COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 534 of 1,769

High Courts26 Nov 2014

Commissioner of Income Tax Vs Aaspas Investment Pvt. Ltd.

Gujarat High Court · (2014) 11 GUJ CK 0064

Income Tax Act, 1961 — Section 2(7), 260A, 269SS, 269T, 271EInterest Tax Act, 1974 — Section 10, 12, 12A, 12B, 13Reserve Bank of India Act, 1934 — Section 42

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High Courts26 Nov 2014

Kiritkumar Bhogilal Shah Vs Deesa Municipality

Gujarat High Court · (2014) 11 GUJ CK 0034

Constitution of India, 1950 — Article 226

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High Courts26 Nov 2014

Asstt. C.I.T. Vs Mihir Metals Pvt. Ltd.

Gujarat High Court · (2014) 11 GUJ CK 0024

Income Tax Act, 1961 — Section 143(1)(a), 36(1)(iii), 40A(2)

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High Courts26 Nov 2014

Aims Oxygen Pvt. Ltd. Vs Dy. C.I.T.

Gujarat High Court · (2014) 11 GUJ CK 0023

Income Tax Act, 1961 — Section 143(3), 41, 41(1)

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High Courts26 Nov 2014

The Income Tax Officer Vs Kevin Enterprise

Gujarat High Court · (2014) 11 GUJ CK 0022

Income Tax Act, 1961 — Section 148, 36(1)(iii), 37

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High Courts25 Nov 2014

State of Gujarat Vs Jay Steel and Tubes Traders

Gujarat High Court · (2015) 80 VST 530

Gujarat Value Added Tax Act, 2003 - Section 34(7)

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High Courts25 Nov 2014

Gujarat State Co.Op. Marketing Federation Vs Ramjibhai Hirabhai Rabari

Gujarat High Court · (2014) 11 GUJ CK 0027

Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 11A

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High Courts25 Nov 2014

State of Gujarat Vs Abdul Rashid Abdul Gani Bukhari

Gujarat High Court · (2014) 11 GUJ CK 0026

Bombay Provincial Municipal Corporations Act, 1949 — Section 335, 336Constitution of India, 1950 — Article 226Gujarat Prevention of Anti-social Activities Act, 1985 — Section 2(bbb)

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High Courts25 Nov 2014

Rafik Yusuf Sherani Vs State of Gujarat

Gujarat High Court · (2014) 11 GUJ CK 0011

Penal Code, 1860 (IPC) — Section 114, 300, 307, 324, 333

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High Courts24 Nov 2014

Commissioner of Central Excise Vs United Phosphorus Ltd.

Gujarat High Court · (2015) 315 ELT 360 : (2015) 51 GST 559

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High Courts24 Nov 2014

Standard Tea Processing Co. Ltd. Vs Dy. C.I.T.

Gujarat High Court · (2014) 11 GUJ CK 0032

Income Tax Act, 1961 — Section 139(9), 143(1)(a), 154, 80I

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High Courts24 Nov 2014

The Jt. C.I.T. Vs Kevin Enterprise

Gujarat High Court · (2014) 11 GUJ CK 0029

Income Tax Act, 1961 — Section 142(1), 143(1)(a), 143(2)

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High Courts24 Nov 2014

Dy. C.I.T. Vs Lakhanpal National Ltd.

Gujarat High Court · (2014) 11 GUJ CK 0028

Income Tax Act, 1961 — Section 143(2), 44AB, 80I

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High Courts24 Nov 2014Partly Allowed

Madhavi Sandip Patel Vs Registrar, Birth and Death Department

Gujarat High Court · (2015) 2 GLR 1416

Constitution of India, 1950 - Article 226Registration of Births and Deaths Act, 1969 - Section 15 25 29 31 8

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High Courts21 Nov 2014

Dakshin Gujarat Vij Company Ltd. Vs Amardeep Association

Gujarat High Court · (2014) 11 GUJ CK 0033

Companies Act, 1956 — Section 391, 394Electricity Act, 2003 — Section 126, 173, 174, 181, 181[2)[x)General Clauses Act, 1897 — Section 6, 6(c)

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High Courts20 Nov 2014

Anita Exports Vs Union of India

Gujarat High Court · (2015) 320 ELT 743 : (2015) 34 GSTR 386

Central Excises and Salt Act, 1944 - Section 11B — Constitution of India, 1950 - Article 226, 32 — Customs Act, 1962 - Section 111(d), 111(m), 112(a), 125(1), 27 — Special Economic Zones Act, 2005 - Section 51

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High Courts20 Nov 2014

Bidyut Baran Nath Vs Union of India and Others

Gujarat High Court · (2015) LabIC 943

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High Courts20 Nov 2014

Essar Oil Limited Vs United India Insurance Company Limited

Gujarat High Court · (2014) 11 GUJ CK 0018

Arbitration Act, 1940 — Section 18, 41Arbitration and Conciliation Act, 1996 — Section 17, 22, 34, 36, 37Civil Procedure Code, 1908 (CPC) — Order 18 Rule 5, Order 21 Rule 21, Order 31 Rule 1, Order 37 Rule 1, Order 38 Rule 5

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High Courts19 Nov 2014

Kayyum Babubhai Shaikh Vs Police Commissioner and Others

Gujarat High Court · (2015) 1 GLR 394

Arms Act, 1959 — Section 25, 25(1)Constitution of India, 1950 — Article 21Gujarat Prevention Of Anti-social Activities Act, 1985 — Section 2(c), 3

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High Courts19 Nov 2014

Asstt. CIT Vs Moti Polymers Pvt. Ltd.

Gujarat High Court · (2014) 11 GUJ CK 0063

Income Tax Act, 1961 — Section 260A, 80HH, 80HHA, 80I, 80I

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