High Courts23 Sept 2014
State of Gujarat Vs Mavjibhai Premjibhai Savani
Gujarat High Court · (2015) 2 GLR 1560
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 43, 70, 70(o), 70(o), 74
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Gujarat High Court judgments
35,370 judgments · page 542 of 1,769
High Courts23 Sept 2014
Unique Yarn Industries Pvt. Ltd. Vs Gujarat Industrial Development Corporation
Gujarat High Court · (2014) 09 GUJ CK 0101
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 115, 115(3)Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development Act, 1976 — Section 16
High Courts23 Sept 2014
Chaman Harji Rathod Vs New India Assurance Co. Ltd.
Gujarat High Court · (2014) 09 GUJ CK 0059
Motor Vehicles Act, 1988 — Section 173
High Courts23 Sept 2014
Oreintal Insurance Co. Ltd. Vs Amarba Revtubha Jadeja
Gujarat High Court · (2014) 09 GUJ CK 0058
Motor Vehicles Act, 1988 — Section 166, 173Succession Act, 1925 — Section 306
High Courts23 Sept 2014
Piyush Maganbhai Patel Vs State of Gujarat Thro Secretary
Gujarat High Court · (2014) 09 GUJ CK 0028
Constitution of India, 1950 — Article 14, 142, 16, 226
High Courts23 Sept 2014
Mehta Arvindbhai Bhogilal Vs Chandubhai Danabhai Chauhan
Gujarat High Court · (2014) 09 GUJ CK 0021
Motor Vehicles Act, 1988 — Section 146, 147, 147(1)(b)(ii), 166, 173
High Courts23 Sept 2014
Hoshang Ardeshar Ichchhaporia Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0019
Constitution of India, 1950 — Article 14Gujarat Town Planning and Urban Development Act, 1976 — Section 41, 42, 42(1), 47, 48
High Courts22 Sept 2014
United Phosphorus Ltd. Vs Commissioner of Labour
Gujarat High Court · (2015) 144 FLR 894 : (2015) 1 LLJ 190 : (2015) 1 SCT 808
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 10, 18, 18(1), 19, 19(7)
High Courts22 Sept 2014Allowed
Kaushikbhai Muljibhai Thakor Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLH 9
Constitution of India, 1950 - Article 226 — Gujarat Prevention of Anti-social Activities Act, 1985 - Section 2(b), 3(1)
High Courts22 Sept 2014
Legal Rep. of Decd. Himanshubhaiachyutbhai Vora Vs Thakorbhai Chhatrasinh Parmar
Gujarat High Court · (2014) 09 GUJ CK 0100
Motor Vehicles Act, 1988 — Section 173
High Courts22 Sept 2014
District Development Officer Vs Kasambhai N. Shaikh
Gujarat High Court · (2015) 2 GLR 1164 : (2015) 4 SCT 737
Constitution of India, 1950 — Article 226
High Courts22 Sept 2014
Gugaji Vs The State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0078
Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(b), 3(1)
High Courts22 Sept 2014
Kumarpal Dalichandbhai Shah Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0077
Constitution of India, 1950 — Article 226
High Courts22 Sept 2014
Daxaben Arvindkumar Dave Vs Muljibhai A. Maheriya
Gujarat High Court · (2014) 09 GUJ CK 0029
High Courts22 Sept 2014
Rajesh Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0027
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 2(c), 3, 3(2)
High Courts22 Sept 2014
All Gujarat Federation of Tax Consultants Vs Central Board of Direct Taxes
Gujarat High Court · (2014) 271 CTR 113
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 10A, 10A(8), 10AA, 10B, 11
High Courts22 Sept 2014
Shaikh Isratbanu Mohmad Samir Vs Vadodara Municipal Corporation
Gujarat High Court · (2014) 09 GUJ CK 0020
Constitution of India, 1950 — Article 14, 19, 21, 226, 227
High Courts19 Sept 2014
Spa Vet-Min Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 318 ELT 394
Central Excises and Salt Act, 1944 - Section 11AC, 35B, 35F
High Courts19 Sept 2014
Anju Pareshbhai Hora Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0098
Criminal Procedure Code, 1973 (CrPC) — Section 482Dowry Prohibition Act, 1961 — Section 3, 4, 7Penal Code, 1860 (IPC) — Section 114, 294(b), 498(A), 506(1)
High Courts19 Sept 2014
New India Assurance Co. Ltd. Vs Rakeshbhai Mamdabhai Harijan
Gujarat High Court · (2014) 3 GLH 15
Motor Vehicles Act, 1988 — Section 140, 166