High Courts11 Sept 2014
Tina Siddharth Jain Vs N.K. Proteins Limited
Gujarat High Court · (2014) 09 GUJ CK 0092
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 545 of 1,769
High Courts11 Sept 2014
State of Gujarat Vs Bhilalbhai Hemarajbhai Unadkat
Gujarat High Court · (2014) 3 GLR 2762
Penal Code, 1860 (IPC) — Section 325
High Courts11 Sept 2014
Dayaram Nemabhai Patel Vs Chhaganbhai Nemabhai Patel
Gujarat High Court · (2014) 09 GUJ CK 0069
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 23 Rule 3, Order 23 Rule 3A, Order 39 Rule 2AConstitution of India, 1950 — Article 227
High Courts11 Sept 2014
Hotel Surya Palace Vs Jindal Hotel Limited
Gujarat High Court · (2014) 09 GUJ CK 0068
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 21Limitation Act, 1963 — Section 5
High Courts11 Sept 2014
Chief Controlling Revenue Authority Vs Gujarat Borosil Ltd.
Gujarat High Court · AIR 2014 Guj 253 : (2015) 2 GLR 1257
Bombay Stamp Act, 1958 — Section 31, 32, 32A, 39, 41
High Courts11 Sept 2014
A One Ceramic Vs State of Gujarat
Gujarat High Court · (2014) 76 VST 347
Constitution of India, 1950 — Article 226Gujarat Value Added Tax Act, 2003 — Section 68, 68(5), 69, 73(1)
High Courts10 Sept 2014
Chirag Shailesh Shastri Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0093
High Courts10 Sept 2014
Girish M. Das Advocate High Court of Gujarat Vs Additional Secretary
Gujarat High Court · (2014) 09 GUJ CK 0086
Criminal Procedure Code, 1973 (CrPC) — Section 154(3), 173, 173(8), 197Penal Code, 1860 (IPC) — Section 114, 120B, 269, 270, 274Prevention of Corruption Act, 1988 — Section 13(1)(A), 13(1)(D), 7, 8
High Courts10 Sept 2014
Dilipbhai Maneklal Vyas Vs Torrent Power Limited
Gujarat High Court · (2015) 1 LLJ 367
High Courts09 Sept 2014Dismissed
New India Assurance Company Ltd. Vs Jilubai and Others
Gujarat High Court · (2015) 3 ALLMR 13
Civil Procedure Code, 1908 (CPC) - Section 11 — Motor Vehicles Act, 1988 - Section 140, 166, 173
High Courts09 Sept 2014Dismissed
Kishan Kanjibhai Dhulabhai Patani Vs State of Gujarat
Gujarat High Court · (2015) 2 GLR 1133
Evidence Act, 1872 - Section 27 — Penal Code, 1860 (IPC) - Section 120B, 363, 366(A), 376, 376(g)
High Courts09 Sept 2014
Commissioner of Income Tax-1 Vs Aura Securities (P.) Ltd.
Gujarat High Court · (2015) 230 TAXMAN 241
Income Tax Act, 1961 - Section 10(34), 10(35), 13A, 14A, 260A
High Courts09 Sept 2014
New India Assurance Co. Ltd. Vs Surliben Chandubhai Rathva
Gujarat High Court · (2014) 09 GUJ CK 0088
Motor Vehicles Act, 1988 — Section 140, 166
High Courts09 Sept 2014
Ahmedabad Municipal Transport Service Vs Manubhai Punjalal Shah
Gujarat High Court · (2014) 09 GUJ CK 0087
Motor Vehicles Act, 1988 — Section 166, 173
High Courts09 Sept 2014
Alam Shakil Husenbhai Vs Deputy Forest Conservator
Gujarat High Court · (2015) 5 FLT 637 : (2015) 1 GLH 517 : (2015) 2 GLR 1069
Constitution of India, 1950 — Article 226Forest Act, 1927 — Section 52, 52(1), 53, 55, 61
High Courts09 Sept 2014
Union of India Vs Sureshbhai Laljibhai Modna
Gujarat High Court · (2014) 09 GUJ CK 0004
High Courts09 Sept 2014
State of Gujarat Vs Harjibhai Babubhai Parmar
Gujarat High Court · (2015) 2 GLH 655 : (2015) LabIC 363
Constitution of India, 1950 — Article 14, 142, 16
High Courts09 Sept 2014
State of Gujarat Vs Savitaben Vitthalbhai Ravaliya
Gujarat High Court · (2014) 09 GUJ CK 0002
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 25B
High Courts08 Sept 2014
R. Xavier Vs State of Gujarat
Gujarat High Court · (2015) LabIC 139
Constitution of India, 1950 — Article 226
High Courts08 Sept 2014
Arunaben Pranshankar Dave Vs Narendra Shankarbhai Dave
Gujarat High Court · (2014) 09 GUJ CK 0050
Bombay Rents, Hotel and Lodging House Rates Control Act, 1947 — Section 5(11)(c)(i)Civil Procedure Code, 1908 (CPC) — Order 21 Rule 103, Order 21 Rule 21, Order 21 Rule 95, Order 21 Rule 97, Order 21 Rule 97(2)Constitution of India, 1950 — Article 226, 227