High Courts23 Jul 2014
Damjibhai Vashrambhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0042
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 154
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Gujarat High Court judgments
35,370 judgments · page 556 of 1,769
High Courts23 Jul 2014
Vasim Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0041
Criminal Procedure Code, 1973 (CrPC) — Section 167Gujarat Police Act, 1951 — Section 142, 55, 56, 57, 57(c)
High Courts22 Jul 2014
Gujarat Sidhee Cement Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 226 TAXMAN 177
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 220(6)
High Courts22 Jul 2014
Oriental Insurance Company Limited Vs Laduben Virchandbhai Parmar
Gujarat High Court · (2014) 07 GUJ CK 0058
Motor Vehicles Act, 1988 — Section 140, 166
High Courts22 Jul 2014
Babu Lal Data Vs Intellectual Property Appellate Board
Gujarat High Court · (2014) 60 PTC 547
Constitution of India, 1950 — Article 14, 19(1)(g), 226Limitation Act, 1963 — Section 5Trade Marks Act, 1999 — Section 24, 37, 38, 39, 40
High Courts22 Jul 2014Allowed
Babulal Data and Others Vs Intellectual Property Appellate Board and Others
Gujarat High Court · (2015) 2 GLR 1627
Limitation Act, 1963 - Section 5Trade Marks Act, 1999 - Section 24 37 38 39 40
High Courts21 Jul 2014
Commissioner of Income Tax Vs Asian Tubes Ltd.
Gujarat High Court · (2015) 370 ITR 414 : (2015) 229 TAXMAN 294
Income Tax Act, 1961 — Section 143(3), 147, 148, 40(2)(b)
High Courts21 Jul 2014
Jyoti Harpreetsingh Bagai Vs Harpreetsingh Sarabjit Singh Bagai
Gujarat High Court · (2014) 07 GUJ CK 0118
Constitution of India, 1950 — Article 227Guardians and Wards Act, 1890 — Section 25
High Courts21 Jul 2014
Yashwantbhai Anandlal Thakkar Vs Shantilal Vardhichand Shah
Gujarat High Court · (2014) 07 GUJ CK 0117
Civil Procedure Code, 1908 (CPC) — Section 10Constitution of India, 1950 — Article 226, 227
High Courts21 Jul 2014
Phelix Appliances Ltd. Vs Income Tax Officer
Gujarat High Court · (2014) 366 ITR 574
Income Tax Act, 1961 — Section 143(1), 143(2), 24, 71
High Courts21 Jul 2014
Chakaji Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 323, 498A, 504, 506(2)
High Courts18 Jul 2014Disposed off
Sudhaben B. Tamboli Vs Ahmedabad Education Society and Others
Gujarat High Court · (2015) 2 GLH 79
Constitution of India, 1950 - Article 311, 311(2) — Gujarat Secondary Education Act, 1972 - Section 36, 36 (1), 36(1), 36(1)(a), 38(1)
High Courts18 Jul 2014
ADCI DYE Chem. P. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 370 ITR 408
Income Tax Act, 1961 — Section 80HHC, 80-IA, 80-IB
High Courts18 Jul 2014
Nirkitaben Mohitkumar Soni Vs Registrar, Honourable High Court of Gujarat and Others
Gujarat High Court · (2015) LabIC 95
Constitution of India, 1950 — Article 14, 16, 16(1), 162, 166
High Courts18 Jul 2014
Super Hospitality Services (P.) Ltd. Vs Commissioner of Service Tax
Gujarat High Court · (2014) 47 GST 487
High Courts18 Jul 2014
Durgvijaysinh Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0116
Criminal Procedure Code, 1973 (CrPC) — Section 482Gujarat Police Act, 1951 — Section 135(1)Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 307
High Courts18 Jul 2014
Gujarat Electricity Board Head Office Vs Mayadevi Harbhagvandas Tirthdham Uttar Buniyadi
Gujarat High Court · (2014) 07 GUJ CK 0095
High Courts18 Jul 2014
S.V. Shah Vs High Court of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0047
Banking Regulation Act, 1949 — Section 35(A)Companies Act, 1956 — Section 113(1), 113(2), 23(2A), 23(2B), 73(2A)Constitution of India, 1950 — Article 14, 16, 226, 309, 311
High Courts18 Jul 2014
Jagdish Vs Commissioner of Police-Surat City
Gujarat High Court · (2014) 07 GUJ CK 0025
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 114, 379
High Courts18 Jul 2014
Mohammed Ibrahim Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0016
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 380, 454