High Courts15 Sept 2014
Sudhesh Chemicals P. Ltd. Vs A.D. Alum P. Ltd.
Gujarat High Court · (2015) 188 CompCas 366
Companies Act, 1956 — Section 433, 434, 439Negotiable Instruments Act, 1881 (NI) — Section 138
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 544 of 1,769
High Courts15 Sept 2014
Anupambhai B. Patel Vs Mafatlal Apparels
Gujarat High Court · (2014) 09 GUJ CK 0094
High Courts15 Sept 2014
Vadodara Kamdar Union Vs Bil Metal Industries Ltd.
Gujarat High Court · (2014) 09 GUJ CK 0091
High Courts15 Sept 2014
PWD Employees Union Vs State of Gujarat
Gujarat High Court · (2015) 1 GLH 5
Constitution of India, 1950 — Article 226
High Courts15 Sept 2014
Pravinbhai Hamirbhai Gadhvi Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0085
Constitution of India, 1950 — Article 14, 142, 16, 226, 227
High Courts15 Sept 2014
Shardaben N. Patel Vs State of Gujarat
Gujarat High Court · (2014) 4 LLJ 432 : (2015) 1 LLN 414 : (2015) 1 SCT 436
Constitution of India, 1950 — Article 14, 142, 16, 21, 226
High Courts15 Sept 2014
Kalubha Jashubha Rana Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0073
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120(b), 340, 465, 467, 468
High Courts15 Sept 2014
Shobhaben Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0072
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 154
High Courts15 Sept 2014
Ishwarbhai Girdhardas Pabari Vs Chandhalben Dhirajlal Variya
Gujarat High Court · (2015) 1 GLR 425
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2, Order 6 Rule 17Constitution of India, 1950 — Article 226, 227Specific Relief Act, 1963 — Section 21, 22
High Courts15 Sept 2014
Pravinsinh Himmatsinh Parmar Vs Additional Collector (Co-Ordination)
Gujarat High Court · (2014) 09 GUJ CK 0070
Constitution of India, 1950 — Article 14, 19, 21, 226, 300(A)Urban Land (Ceiling and Regulation) Act, 1976 — Section 10(5), 10(6)
High Courts15 Sept 2014Dismissed
Shreyas Corporation Vs Metro Link Express for Gandhinagar and Ahmedabad (Mega) Co. Ltd.
Gujarat High Court · (2015) 3 BC 331
Constitution of India, 1950 - Article 12 14 226
High Courts12 Sept 2014
Ashokbhai Mohanbhai Vankar Vs State of Gujarat
Gujarat High Court · (2015) LabIC 206
Constitution of India, 1950 — Article 226Motor Vehicles Act, 1988 — Section 42, 59
High Courts12 Sept 2014
Navinchandra Jerambhai Makwana Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0084
Constitution of India, 1950 — Article 226
High Courts12 Sept 2014
Assistant P.F. Commissioner Vs Remya Erectors
Gujarat High Court · (2014) 143 FLR 872 : (2015) 1 LLJ 501
High Courts12 Sept 2014
State of Gujarat Vs Patel Ramesh Nanjibhai
Gujarat High Court · (2014) 09 GUJ CK 0074
Criminal Procedure Code, 1973 (CrPC) — Section 378(1)(3)Penal Code, 1860 (IPC) — Section 366, 380
High Courts12 Sept 2014
Dineshji Ranchodji Thakor Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 10
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 2(c), 3, 3(2)
High Courts12 Sept 2014
L.H. Of Bachu Kalicharan Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0035
Constitution of India, 1950 — Article 14, 226, 300A
High Courts12 Sept 2014Disposed off
Gautam Dasharathlal Thaker Vs State of Gujarat and Others
Gujarat High Court · (2014) 09 GUJ CK 0014
Constitution of India, 1950 - Article 226
High Courts11 Sept 2014
Jayesh Vadilal Parekh Vs Commercial Tax Officer and Others
Gujarat High Court · (2015) 78 VST 19
Benami Transactions (Prohibition) Act, 1988 — Section 2(a), 3Gujarat Value Added Tax Act, 2003 — Section 43, 45, 47, 48Income Tax Act, 1961 — Section 281, 293
High Courts11 Sept 2014
Madhya Gujarat Vij Co. Ltd. Vs Rajan M. Shah
Gujarat High Court · AIR 2015 Guj 56