High Courts01 Aug 2014
Executive Engineer Vs Prakashbhai Sanabhai Baria
Gujarat High Court · (2014) 08 GUJ CK 0048
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 554 of 1,769
High Courts01 Aug 2014
Chlochem Ltd. Vs Lifeline Industries Ltd.
Gujarat High Court · (2015) 1 GLR 378
Civil Procedure Code, 1908 (CPC) — Order 37 Rule 1, Order 37 Rule 1(2)Companies Act, 1956 — Section 433, 434Constitution of India, 1950 — Article 226, 227
High Courts01 Aug 2014
K.S. Lodhi Vs Central Industrial Security Force
Gujarat High Court · (2014) LabIC 4043
High Courts31 Jul 2014Dismissed
Sukhiben Vestimal Soni Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 682
Gujarat Municipalities Act, 1963 - Section 146, 146(1), 258(1), 258(3), 65
High Courts31 Jul 2014
Kamlesh Prabhudas Tanna Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 514
Constitution of India, 1950 — Article 15, 20Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 174, 209, 313Dowry Prohibition Act, 1961 — Section 2, 3, 4, 6, 7
High Courts31 Jul 2014
Paschim Gujarat Vij Company Ltd. Vs Rajesh Steel Industries
Gujarat High Court · (2014) 3 GLR 2454
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 105, Order 21 Rule 105(2), Order 21 Rule 105(2), Order 21 Rule 105(3), Order 21 Rule 106Limitation Act, 1963 — Section 14, 2(1), 5
High Courts31 Jul 2014
Archer Metal Ltd. Vs Union of India
Gujarat High Court · (2014) 310 ELT 855 : (2014) 47 GST 529
Central Excises and Salt Act, 1944 — Section 11AA, 6Constitution of India, 1950 — Article 226, 227
High Courts31 Jul 2014
Commissioner of Central Excise Vs Godrej Industries Ltd.
Gujarat High Court · (2016) 334 ELT 56 : (2014) 47 GST 713
Central Excises and Salt Act, 1944 — Section 3(1)
High Courts31 Jul 2014
Govindbhai Nathabhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0085
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 20
High Courts31 Jul 2014
Tejendra Jayant Tambe Vs Govt. of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0084
Gujarat Town Planning and Urban Development Act, 1976 — Section 22
High Courts31 Jul 2014
Union of India Vs Prayagraj Dyeing and Printing Mills Pvt. Ltd.
Gujarat High Court · (2015) 319 ELT 681 : (2014) 47 GST 689
High Courts31 Jul 2014
Kailash Enterprise Vs Customs, Excise and Service Tax Appellate Tribunal
Gujarat High Court · (2014) 76 VST 409
Constitution of India, 1950 — Article 226Finance Act, 1994 — Section 73, 73A, 73A(5), 73B, 74
High Courts31 Jul 2014
State of Gujarat Vs Dhorajia Construction Co.
Gujarat High Court · (2014) 74 VST 373
Constitution of India, 1950 — Article 226
High Courts30 Jul 2014
Goyal Industries Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2016) 283 CTR 350 : (2015) 372 ITR 514
Constitution of India, 1950 - Article 226 — Income Tax Act, 1961 - Section 131, 132, 158, 158BC, 158BD
High Courts30 Jul 2014
Ahmedabad Municipal Corporation Vs Dipak Virambhai Parmar
Gujarat High Court · (2015) 145 FLR 302 : (2015) 1 GLR 418
Industrial Disputes Act, 1947 — Section 2(eee), 2(oo), 2(oo)(bb), 25B, 25B(2)
High Courts30 Jul 2014
Maulesh G Shah Vs Gujarat Kamdar Rahat Sangh
Gujarat High Court · (2014) 142 FLR 896
Industrial Disputes Act, 1947 — Section 10A, 24, 26, 26(2), 33C(2)
High Courts30 Jul 2014
Arjun Rambhai Jalu Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0066
Criminal Procedure Code, 1973 (CrPC) — Section 482Gujarat Police Act, 1951 — Section 135(1)Penal Code, 1860 (IPC) — Section 114, 427, 506(2)
High Courts30 Jul 2014
Raajratna Metal Industries Ltd. Vs Assistant Commissioner Of Income Tax
Gujarat High Court · (2015) 371 ITR 222
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 147
High Courts30 Jul 2014
Amreli Jilla Madhyasth Vs Meghrajbhai Mohanbhai Sagar
Gujarat High Court · (2014) 07 GUJ CK 0037
Constitution of India, 1950 — Article 226, 227
High Courts30 Jul 2014
Vajubhai Ishwarbhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 07 GUJ CK 0028
Constitution of India, 1950 — Article 21, 226Criminal Procedure Code, 1973 (CrPC) — Section 154