High Courts11 Jul 2014
Liladhar Pasoo Forwarders Pvt. Ltd. Vs The Board of Trustees of Kandla Port Trusts
Gujarat High Court · (2014) 07 GUJ CK 0104
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 559 of 1,769
High Courts11 Jul 2014
Bharat Petroleum Corp. Ltd. Vs Pramodrai U. Malkan
Gujarat High Court · (2014) 07 GUJ CK 0103
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 43 Rule 1(r)
High Courts11 Jul 2014
Alpeshbhai Abhaybhai Desai Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0087
Criminal Procedure Code, 1973 (CrPC) — Section 482Gujarat Police Act, 1951 — Section 135(1)Penal Code, 1860 (IPC) — Section 114, 323
High Courts11 Jul 2014
Kanaiya Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0086
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
High Courts11 Jul 2014
Rajendra Fulena Yadav Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0022
Bombay Police Act, 1951 — Section 135Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 323, 504
High Courts11 Jul 2014
Rajeshkumar Girishbhai Garo Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0021
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts10 Jul 2014Allowed
Kajalben Vs Vipul Bhagvanjibhai Gajjar
Gujarat High Court · (2014) 07 GUJ CK 0092
Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 323, 498(A), 504, 506(2)Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 20
High Courts10 Jul 2014Allowed
Shailesh Pravinbhai Gadhvi Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0091
Criminal Procedure Code, 1973 (CrPC) — Section 482Gujarat Police Act, 1951 — Section 135(1)Penal Code, 1860 (IPC) — Section 114, 504, 506(2)
High Courts10 Jul 2014Allowed
Abhilash Parimalbhai Parghi Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0088
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 323, 354, 504
High Courts10 Jul 2014
Commissioner of Central Excise Vs Chandresh C. Shah
Gujarat High Court · (2014) 47 GST 295 : (2014) 36 STR 972
Central Excises and Salt Act, 1944 — Section 11A, 11AC
High Courts10 Jul 2014
Gujarat Petrosynthese Ltd. Vs Union of India
Gujarat High Court · (2014) 309 ELT 627 : (2014) 47 GST 182 : (2015) 30 GSTR 6
Central Excises and Salt Act, 1944 — Section 11(2), 11(2)(e), 11B, 11B(2)(E), 35(B)Constitution of India, 1950 — Article 226
High Courts10 Jul 2014Disposed Off
New India Assurance Company Limited Vs Damubhai Malabhai Makwana
Gujarat High Court · (2014) 07 GUJ CK 0033
Motor Vehicles Act, 1988 — Section 140, 166
High Courts10 Jul 2014Disposed Off
United India Insurance Company Ltd. Vs Najmaben Salimbhai Dhanani
Gujarat High Court · (2014) 07 GUJ CK 0032
Motor Vehicles Act, 1988 — Section 140, 166
High Courts09 Jul 2014Allowed
Navalmar U.K. Ltd. Vs Ashapura Minechem Ltd.
Gujarat High Court · (2015) 4 ARBLR 438 : (2015) 2 GLH 365 : (2015) 1 GLR 630
Arbitration and Conciliation Act, 1996 - Section 2, 2(2), 20, 34, 37 — Constitution of India, 1950 - Article 226, 34
High Courts09 Jul 2014
Commissioner of Central Excise Vs Subhash Metal Industries
Gujarat High Court · (2015) 320 ELT 202
Central Excises and Salt Act, 1944 - Section 35C(2A)
High Courts09 Jul 2014
Indrajitsinh Vijaysinh Solanki Vs Commissioner of Labour
Gujarat High Court · (2014) 143 FLR 361
Industrial Disputes Act, 1947 — Section 18(1), 2(p)
High Courts09 Jul 2014
Micro Forge (India) Ltd. Vs Union of India
Gujarat High Court · (2014) 307 ELT 652 : (2014) 29 GSTR 605
Constitution of India, 1950 — Article 226
High Courts09 Jul 2014Allowed
Dipakbhai Govindram Motwani Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0102
Criminal Procedure Code, 1973 (CrPC) — Section 482Gujarat Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 323, 324
High Courts09 Jul 2014Disposed Off
United India Insurance Company Ltd. Vs Bhaniben
Gujarat High Court · (2014) 07 GUJ CK 0101
Motor Vehicles Act, 1988 — Section 140, 166
High Courts09 Jul 2014Allowed
Thakor Viramji Kaluji Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0090
Criminal Procedure Code, 1973 (CrPC) — Section 482Gujarat Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 324, 326, 395, 397, 504