High Courts29 Sept 2014
Naran Raiya Sindhal Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0034
Constitution of India, 1950 — Article 226, 227
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 541 of 1,769
High Courts29 Sept 2014
Siddraj Ashokkumar Solanki Vs State of Gujarat
Gujarat High Court · (2015) 144 FLR 338 : (2015) LabIC 1733 : (2014) 4 LLN 429
Constitution of India, 1950 — Article 226, 227
High Courts29 Sept 2014
Executive Engineer Vs Gitaben
Gujarat High Court · (2014) 143 FLR 1102 : (2014) 4 LLJ 352 : (2014) 4 LLN 135
Constitution of India, 1950 — Article 14, 142, 16, 226
High Courts29 Sept 2014Dismissed
Nileshkumar N. Kotak and Others Vs Union of India and Others
Gujarat High Court · (2015) 2 GLH 459
Assam Money Lenders Act, 1934 - Section 4Central Sales Tax Act, 1956 - Section 17(3) 3 4 7 7(3)Constitution of India, 1950 - Article 14 19(1)(f) 19(1)(g) 246 301
High Courts26 Sept 2014
Pukhraj Bhabhutmal Shah Vs Income Tax Officer
Gujarat High Court · (2015) 230 TAXMAN 40
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 116, 132(1), 149, 153, 153B
High Courts26 Sept 2014Dismissed
C.H. Upadhyay Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1279
Constitution of India, 1950 - Article 124(6), 226, 235, 311(2)
High Courts26 Sept 2014
Dipakbhai Ratilal Patel Vs State of Gujarat
Gujarat High Court · (2014) 3 GLH 788
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 320, 41, 482Dowry Prohibition Act, 1961 — Section 3, 4, 7Penal Code, 1860 (IPC) — Section 114, 323, 406, 498A, 498-A
High Courts26 Sept 2014
Patel Devjibhai Murji Rabdiya Vs Nathani Vasantkumar Purshottam
Gujarat High Court · (2014) 09 GUJ CK 0103
Bombay Tenancy and Agricultural Lands Act, 1948 — Section 70, 71, 72Civil Procedure Code, 1908 (CPC) — Section 115, 37Mamlatdars Court Act, 1906 — Section 10, 11, 11, 12, 12(c)(ii)
High Courts26 Sept 2014
Darji Bhartiben Jashubhai Vs State of Gujarat
Gujarat High Court · (2015) LabIC 190
High Courts25 Sept 2014
Commissioner of Service Tax Vs Saumya Construction Pvt. Ltd.
Gujarat High Court · (2015) 38 STR 17 : (2015) 83 VST 277
Central Excises and Salt Act, 1944 — Section 35E, 35G, 35G(1), 35H, 35LConstitution of India, 1950 — Article 226Customs and Excise Revenue Appellate Tribunal Act, 1986 — Section 3
High Courts25 Sept 2014
Legal Heirs Vs Jusabhai Dadabhai Sandhi
Gujarat High Court · (2014) 09 GUJ CK 0104
Motor Vehicles Act, 1988 — Section 158, 166, 170, 173
High Courts25 Sept 2014
Special Land Acquisition Officer Vs Jiviben Umeddas Amichanddas
Gujarat High Court · (2014) 09 GUJ CK 0102
Land Acquisition Act, 1894 — Section 28ALimitation Act, 1963 — Section 5
High Courts25 Sept 2014
Pradip Beniprasad Sharma Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0062
Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2, 2(c), 3, 3(1)Penal Code, 1860 (IPC) — Section 114, 380, 454, 457
High Courts25 Sept 2014
Gujarat Forest Produce Gatherers and Forest Workers Union Vs State of Gujarat
Gujarat High Court · (2014) 09 GUJ CK 0025
Constitution of India, 1950 — Article 226
High Courts24 Sept 2014
Surya Veersinh Bhular Vs Rupalee Do Rashmikant C. Patel
Gujarat High Court · (2014) 09 GUJ CK 0026
Hindu Marriage Act, 1955 — Section 13, 25
High Courts24 Sept 2014Dismissed
Thakor Sardarji Bhagvanji Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1605
Constitution of India, 1950 - Article 19(1)(a) 21Right to Information Act, 2005 - Section 11 6(2) 7(5) 8
High Courts24 Sept 2014Dismissed
Narendra B. Vyas Vs Dilipbhai Manilal Modi and Others
Gujarat High Court · (2015) 1 GLR 859
Criminal Procedure Code, 1973 (CrPC) - Section 313 378 378(4) 379Prevention of Corruption Act, 1988 - Section 16 7
High Courts23 Sept 2014Dismissed
State of Gujarat and Others Vs Maganbhai V. Desai and Others
Gujarat High Court · (2015) 2 GLR 1140
Bombay Tenancy and Agricultural Lands Act, 1948 - Section 32G, 32M, 43, 70, 70(o)
High Courts23 Sept 2014Dismissed
State of Gujarat and Others Vs Bhikhiben and Others
Gujarat High Court · (2015) 2 GLR 1315
Gujarat Tenancy And Agricultural Lands Act, 1948 - Section 32G, 70(o)
High Courts23 Sept 2014
Ravjibhai Bhavanbhai Ganodiya Vs Nirmalaben Jagabhai Ganodiya and Others
Gujarat High Court · (2014) 09 GUJ CK 0120
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 4