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Gujarat High Court judgments

35,370 judgments · page 552 of 1,769

High Courts11 Aug 2014

Asif Vs State of Gujarat

Gujarat High Court · (2014) 08 GUJ CK 0014

Criminal Procedure Code, 1973 (CrPC) — Section 107, 110Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2[c), 3[2)Penal Code, 1860 (IPC) — Section 114, 392
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High Courts08 Aug 2014

Iqbal Masud Khan Vs Director General

Gujarat High Court · (2014) 3 GLH 603

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 19, 2(a), 2(d), 2(da), 2(dc)Ancient Monuments Preservation Act, 1904 — Section 3Constitution of India, 1950 — Article 14, 19, 226, 31, 32
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High Courts07 Aug 2014

Ashokumar Narsinhbha Bhil Vs State of Gujarat

Gujarat High Court · (2014) CriLJ 4639

Bombay Prohibition Act, 1949 — Section 116(b), 65(e), 66(1)(b), 81, 83Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
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High Courts07 Aug 2014

State of Gujarat Vs Fulesh

Gujarat High Court · (2014) 3 GLR 2739

Bombay Police Act, 1951 — Section 135(1)Criminal Procedure Code, 1973 (CrPC) — Section 161, 172, 173, 173(2), 207Evidence Act, 1872 — Section 145
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