High Courts03 Feb 2014Partly Allowed
Nathuji S. Verol and Others Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 02 GUJ CK 0050
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 588 of 1,769
High Courts03 Feb 2014
C.M. Smith and Sons Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 367 ITR 701
Income Tax Act, 1961 - Section 143(1)(a) 143(3) 215 217 234B
High Courts03 Feb 2014Dismissed
Divisional Controller Vs Alibhai Mansu Rali Laxmidhar and Another
Gujarat High Court · (2014) 02 GUJ CK 0013
High Courts03 Feb 2014
Rajmoti Industries Vs Joint Commissioner of Income Tax
Gujarat High Court · (2014) 363 ITR 467
High Courts31 Jan 2014Allowed
Mohmmad Salim Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 01 GUJ CK 0134
Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
High Courts31 Jan 2014Partly Allowed
Gandabhai Chhibabhai @ Gandabhai Khuntabhai Ahir. Vs Balabhai Budhabhai Ahir Since Decd. Through Heirs and 1 Another
Gujarat High Court · (2014) 01 GUJ CK 0133
High Courts31 Jan 2014
Central Excise Vs Inductotherm India (P.) Ltd.
Gujarat High Court · (2014) 44 GST 201 : (2014) 36 STR 994 : (2014) 76 VST 1
Central Excises and Salt Act, 1944 — Section 11A, 11AC, 35G, 4
High Courts31 Jan 2014Allowed
Dineshbhai Alias Aada Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 01 GUJ CK 0101
Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3(2)Penal Code, 1860 (IPC) — Section 114, 380, 454, 457
High Courts31 Jan 2014Allowed
Kamleshbhai Becharbhai Patel Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 01 GUJ CK 0100
Constitution of India, 1950 — Article 226Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(b), 3(1), 3(2)
High Courts31 Jan 2014
Sandeep R. Shukla Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 01 GUJ CK 0099
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 7Penal Code, 1860 (IPC) — Section 114, 323, 498A, 504, 506(2)
High Courts31 Jan 2014
Pradeep Navinbhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 2 GLH 501
High Courts31 Jan 2014Allowed
Batukbhai Raghubhai Bharwad Vs State of Gujarat and 1 Another
Gujarat High Court · (2014) 01 GUJ CK 0069
Bombay Police Act, 1951 — Section 56, 60Constitution of India, 1950 — Article 21, 226
High Courts31 Jan 2014Dismissed
Laxmiben D.O. Nathabha Mafatbhai Patel and Others Vs Dhawal Amrutbhai Patel and Others
Gujarat High Court · AIR 2015 Guj 74
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4
High Courts31 Jan 2014Disposed Off
In Re: Micro Products Pvt. Ltd.
Gujarat High Court · (2014) 01 GUJ CK 0056
Companies Act, 1956 - Section 192 391 392 393 394
High Courts31 Jan 2014Disposed Off
In Re: Gujarat Road and Infrastructure Company Ltd.
Gujarat High Court · (2014) 01 GUJ CK 0037
Companies Act, 1956 - Section 100 100 101 101 101(2)
High Courts31 Jan 2014Dismissed
Govabhai Nagjibhai Rabari Vs State of Gujarat
Gujarat High Court · (2014) 01 GUJ CK 0035
Constitution of India, 1950 - Article 14 21 226Criminal Procedure Code, 1973 (CrPC) - Section 268 389(1)Penal Code, 1860 (IPC) - Section 302
High Courts31 Jan 2014
Abdulsattar R. Mansuri Vs State of Gujarat
Gujarat High Court · (2014) 2 GLH 426 : (2014) 3 GLR 2292
Constitution of India, 1950 — Article 226, 311(2)
High Courts31 Jan 2014
Daxaben Patel Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 14
Constitution of India, 1950 — Article 104, 105, 19(2), 21, 32Medical Termination of Pregnancy Act, 1971 — Section 3
High Courts31 Jan 2014Allowed
Jignesh @ Jigo Hasmukhbhai Rana Vs Commissioner of Police and Others
Gujarat High Court · (2014) 01 GUJ CK 0023
Constitution of India, 1950 - Article 226Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(c) 3(2)Penal Code, 1860 (IPC) - Section 114 379 411 413
High Courts31 Jan 2014Partly Allowed
Adivasi Vividh Vahan Vayvhar Majoor Kamdar(Bhandhkam) Vs State of Gujarat and 2 Ors.
Gujarat High Court · (2014) 01 GUJ CK 0022