High Courts13 Oct 2014
Shubha Bharti Vs General Manager, Bank of Baroda
Gujarat High Court · (2015) 145 FLR 142 : (2014) 4 LLJ 570
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 539 of 1,769
High Courts13 Oct 2014
Kodarbhai Nathubhai Vs Deputy Collector
Gujarat High Court · (2014) 10 GUJ CK 0035
Land Acquisition Act, 1894 — Section 11, 18, 4, 6
High Courts13 Oct 2014
Siddharajsinh Mahavirsinh Chudasma Vs State of Gujarat
Gujarat High Court · (2014) 10 GUJ CK 0033
High Courts10 Oct 2014
Vaibhav Auto Industries Vs Union of India
Gujarat High Court · (2015) 320 ELT 58
Central Excises and Salt Act, 1944 - Section 35F
High Courts10 Oct 2014Allowed
Ratishbhai D. Ramani Vs State of Gujarat and Others
Gujarat High Court · (2015) ALLMR(Cri) 233 : (2016) 1 BC 194 : (2015) 3 Crimes 297 : (2015) 1 GLR 848
Criminal Procedure Code, 1973 (CrPC) - Section 482 — Negotiable Instruments Act, 1881 - Section 138, 141
High Courts10 Oct 2014
Pranlal N. Soni Vs State of Gujarat
Gujarat High Court · (2014) 10 GUJ CK 0025
Commissions of Inquiry Act, 1952 — Section 3Constitution of India, 1950 — Article 14, 21, 226, 32
High Courts09 Oct 2014
Sweta Sales Corporation Vs Union of India and Others
Gujarat High Court · (2015) 77 VST 252
Central Excises and Salt Act, 1944 — Section 14, 37CFinance Act, 1994 — Section 82Finance Act, 2013 — Section 105, 106, 106(2), 106(2)(a), 106(2)(a)(ii)
High Courts09 Oct 2014
Sweta Sales Corporation Vs Union of India
Gujarat High Court · (2015) 37 STR 167
Central Excises and Salt Act, 1944 — Section 14, 37CFinance Act, 1994 — Section 82Finance Act, 2013 — Section 105, 106, 106(2), 106(2)(a), 106(2)(a)(II)
High Courts09 Oct 2014
Sanjayraj Hotels and Resorts Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 37 STR 970
High Courts09 Oct 2014
State of Gujarat Vs Shah Dharmeshkumar Rameshchandra
Gujarat High Court · (2014) 4 LLJ 671
Constitution of India, 1950 — Article 142, 226
High Courts08 Oct 2014Dismissed
Gobarbhai Mahadevbhai Thesia Vs State of Gujarat and Others
Gujarat High Court · (2015) 4 ACC 338 : (2015) 2 GLR 1292
Constitution of India, 1950 - Article 226 — Motor Vehicles Act, 1988 - Section 146, 196
High Courts08 Oct 2014
Prashant Aran Dayal and Others Vs D.B. Corpn. Limited and Others
Gujarat High Court · (2015) LabIC 934
Constitution of India, 1950 — Article 226
High Courts08 Oct 2014
Executive Engineer Vs Amarsing Bhathibhai Parmar
Gujarat High Court · (2014) 10 GUJ CK 0029
High Courts08 Oct 2014
Natvarbhai Dosalji Barot Vs State of Gujarat
Gujarat High Court · (2015) 2 LLN 114
High Courts08 Oct 2014
United India Insurance Co. Ltd. Vs Bhanubhai Devabhai Vadhiya
Gujarat High Court · (2014) 10 GUJ CK 0018
Motor Vehicles Act, 1988 — Section 140, 166
High Courts08 Oct 2014
Uttar Gujarat Vij Co. Ltd. Vs Rageshbhai Bhikhabhai Patel
Gujarat High Court · (2015) 1 LLN 678
Industrial Disputes Act, 1947 — Section 25F, 25F
High Courts08 Oct 2014
Hemantkumar J. Bhatt Vs State of Gujarat
Gujarat High Court · (2014) 10 GUJ CK 0015
High Courts08 Oct 2014
Kutchh District Panchayat Vs Mangalbhai K. Rabari
Gujarat High Court · (2014) 10 GUJ CK 0010
Constitution of India, 1950 — Article 226, 227
High Courts07 Oct 2014Partly Allowed
Jyoti Limited Vs Raman Kumar
Gujarat High Court · (2015) 62 PTC 333
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 10, Order 7 Rule 11, 151 — Trade Marks Act, 1999 - Section 134