High Courts25 Aug 2014
Shakuntalalben Vs Commissioner of Police
Gujarat High Court · (2014) 08 GUJ CK 0003
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b), 3(1)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 550 of 1,769
High Courts25 Aug 2014
Vinjaben Rakhyabhai Dangar Vs Samji Jina Patel
Gujarat High Court · (2014) 08 GUJ CK 0002
Motor Vehicles Act, 1988 — Section 173
High Courts22 Aug 2014Allowed
Natubhai Ramabhai Patel Vs State of Gujarat
Gujarat High Court · (2015) 1 GLR 610
Criminal Procedure Code, 1973 (CrPC) - Section 160
High Courts22 Aug 2014Partly Allowed
New India Assurance Co. Ltd. Vs Jayantibhai Kanjibhai Vaghasiya
Gujarat High Court · (2014) 08 GUJ CK 0106
Motor Vehicles Act, 1988 - Section 158, 166, 173
High Courts22 Aug 2014
Balvantrai Manishanker Vyas Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 119
High Courts22 Aug 2014
Girishbhai Harishbhai Chhatwani Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 2509
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 97Hindu Minority and Guardianship Act, 1956 — Section 6
High Courts22 Aug 2014
Minakshi Fashions Pvt. Ltd. Vs Commissioner of Central Excise and Customs
Gujarat High Court · (2015) 322 ELT 174
Central Excises and Salt Act, 1944 - Section 11(A)(1) 35G
High Courts22 Aug 2014
Chmar Kalabhai Jethabhai Vs State of Gujarat
Gujarat High Court · (2014) 08 GUJ CK 0001
Constitution of India, 1950 — Article 226, 227
High Courts21 Aug 2014
Dhutarpar Khet Utpann Kharid Vechan Sahakari Mandali Limited Vs State of Gujarat
Gujarat High Court · (2014) 08 GUJ CK 0056
Constitution of India, 1950 — Article 226
High Courts21 Aug 2014
Jaga Seva Sahakari Mandali Ltd. Vs State of Gujarat
Gujarat High Court · (2014) 08 GUJ CK 0055
High Courts20 Aug 2014Disposed off
Manjitsingh Jagjatsingh Vasu and Others Vs Collector, Ahmedabad and Others
Gujarat High Court · (2015) 1 GLR 547
Bombay Land Revenue Code, 1879 - Section 211
High Courts20 Aug 2014Allowed
Divisional Controller, Gujarat State Road Transport Corporation Vs Mohanbhai Somabhai Parghi and Others
Gujarat High Court · (2015) 145 FLR 300
High Courts20 Aug 2014
Divisional Controller, Gujarat State Road Transport Corporation Vs Ghanshyamsinh Pratapsingh Parmar
Gujarat High Court · (2015) 144 FLR 36 : (2015) 2 GLR 1094 : (2015) 3 SCT 336
High Courts20 Aug 2014
Gujarat State Road Transport Corporation Vs Kokilaben
Gujarat High Court · (2014) 08 GUJ CK 0058
Motor Vehicles Act, 1988 — Section 173
High Courts20 Aug 2014
Hemlata Vs Gajendra Dudhabhai Parmar
Gujarat High Court · (2014) 08 GUJ CK 0057
Criminal Procedure Code, 1973 (CrPC) — Section 125Dowry Prohibition Act, 1961 — Section 6(3)(5)Hindu Marriage Act, 1955 — Section 9
High Courts20 Aug 2014
Hitesh Vs Commissioner of Police
Gujarat High Court · (2014) CriLJ 4619
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 380, 454
High Courts20 Aug 2014
Rekmi Holdings Vs Gagger Enterprises Pvt. Limited
Gujarat High Court · (2014) 60 PTC 275
High Courts19 Aug 2014
Ram Prakash Singeshwar Rungta and Others Vs Income Tax Officer
Gujarat High Court · (2015) 189 CompCas 272 : (2015) 2 CompLJ 409 : (2015) 370 ITR 641
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 139(1), 139(4), 143(3), 179, 179(1)
High Courts19 Aug 2014
Surya Vs State of Gujarat
Gujarat High Court · (2014) 08 GUJ CK 0035
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 114, 504, 506(2)
High Courts14 Aug 2014Dismissed
Kalwantsingh Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1097
Bombay Prohibition Act, 1949 - Section 116(2), 67, 81, 88, 89 — Constitution of India, 1950 - Article 14, 22(5) — Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3, 3(1)