High Courts30 Jun 2014Dismissed
Ramanbhai Shamalbhai Patel and Others Vs Ravjibhai Motibhai Patel and Others
Gujarat High Court · (2015) 1 GLR 494
Bombay Land Revenue Code, 1879 - Section 135D — Limitation Act, 1963 - Section 10, 10, 11, 11, 12, 12
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 562 of 1,769
High Courts30 Jun 2014Allowed
Ramilaben Jashubhai Patel and Others Vs Rasiklal Chunilal Kothari
Gujarat High Court · (2015) 1 GLR 597
Civil Procedure Code, 1908 (CPC) - Section 100 — Evidence Act, 1872 - Section 73 — Negotiable Instruments Act, 1881 - Section 118, 118(a)
High Courts30 Jun 2014
Gujarat State Road Transport Corporation Vs Chamadia Mohammad Hanif Haji Siddique
Gujarat High Court · (2014) LabIC 3741
Constitution of India, 1950 — Article 226Registration of Births and Deaths Act, 1969 — Section 13(3)
High Courts30 Jun 2014Allowed
Harshad Vs Commissioner of Police
Gujarat High Court · (2014) 06 GUJ CK 0063
Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
High Courts30 Jun 2014Allowed
Janak Vs Commissioner of Police
Gujarat High Court · (2014) 06 GUJ CK 0062
Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 114, 392
High Courts27 Jun 2014
Gujarat Industrial Investment Corp. Ltd. Vs Union of India
Gujarat High Court · (2015) 316 ELT 434 : (2015) 30 GSTR 12
Central Excises and Salt Act, 1944 — Section 11, 11ECompanies Act, 1956 — Section 529AConstitution of India, 1950 — Article 226
High Courts27 Jun 2014
Karnavati Ispat Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2014) 73 VST 489
High Courts26 Jun 2014
Dilipkumar Somabhai Patel Vs J.K. Amin & Co.
Gujarat High Court · (2015) 1 GLH 355 : (2015) 1 GLR 644 : (2015) 1 RCR(Rent) 239
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 13(1)(e), 15Transfer of Property Act, 1882 — Section 105
High Courts26 Jun 2014
Industrial Safety Bureau Vs Union of India
Gujarat High Court · (2014) 35 STR 923
Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 73, 75, 75A, 76, 78
High Courts26 Jun 2014
Prajapati Rameshbhai Kalubhai Vs District Primary Education Officer
Gujarat High Court · (2014) 3 GLR 2447
Constitution of India, 1950 — Article 226
High Courts26 Jun 2014
Commissioner Vs Maruti Fabrics
Gujarat High Court · (2014) 308 ELT 407
Central Excises and Salt Act, 1944 — Section 11AC, 32E(1), 32L
High Courts25 Jun 2014
Prakash Charia Vs Commissioner of Customs
Gujarat High Court · (2014) 309 ELT 610
High Courts24 Jun 2014
Commissioner of Income Tax Vs Vasantben H. Sheth
Gujarat High Court · (2015) 273 CTR 48 : (2015) 372 ITR 536
Civil Procedure Code, 1908 (CPC) — Section 152Income Tax Act, 1961 — Section 132, 132(11), 132(4), 154, 254
High Courts24 Jun 2014Dismissed
Pramod Kumar Sharma Vs Registrar of Companies
Gujarat High Court · (2014) 06 GUJ CK 0061
Companies Act, 1956 — Section 560, 560(1), 560(5), 560(6)
High Courts24 Jun 2014Dismissed
Chaudhari Narendrakumar Hemrajbhai Vs Deputy District Development Officer
Gujarat High Court · (2014) 06 GUJ CK 0060
High Courts24 Jun 2014Dismissed
GASTC Vs Rameshbhai Jerambhai Sojitra
Gujarat High Court · (2014) 06 GUJ CK 0059
Motor Vehicles Act, 1988 — Section 163A
High Courts24 Jun 2014Dismissed
GSRTC Vs Dilavarkhan Huseinkhan Pathan
Gujarat High Court · (2014) 06 GUJ CK 0058
High Courts24 Jun 2014
Hirabhai Dahyabhai Patel Vs Hiraben
Gujarat High Court · (2014) 3 GLR 2248
Civil Procedure Code, 1908 (CPC) — Section 2, 2(11)
High Courts24 Jun 2014
ICICI Lombard General Insurance Company Ltd. Vs Geswa Dhapudevi Mecharam Chaudhary
Gujarat High Court · (2015) 3 ACC 87 : (2015) ACJ 1433 : (2014) 3 GLR 2621
High Courts24 Jun 2014
Amratbhai D. Raval Vs State Election Commission
Gujarat High Court · (2014) 3 GLR 2437