COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 555 of 1,769

High Courts28 Jul 2014Dismissed

Indian Express Ltd. Vs Workmen Employed Under IT

Gujarat High Court · (2015) 145 FLR 896 : (2015) 1 GLR 591

Industrial Employment Standing Orders Act, 1946 - Section 1, 14 — Working Journalists and Other Newspaper Employees (Conditions of Service) and Miscellaneous Provisions Act, 1955 - Section 14

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High Courts28 Jul 2014Allowed

Hafixmohammad Shermohammad Shaikh Vs State of Gujarat and Others

Gujarat High Court · (2015) 1 GLR 518

Constitution of India, 1950 - Article 226 — Motor Vehicles Act, 1988 - Section 207, 66, 66(2)

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High Courts28 Jul 2014

Chandrakant Kesarimal Jain Vs State of Gujarat

Gujarat High Court · (2014) 07 GUJ CK 0038

Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 494, 498(A)

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High Courts28 Jul 2014

Junagadh Municipal Corpn. Vs Benkunwarben Tapubhai Vaghela

Gujarat High Court · (2014) 07 GUJ CK 0001

Industrial Disputes Act, 1947 — Section 33C(2)Minimum Wages Act, 1948 — Section 20

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High Courts25 Jul 2014

Saiyad Ayub Vs State of Gujarat

Gujarat High Court · (2014) 07 GUJ CK 0121

Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 379

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High Courts25 Jul 2014

Gangaji Dhanji Kerai Vs Meghbai Hamir Maheshwari

Gujarat High Court · (2014) 07 GUJ CK 0120

Constitution of India, 1950 — Article 227

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High Courts25 Jul 2014

Commissioner Vs Dynamic Industries Ltd.

Gujarat High Court · (2014) 35 STR 674 : (2014) 76 VST 12

Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 2, 3, 35GIndustrial Disputes Act, 1947 — Section 2(bb), 2(d)

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High Courts25 Jul 2014

Ruchi Soya Industries Ltd. Vs Union of India

Gujarat High Court · (2014) 307 ELT 852 : (2015) 1 GLH 423 : (2015) 31 GSTR 164

Customs Act, 1962 — Section 112(1)(ii), 129, 129C, 130, 130(E)

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High Courts25 Jul 2014

Commissioner of Central Excise and Service Tax Vs Patel Airtemp (P.) Ltd.

Gujarat High Court · (2015) 318 ELT 187 : (2014) 47 GST 598

Central Excises and Salt Act, 1944 — Section 35C(2A), 35C(2A)

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High Courts25 Jul 2014

Birjeshkumar Vs State of Gujarat

Gujarat High Court · (2014) 07 GUJ CK 0040

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High Courts25 Jul 2014

Khodiyar Rolling Mill Vs Paschim Gujarat Vij Company Ltd.

Gujarat High Court · (2014) 07 GUJ CK 0039

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 227Limitation Act, 1963 — Section 5

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High Courts24 Jul 2014

Rameshbhai Vallabhbhai Korat Vs State of Gujarat

Gujarat High Court · (2015) 3 Crimes 524 : (2015) 1 GLH 437 : (2014) 3 GLR 2653

Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 109, 120B, 34, 420, 465

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High Courts24 Jul 2014

Mohmed Zuber Fazlekarim Shaikh Vs Police Commissioner

Gujarat High Court · (2014) 07 GUJ CK 0119

Bombay Animal Preservation Act, 1954 — Section 8Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(bbb), 3, 5, 6, 6[b)[1)[2)[3)

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High Courts24 Jul 2014

Shreeji Impex Vs State of Gujarat

Gujarat High Court · (2014) 76 VST 451

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High Courts23 Jul 2014Partly Allowed

In Re: Shashiben Bachubhai Rana

Gujarat High Court · (2015) 2 GLR 941 : (2015) 4 RCR(Civil) 429

Succession Act, 1925 - Section 222

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High Courts23 Jul 2014

Commissioner of Central Excise Vs Sharp Engineers

Gujarat High Court · (2015) 318 ELT 200 : (2014) 47 GST 635

Central Excises and Salt Act, 1944 — Section 35C(2A), 35C(2A)Finance Act, 2013 — Section 98

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High Courts23 Jul 2014

United India Insurance Co. Ltd. Vs Atulbhai Javansinh Parmar

Gujarat High Court · (2014) 07 GUJ CK 0046

Motor Vehicles Act, 1988 — Section 140, 166

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High Courts23 Jul 2014

Poojaben Rajesh Kumar Patel Vs State of Gujarat

Gujarat High Court · (2014) 07 GUJ CK 0045

Constitution of India, 1950 — Article 14, 21, 226

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High Courts23 Jul 2014

Hitesh H. Trivedi Vs Vipulkumar Chimanlal

Gujarat High Court · (2014) 07 GUJ CK 0044

Criminal Procedure Code, 1973 (CrPC) — Section 82Negotiable Instruments Act, 1881 (NI) — Section 138

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High Courts23 Jul 2014

Naran Vs State of Gujarat

Gujarat High Court · (2014) 07 GUJ CK 0043

Criminal Procedure Code, 1973 (CrPC) — Section 437, 437(1)(i), 439, 439(2)Gujarat Police Act, 1951 — Section 135Penal Code, 1860 (IPC) — Section 143, 147, 148, 149, 302

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