rule 1Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 114, 294, 294(b), 294(kh), 299
High Courts20 Jun 2014
Deceased Manguben Ratilal Thakkar Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 140 : (2015) 1 GLR 297
Constitution of India, 1950 — Article 14, 162, 19, 21Employees State Insurance Act, 1948 — Section 85B, 94AGujarat Co-operative Societies Act, 1961 — Section 103, 153, 157, 159, 161
High Courts20 Jun 2014
State of Gujarat Vs Jayprakash and Company
Gujarat High Court · (2014) 76 VST 557
Gujarat Sales Tax Act, 1969 — Section 69
High Courts20 Jun 2014
Mango Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 324
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 2(h), 209, 288Evidence Act, 1872 — Section 145, 157Penal Code, 1860 (IPC) — Section 122, 323, 375, 376, 376(2)
High Courts19 Jun 2014
Cema Electric Lighting Products India (P.) Ltd. Vs Commissioner of Central Excise
Gujarat High Court · (2014) 47 GST 189 : (2015) 32 GSTR 255 : (2015) 37 STR 718 : (2015) 81 VST 275
Central Excises and Salt Act, 1944 — Section 11, 11A, 11AC
High Courts18 Jun 2014Allowed
Rajendrasinh Amarsinh Solanki Vs State of Gujarat
Gujarat High Court · (2015) 2 GLR 1122 : (2015) 3 RCR(Criminal) 809
Prevention of Corruption Act, 1988 - Section 19