High Courts09 Jul 2014Allowed
Vipulbhai Arvindbhai Koli Patel Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0089
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 143, 323, 324, 354(b), 427
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 560 of 1,769
High Courts09 Jul 2014
Sarbhan Co-Op. Agri. Produce Pro. and Marketing Soc. Ltd. Vs Union of India
Gujarat High Court · (2014) 226 TAXMAN 184
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 269SS, 269T, 271(D), 271(E)
High Courts09 Jul 2014
Commissioner Vs Small Industries Development Bank of India
Gujarat High Court · (2014) 202 ECR 393 : (2014) 307 ELT 417 : (2015) 30 GSTR 263
Central Excises and Salt Act, 1944 — Section 35, 35(2C), 35B, 35-B, 35CConstitution of India, 1950 — Article 14Finance Act, 2013 — Section 98
High Courts09 Jul 2014Allowed
Jatin Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0024
Criminal Procedure Code, 1973 (CrPC) — Section 482Gujarat Police Act, 1951 — Section 135(1)Penal Code, 1860 (IPC) — Section 114, 323, 324, 504
High Courts09 Jul 2014Allowed
Manharbhai Bhailalbhai Amin Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0023
Bombay Prevention of Fragmentation and Consolidation of Holdings Act, 1947 — Section 6, 6(2), 7Constitution of India, 1950 — Article 226, 227
High Courts08 Jul 2014
United India Insurance Co. Ltd. Vs V.M. Vasant
Gujarat High Court · (2014) LabIC 4587
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts08 Jul 2014
Agricultural Produce Market Committee Vs Vasantkumar Ranchodbhai Patel
Gujarat High Court · (2015) 144 FLR 516 : (2014) 4 LLJ 641
Industrial Disputes Act, 1947 — Section 25F
High Courts08 Jul 2014
Charotar Nagrik Sahakari Bank Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 370 ITR 30
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 143(3), 147, 28(i)
High Courts08 Jul 2014
Taramanidevi Purushottamdasji Mahota Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 2611
Criminal Procedure Code, 1973 (CrPC) — Section 482Evidence Act, 1872 — Section 114Negotiable Instruments Act, 1881 (NI) — Section 118, 138, 139
High Courts08 Jul 2014Disposed Off
Liyakatkhan Bismillahkhan Pathan Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0055
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts08 Jul 2014Disposed Off
United India Insurance Company Ltd. Vs Ziluben Iqbalbhai Dhanani
Gujarat High Court · (2014) 07 GUJ CK 0008
Motor Vehicles Act, 1988 — Section 140, 166
High Courts07 Jul 2014
Jaya Raina Vs Gujarat Livelihood Promotion Company Ltd.
Gujarat High Court · (2014) LabIC 3655
High Courts07 Jul 2014Dismissed
Mahesh Aggarwala Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 2418
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Adoptions and Maintenance Act, 1956 — Section 9Hindu Marriage Act, 1955 — Section 26
High Courts07 Jul 2014
Bayer Cropscience Ltd. Vs Union of India
Gujarat High Court · (2014) 3 GLR 2624
Constitution of India, 1950 — Article 14, 19(1)(g), 226Insecticides Act, 1968 — Section 17, 21, 21(2), 21(3), 22
High Courts07 Jul 2014Allowed
Simaben Manjibhai Rupani Vs Hareshbhai Valjibhai Moradiya
Gujarat High Court · (2014) 07 GUJ CK 0051
Civil Procedure Code, 1908 (CPC) — Section 24Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 3, 4
High Courts07 Jul 2014Allowed
Mohanlal Ramlal Bishnoi Vs District Magistrate
Gujarat High Court · (2014) 07 GUJ CK 0013
Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
High Courts07 Jul 2014
Varshaben Batukbhai Makwana Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 2673
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33Constitution of India, 1950 — Article 122(1), 136, 191, 212(1), 226
High Courts07 Jul 2014Allowed
Jayrajsinh Bhikhubha Zala Vs Police Commissioner-Ahmedabad City
Gujarat High Court · (2014) 07 GUJ CK 0011
Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 114, 379
High Courts07 Jul 2014Dismissed
Rameshji Ravaji Thakor Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0009
Penal Code, 1860 (IPC) — Section 302, 323, 324
High Courts07 Jul 2014
Spandan Co. Op. Hou. Soc. Ltd. Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0003
Constitution of India, 1950 — Article 14, 229, 299Evidence Act, 1872 — Section 115Imports and Exports (Control) Act, 1947 — Section 3