High Courts15 Jul 2014
Pravin Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0114
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 114, 392, 511
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 558 of 1,769
High Courts15 Jul 2014
National Insurance Co. Ltd. Vs Dashrathbhai Ravjibhai Chauhan
Gujarat High Court · (2014) 07 GUJ CK 0111
Motor Vehicles Act, 1988 — Section 140, 166
High Courts15 Jul 2014
Ajitbhai Sureshbhai Gamit Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0110
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302
High Courts15 Jul 2014
Paresh Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0062
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 114, 379
High Courts15 Jul 2014
Aslamkhan Vs Commissioner of Police
Gujarat High Court · (2014) 07 GUJ CK 0030
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 114, 380, 454, 457
High Courts15 Jul 2014
Bharatbhai Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0029
Arms Act, 1959 — Section 25[1)[b), 29Constitution of India, 1950 — Article 14, 22[5)Criminal Procedure Code, 1973 (CrPC) — Section 437[5)
High Courts15 Jul 2014
Babubhai Kanjibhai Patel Vs State of Gujarat
Gujarat High Court · AIR 2014 Guj 229 : (2015) 3 ALLMR 71 : (2014) 3 GLR 2165 : (2015) 1 RCR(Civil) 725
Bombay Commissioners of Divisions Act, 1957 — Section 3(4)Bombay Provincial Municipal Corporations Act, 1949 — Section 77, 78Constitution of India, 1950 — Article 12, 300A
High Courts15 Jul 2014
Kalubhai Ganibhai Jamalbhai Khatri Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0017
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(bbb), 3
High Courts15 Jul 2014Partly Allowed
Varjuben and Others Vs State of Gujarat
Gujarat High Court · (2015) 3 CCR 34
Criminal Procedure Code, 1973 (CrPC) - Section 209 313Penal Code, 1860 (IPC) - Section 107 114 302 324 504
High Courts14 Jul 2014
Commissioner of Income Tax Vs Oshwal Education Trust
Gujarat High Court · (2014) 369 ITR 91
Income Tax Act, 1961 — Section 11(1)(d), 12, 143(2), 143(3), 271(1)(c)
High Courts14 Jul 2014
Khatunbibi Rasoolmiya Malek Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0109
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts14 Jul 2014
J.R.K. Sea Foods Pvt. Ltd. Vs Paschim Gujarat Vij Co. Ltd.
Gujarat High Court · (2014) ELR 989 : (2015) 1 GLR 268
Constitution of India, 1950 — Article 226Electricity Act, 1910 — Section 20, 26, 26(6)
High Courts14 Jul 2014
Chhatrapalsinh Sajubha Jhala Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0019
Criminal Procedure Code, 1973 (CrPC) — Section 482Gujarat Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 143, 148, 149, 307, 323
High Courts11 Jul 2014Allowed
Kokilaben Devjibhai Makwana and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 696
Criminal Procedure Code, 1973 (CrPC) - Section 482 — Penal Code, 1860 (IPC) - Section 114, 120B, 192, 304, 417
High Courts11 Jul 2014Dismissed
Shahrukhkhan Abdulraufkhan Babankhan Pathan Vs Azaruddin Valiuddin Saiyed and Others
Gujarat High Court · (2015) 1 GLH 566
Constitution of India, 1950 - Article 21, 226 — Criminal Procedure Code, 1973 (CrPC) - Section 161, 167, 167(2), 167(2)(b), 263 — Penal Code, 1860 (IPC) - Section 302, 324, 34, 506(2)
High Courts11 Jul 2014
Pratishtha Developers Pvt. Ltd. Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 2609
Advocates Act, 1961 — Section 48AAConstitution of India, 1950 — Article 226, 227Gujarat Stamp Act, 1958 — Section 53(1)
High Courts11 Jul 2014
Bhavik Manvatkumar Rami Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0108
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 380
High Courts11 Jul 2014
Pravinbhai Bhagvanjibhai Popat Vs Shambhubhai Valjibhai Bhua
Gujarat High Court · (2015) 2 GLH 350
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 3, Order 23 Rule 3, 141, 37Constitution of India, 1950 — Article 227
High Courts11 Jul 2014
Ratanjibhai Manjibhai Vaghela Vs Kesarkha Badarkha Bloch
Gujarat High Court · (2015) 1 GLR 625
Civil Procedure Code, 1908 (CPC) — Order 11 Rule 21, Order 21 Rule 106, Order 21 Rule 34, Order 21 Rule 72, Order 21 Rule 92Constitution of India, 1950 — Article 227
High Courts11 Jul 2014
DECD Jagabhai Micharabhai Vs Vestabhai Jatariyabhai Chaudhari
Gujarat High Court · (2015) 2 GLH 312 : (2015) 1 GLR 542
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 13, Order 18 Rule 4, Order 18 Rule 5Constitution of India, 1950 — Article 226, 227