High Courts09 Apr 2014
R.G. Bhatt Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 234
Constitution of India, 1950 — Article 14, 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 572 of 1,769
High Courts09 Apr 2014Dismissed
Jagte Raho Vs Chief Minister of Gujarat and Others
Gujarat High Court · (2014) 3 GLR 1954
Evidence Act, 1872 — Section 78(2), 81
High Courts09 Apr 2014Dismissed
Praful Khandubhai Desai Vs Chief Election Commission of India
Gujarat High Court · (2014) 3 GLR 1857
Evidence Act, 1872 — Section 78(2), 81
High Courts09 Apr 2014Dismissed
Ladhabhai Karsanbhai Bariya(Koli) and Another Vs State of Gujarat
Gujarat High Court · (2014) 04 GUJ CK 0039
Bombay Police Act, 1951 — Section 135Bombay Prohibition Act, 1949 — Section 66(1)(B), 85(1)(2)(3), 85(1)(3)Criminal Procedure Code, 1973 (CrPC) — Section 157, 173, 209, 228, 235(1)
High Courts09 Apr 2014
Dashrathbhai K. Patel Vs ACME Pharmaceuticals Pvt. Ltd.
Gujarat High Court · AIR 2015 Guj 111 : (2014) 60 PTC 558
High Courts09 Apr 2014
Sadbhav Engineering Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2014) 04 GUJ CK 0023
Income Tax Act, 1961 — Section 143(1), 143(3), 147, 148, 80IA
High Courts07 Apr 2014
Crescent Organics Pvt. Ltd. Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLR 353
Bombay Prohibition Act, 1949 — Section 143(1)Constitution of India, 1950 — Article 19(1)(g), 226Poisons Act, 1919 — Section 2, 3, 4, 4(1), 4(2)
High Courts07 Apr 2014
Vinodgar and Others Vs State of Gujarat
Gujarat High Court · (2015) CriLJ 2642 : (2015) 1 GLR 58
Bombay Police Act, 1951 — Section 37(1)Criminal Procedure Code, 1973 (CrPC) — Section 209, 294, 296, 304, 311Evidence Act, 1872 — Section 11, 60
High Courts07 Apr 2014
Sakarben Shambhubhai Rabari Vs Shambhubhai Masharubhai Rabari Kalotara
Gujarat High Court · (2014) 3 GLR 2108
Criminal Procedure Code, 1973 (CrPC) — Section 125, 125(3), 127, 127(1), 128Penal Code, 1860 (IPC) — Section 498A
High Courts07 Apr 2014
State of Gujarat Vs Dahyabhai Hirabhai Solanki
Gujarat High Court · (2015) 1 Crimes 799 : (2014) 2 GLR 1805 : (2014) 4 RCR(Criminal) 987
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Prevention of Corruption Act, 1988 — Section 13(1)(d), 20, 7
High Courts07 Apr 2014Allowed
Ramesh Rumsibhai Gamit Vs State of Gujarat
Gujarat High Court · (2014) 04 GUJ CK 0093
Evidence Act, 1872 — Section 145, 157, 17, 18, 19Penal Code, 1860 (IPC) — Section 302, 304-A
High Courts07 Apr 2014Dismissed
Laljibhai Maganbhai Vasava Vs State of Gujarat
Gujarat High Court · (2014) 3 GLR 2216
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Penal Code, 1860 (IPC) — Section 299, 300, 302, 304
High Courts07 Apr 2014
Commissioner of Income Tax Vs Leo Formulations P. Ltd.
Gujarat High Court · (2014) 363 ITR 322 : (2014) 225 TAXMAN 386
High Courts07 Apr 2014Allowed
Chimanbhai Bhuliyabhai Nayak Vs State of Gujarat
Gujarat High Court · (2014) 04 GUJ CK 0059
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 145, 157, 17, 18, 19Penal Code, 1860 (IPC) — Section 114, 201, 301-A, 302, 304-A
High Courts07 Apr 2014Dismissed
Jayesh Govind Varde Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 143 FLR 82
Constitution of India, 1950 — Article 226, 227
High Courts07 Apr 2014Dismissed
Vyas Abhisekh Prashantkumar and 88 Ors. Vs State of Gujarat and 3 Ors.
Gujarat High Court · AIR 2014 Guj 152
Right to Information Act, 2005 — Section 11, 12, 14, 15, 18
High Courts07 Apr 2014Dismissed
Dhulabhai Galapbhai Bariya Vs State of Gujarat
Gujarat High Court · (2014) 04 GUJ CK 0042
Criminal Procedure Code, 1973 (CrPC) — Section 209, 313Evidence Act, 1872 — Section 106, 11, 114, 27, 8Penal Code, 1860 (IPC) — Section 302, 34, 364
High Courts07 Apr 2014
Commissioner of Income Tax Vs Adani Wilmar Ltd.
Gujarat High Court · (2014) 272 CTR 20 : (2014) 363 ITR 338 : (2014) 224 TAXMAN 51
Income Tax Act, 1961 — Section 92C, 92CA(3), 92D
High Courts07 Apr 2014
United India Insurance Co. Ltd. Vs Minor Mahesh Kanubhai
Gujarat High Court · (2014) 3 ACC 708 : (2015) 2 ALLMR 1
Civil Procedure Code, 1908 (CPC) — Section 13Constitution of India, 1950 — Article 14, 142, 226Insurance Act, 1938 — Section 64VB
High Courts07 Apr 2014Partly Allowed
New India Assurance Co. Ltd. Vs Ramesh Devshi Shah and Others
Gujarat High Court · (2015) 4 ACC 352 : (2015) ACJ 2077