High Courts18 Jun 2014
Lalitaben Vs State of Gujarat
Gujarat High Court · AIR 2015 Guj 8
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 564 of 1,769
High Courts18 Jun 2014
Mohammad Salman Salim Patel Vs NHL Municipal Medical College
Gujarat High Court · AIR 2014 Guj 205
Constitution of India, 1950 — Article 14, 15(5), 226Gujarat Professional. Medical Educational Colleges or Institutions (Regulation of Admission and Fixation of Fees) Act, 2007 — Section 2, 2(i), 3, 6Income Tax Act, 1961 — Section 2(3), 6(1)(a)
High Courts18 Jun 2014
Saurashtra Ferrous Pvt. Ltd. Vs Union of India
Gujarat High Court · (2014) 309 ELT 49
Central Excises and Salt Act, 1944 — Section 3, 5AConstitution of India, 1950 — Article 14, 19(1)(g), 226, 265
High Courts18 Jun 2014Dismissed
Glorious Petroleum Mazdoor Sangh Vs Vishwanbi Security Agency Pvt. Ltd.
Gujarat High Court · (2014) LabIC 3047
High Courts18 Jun 2014
Saurashtra Ferrous (P.) Ltd. Vs Union of India
Gujarat High Court · (2014) 47 GST 731
Central Excises and Salt Act, 1944 — Section 3, 5AConstitution of India, 1950 — Article 14, 19(1)(g), 226, 265
High Courts18 Jun 2014
Harshvadan Rajnikant Trivedi Vs Union of India
Gujarat High Court · (2014) 308 ELT 464 : (2015) 30 GSTR 402
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 100
High Courts18 Jun 2014Allowed
Rahul Hirjibhai Chauhan Vs Commissioner of Police-Rajkot
Gujarat High Court · (2014) 06 GUJ CK 0019
Bombay Prohibition Act, 1949 — Section 2(b), 3(2), 81Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(2)
High Courts18 Jun 2014Allowed
Rajkumar Mahavirkumar Shital Sharma Vs State of Gujarat
Gujarat High Court · (2014) 06 GUJ CK 0016
Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 379
High Courts18 Jun 2014Allowed
Sameer Vs State of Gujarat
Gujarat High Court · (2014) 06 GUJ CK 0015
Gujarat Police Act, 1951 — Section 114, 135Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3(2)
High Courts18 Jun 2014Allowed
Narshibhai Jorarambhai Bhakhar Vs State of Gujarat
Gujarat High Court · (2014) 06 GUJ CK 0006
Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
High Courts17 Jun 2014
Thakor Sardarji Bhagvanji Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 587
Right to Information Act, 2005 — Section 11, 19, 2(f), 2(n), 6
High Courts17 Jun 2014Allowed
Suresh Vs Commissioner of Police
Gujarat High Court · (2014) 06 GUJ CK 0017
Gujarat Police Act, 1951 — Section 119Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 114, 379
High Courts17 Jun 2014
Commissioner of Income Tax Vs Shardaben Kishorebhai Patel
Gujarat High Court · (2014) 225 TAXMAN 375
Income Tax Act, 1961 — Section 256(2), 64(1)(iii), 64(1)(m)
High Courts16 Jun 2014Dismissed
Arvindbhai Thakorbhai Kayasth Vs State of Gujarat
Gujarat High Court · (2015) 5 FLT 97
High Courts16 Jun 2014Allowed
Rashidbhai Umarbhai Malek Vs Commissioner of Police
Gujarat High Court · (2014) 06 GUJ CK 0055
Gujarat Police Act, 1951 — Section 119Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 114, 379
High Courts16 Jun 2014
B.M. Patel Education Trust Vs Hemchandracharya South Gujarat University
Gujarat High Court · AIR 2014 Guj 187
Constitution of India, 1950 — Article 226National Council for Teacher Education Act, 1993 — Section 12, 13, 14, 14(1), 14(3)(a)University Grants Commission Act, 1956 — Section 26
High Courts16 Jun 2014
General Manager, O.N.G.C. Vs Punaji Velaji Thakor and Others
Gujarat High Court · (2015) 1 GLR 865
Land Acquisition Act, 1894 - Section 11 23(1-A) 23(2) 28A 4
High Courts13 Jun 2014Allowed
Pankil Vs State of Gujarat
Gujarat High Court · (2014) 06 GUJ CK 0056
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 323, 498(A)
High Courts13 Jun 2014Dismissed
Navrachna Education Society Vs Ajaybhai Ramabhai Mokariya
Gujarat High Court · (2014) 06 GUJ CK 0054
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2