COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 586 of 1,769

High Courts07 Feb 2014Allowed

Sanjaykumar Hukamchand Shah Vs State of Gujarat and Others

Gujarat High Court · (2014) 02 GUJ CK 0015

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3Penal Code, 1860 (IPC) - Section 114 188 323 325

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High Courts06 Feb 2014Allowed

Mahesh Savjibhai Chavda Vs State of Gujarat and 2 Ors.

Gujarat High Court · (2014) 02 GUJ CK 0137

Arms Act, 1959 — Section 25(1)Constitution of India, 1950 — Article 14, 19, 21, 22, 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 2(c), 3

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High Courts06 Feb 2014Allowed

Anilkumar Chandubhai Patel and 2 Ors. Vs State of Gujarat and 1 Another

Gujarat High Court · (2014) 02 GUJ CK 0108

Penal Code, 1860 (IPC) — Section 114, 306, 506

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High Courts06 Feb 2014

Sunland Metal Recycling Industries Vs Union of India

Gujarat High Court · (2014) 310 ELT 736 : (2014) 3 GLR 2748 : (2014) 44 GST 501 : (2014) 27 GSTR 99

Central Excises and Salt Act, 1944 — Section 11, 11A, 11AA, 11AC, 11BConstitution of India, 1950 — Article 14, 265Income Tax Act, 1922 — Section 28

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High Courts06 Feb 2014

Vikram Knittex (P.) Ltd. Vs Union of India

Gujarat High Court · (2014) 304 ELT 344 : (2014) 44 GST 519 : (2014) 27 GSTR 193

Central Excises and Salt Act, 1944 — Section 11BB, 35Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5

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High Courts06 Feb 2014Dismissed

Sureshchandra Hiralal Pandya Since Deceased Through Heirs Vs Gujarat University and 2 and Others

Gujarat High Court · (2014) 02 GUJ CK 0044

Constitution of India, 1950 - Article 226 227Gujarat Affiliated Colleges Services Tribunal Act, 1982 - Section 14

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High Courts06 Feb 2014Dismissed

Bharatbhai Gulabrai Parwani Vs State of Gujarat and 1 and Another

Gujarat High Court · (2014) 02 GUJ CK 0043

Administration of Evacuee Property Act, 1950 - Section 27 28

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High Courts06 Feb 2014Partly Allowed

Chief Officer Vs Kesharisinh Chhagansinh Raol Since Deceased Thro His Heirs and Others

Gujarat High Court · (2014) 02 GUJ CK 0041

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High Courts06 Feb 2014Allowed

Vijay @ Deepu Vs State of Gujarat and Others

Gujarat High Court · (2014) 02 GUJ CK 0040

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3(2)Penal Code, 1860 (IPC) - Section 114 397

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High Courts06 Feb 2014Allowed

Sirajbhai Ibrahimbhai Rathod Vs District Magistrate and 2 Ors.

Gujarat High Court · (2014) 02 GUJ CK 0034

Bombay Prohibition Act, 1949 — Section 116(2)(b), 65(a)(e), 66(1)(b), 81, 98Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)

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High Courts06 Feb 2014

Nandkishor Alias Munna Ramabhai Rajput Vs State of Gujarat and Others

Gujarat High Court · (2014) 02 GUJ CK 0014

Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b) 3(1) 3(2)

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High Courts06 Feb 2014Allowed

Kuldipsinh Alias Kesarsinh Navalsinh Sinol Vs State of Gujarat and Others

Gujarat High Court · (2014) 02 GUJ CK 0012

Bombay Prohibition Act, 1949 - Section 65(a)(e) 66(b) 81Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b) 3

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High Courts06 Feb 2014Partly Allowed