High Courts10 Nov 2014
Vijay Singh Jabbarsingh Gohil Vs Union of India
Gujarat High Court · (2015) 315 ELT 591
Customs Act, 1962 — Section 114(i)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 537 of 1,769
High Courts10 Nov 2014
Tulip Lamkraft Pvt. Ltd. Vs Commissioner of Central Excise
Gujarat High Court · (2015) 316 ELT 417 : (2015) 50 GST 195
High Courts10 Nov 2014
Dy. C.I.T. (Asstt.) Vs Ahmedabad Advance Mills Ltd.
Gujarat High Court · (2014) 369 ITR 326
Income Tax Act, 1961 — Section 142(1), 41(1)
High Courts10 Nov 2014
Commissioner of Income Tax-II Vs Panasonic Energy India Co. Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0049
Income Tax Act, 1961 — Section 147, 271(1)(c), 80HHC
High Courts10 Nov 2014
Asstt. C.I.T. Vs Geera Finance Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0038
Income Tax Act, 1961 — Section 143(3), 147, 217, 68
High Courts07 Nov 2014Dismissed
State of Gujarat Vs Visheshbhai Kali Chhaganbhai Gangavane
Gujarat High Court · (2015) 1 GLH 444
Constitution of India, 1950 - Article 227 — Criminal Procedure Code, 1973 (CrPC) - Section 157, 161, 164, 313 — Evidence Act, 1872 - Section 114, 145, 164, 61, 63 — Penal Code, 1860 (IPC) - Section 201, 302, 364(A)
High Courts07 Nov 2014
Shweta Park Co-Op. Hsg. Society Ltd. Vs Union of India
Gujarat High Court · (2015) 316 ELT 46
Gujarat Co-operative Societies Act, 1961 — Section 22
High Courts07 Nov 2014
C.I.T Vs Arvind Mills Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0047
Income Tax Act, 1961 — Section 143(3), 256(1), 30, 31, 32
High Courts07 Nov 2014
Harumal Jhumromal Vs State of Gujarat
Gujarat High Court · (2014) 11 GUJ CK 0044
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 26, 27, 3, 6
High Courts07 Nov 2014
Gujarat Mochi Samaj Sewa Trust Vs Union of India
Gujarat High Court · (2014) 11 GUJ CK 0039
Constitution of India, 1950 — Article 122, 13(2), 14, 141, 15
High Courts07 Nov 2014
The CIT Vs LMP Precision Engineering Co. P. Ltd.
Gujarat High Court · (2015) 2 GLH 108
Income Tax Act, 1961 — Section 143, 143(3), 144, 147, 147(a)
High Courts07 Nov 2014
C.I.T. Vs Abhishek Corporation
Gujarat High Court · (2014) 11 GUJ CK 0015
Income Tax Act, 1961 — Section 143(3), 158BC, 256(1)
High Courts07 Nov 2014
Mayank Diamonds Pvt. Ltd. Vs I.T. Officer
Gujarat High Court · (2014) 11 GUJ CK 0014
High Courts05 Nov 2014
Junagadh Gymkhana Vs Income Tax officer
Gujarat High Court · (2015) 230 TAXMAN 460
High Courts05 Nov 2014
Hasmukhbhai Jayantilala Kotak Vs State of Gujarat
Gujarat High Court · (2015) 1 Crimes 473
High Courts05 Nov 2014
Assistant Commissioner of Income Tax Vs G.C. Shah and Co.
Gujarat High Court · (2014) 369 ITR 323
Income Tax Act, 1961 — Section 10(3), 45, 48, 56, 56(1)
High Courts05 Nov 2014
Krishak Bharati Cooperative Ltd. Vs Chemical Mazdoor Panchayat
Gujarat High Court · (2014) 11 GUJ CK 0041
Industrial Disputes Act, 1947 — Section 10(1)(d), 12(4)
High Courts17 Oct 2014
Jagdish Singh Rathore Vs Union of India and Others
Gujarat High Court · (2015) LabIC 1135
Central Reserve Police Force Act, 1949 — Section 11(1)
High Courts17 Oct 2014
Shanti Enterprise Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 272 CTR 105 : (2015) 2 GLH 49
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 115WE, 115WJ, 143, 143(1), 143(3)
High Courts17 Oct 2014
Tinabhai Bhikhabhai Vs Jt. Secretary
Gujarat High Court · (2014) 10 GUJ CK 0022
Constitution of India, 1950 — Article 14, 19, 21, 226, 227Gujarat Co-operative Societies Act, 1961 — Section 93