High Courts14 Nov 2014
Bharatbhai J. Vyas Vs Income Tax Officer
Gujarat High Court · (2014) 11 GUJ CK 0052
Income Tax Act, 1961 — Section 143, 143(1)(a), 32, 32(1)(ii), 36(1)(vii)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 536 of 1,769
High Courts14 Nov 2014
Abhay Associates Vs Income Tax Officer
Gujarat High Court · (2014) 11 GUJ CK 0051
Income Tax Act, 1961 — Section 142(1), 143(1), 143(2)
High Courts14 Nov 2014
Jignesh Dhirendrabhai Goswami Vs State of Gujarat
Gujarat High Court · (2014) 11 GUJ CK 0045
Constitution of India, 1950 — Article 142Criminal Procedure Code, 1973 (CrPC) — Section 164, 164A, 173Penal Code, 1860 (IPC) — Section 363, 366
High Courts14 Nov 2014
C.I.T. Vs Manjulaben M. Unadkat
Gujarat High Court · (2014) 11 GUJ CK 0035
Income Tax Act, 1961 — Section 143(3), 147, 148, 230(A)(i), 55A
High Courts14 Nov 2014
Rickman Aluminium Pvt. Ltd. Vs Income Tax Officer
Gujarat High Court · (2014) 11 GUJ CK 0012
Income Tax Act, 1961 — Section 142(1), 143(1)(a), 143(2), 148, 154
High Courts14 Nov 2014
Madhuben Maheshbhai Patel Vs Joseph Francis Mewan and Others
Gujarat High Court · (2015) 2 GLH 499
Civil Procedure Code, 1908 (CPC) - Order 22 Rule 1, Order 22 Rule 22, Order 22 Rule 3, Order 23 Rule 3Legal Representatives Suits Act, 1855 - Section 1Motor Vehicles Act, 1988 - Section 140 144 155 158 158(6)
High Courts13 Nov 2014
Arvindbhai Maganlal Master and Others Vs State of Gujarat and Others
Gujarat High Court · (2015) 1 GLH 149
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120-B, 34, 403, 405, 406
High Courts13 Nov 2014
Commissioner of Income Tax Vs Gujarat Automotive Gears Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0056
Income Tax Act, 1961 — Section 80HHC, 80HHC(3)
High Courts13 Nov 2014
Devshi Karsan Singhal Vs State of Gujarat
Gujarat High Court · (2014) 11 GUJ CK 0043
High Courts13 Nov 2014
The Commissioner of Income Tax Vs Rajratna Metal Industries (P) Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0036
Income Tax Act, 1961 — Section 80HHC, 80HHC(3)
High Courts13 Nov 2014
Mehta Housing Finance Ltd. Vs Jt. C.I.T.
Gujarat High Court · (2014) 11 GUJ CK 0021
Companies Act, 1956 — Section 143(3), 209, 69
High Courts12 Nov 2014
Commissioner of Central Excise & Customs Vs Surat Tennis Club
Gujarat High Court · (2015) 50 GST 25
Finance Act, 1994 — Section 65(105)(zzze), 65(25a), 66, 73(1)
High Courts12 Nov 2014
Commissioner of Customs, Kandla Vs Link Enterprise
Gujarat High Court · (2015) 315 ELT 359
Customs Act, 1962 — Section 6
High Courts12 Nov 2014
Pepco Fabrics Pvt. Ltd. Vs Union of India
Gujarat High Court · (2015) 322 ELT 280
High Courts11 Nov 2014
Commissioner of Income Tax Rajkot-III Vs Pujya Shri Jalarambapa and Matushri Virbaima Charitable Trust
Gujarat High Court · (2014) 11 GUJ CK 0050
Income Tax Act, 1961 — Section 10, 10(23), 11, 11(1), 11(1)(d)
High Courts11 Nov 2014
Puransingh M. Verma Vs The C.I.T.
Gujarat High Court · (2015) 230 TAXMAN 470
Constitution of India, 1950 — Article 366(1)Income Tax Act, 1961 — Section 10, 10(1), 148, 2(1), 2(1)(A)
High Courts11 Nov 2014
Mundra International Container Terminal Pvt. Ltd. Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2014) 11 GUJ CK 0046
Income Tax Act, 1961 — Section 143, 143(1), 143(3), 147, 148
High Courts11 Nov 2014
Adam B. Chaki Vs Assistant Inspector General of Forest
Gujarat High Court · (2014) 11 GUJ CK 0042
High Courts11 Nov 2014
Amrut Tubwell Company Vs Asstt. C.I.T.
Gujarat High Court · (2015) 275 CTR 86 : (2015) 234 TAXMAN 756
High Courts11 Nov 2014
K. Khodidas Patel Specific Family Trust Vs A.C.I.T.
Gujarat High Court · (2014) 11 GUJ CK 0013
Income Tax Act, 1961 — Section 143(3), 215, 28, 30, 31