COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 533 of 1,769

High Courts01 Dec 2014Dismissed

Tushar Haribhai Gondalia and Others Vs State of Gujarat

Gujarat High Court · (2015) 1 GLH 721

Constitution of India, 1950 - Article 227 — Criminal Procedure Code, 1973 (CrPC) - Section 151, 161, 164 — Dowry Prohibition Act, 1961 - Section 4, 7 — Penal Code, 1860 (IPC) - Section 114, 304B, 306, 417, 498A

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High Courts01 Dec 2014

Naranbhai Rajabhai Bheda Vs State of Gujarat and Others

Gujarat High Court · (2015) CriLJ 956

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High Courts01 Dec 2014

Sushil Kumar Maloo Vs Guajrat Raffia Industries Ltd.

Gujarat High Court · (2015) 145 FLR 1071 : (2015) 1 GLR 816 : (2015) LabIC 1057 : (2015) 2 LLJ 317 : (2015) 3 LLN 401

Constitution of India, 1950 — Article 226, 227Payment of Gratuity Act, 1972 — Section 2, 2(e), 4

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High Courts01 Dec 2014

Prashant Proteins Ltd. Vs Dy. Commissioner of Income Tax

Gujarat High Court · (2014) 12 GUJ CK 0048

Income Tax Act, 1961 — Section 143(3), 260A, 28(iiia), 80HHC, 80HHC

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High Courts01 Dec 2014

Dy. Commissioner of Income Tax Vs Gujarat Narmada Valley Fertilizers Co. Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0046

Income Tax Act, 1961 — Section 143(1)(a), 143(3), 37(1)

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High Courts01 Dec 2014

Ganpatsinh Dhirsinh Dodia Vs The Sub-Provisional Officer

Gujarat High Court · (2015) 146 FLR 222 : (2015) LabIC 1124 : (2015) 2 LLJ 297

Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 2(j), 25(f)

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High Courts01 Dec 2014

General Manager Vs Dhanjibhai Hargovinddas

Gujarat High Court · (2014) 12 GUJ CK 0027

Land Acquisition Act, 1894 — Section 11, 18, 4(1), 6

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High Courts01 Dec 2014

Chalthan Vibhag Khand Vs Income Tax Officer

Gujarat High Court · (2014) 12 GUJ CK 0026

Income Tax Act, 1961 — Section 194C, 201(1)

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High Courts01 Dec 2014

Bhaktiprasad Nagori Timber and Plywood Pvt. Ltd. Vs Asstt. C.I.T.

Gujarat High Court · (2014) 12 GUJ CK 0019

Income Tax Act, 1961 — Section 145, 271(1)(c), 44AB

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High Courts01 Dec 2014

Commissioner of Income Tax Vs Bhavani Forge P. Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0018

Income Tax Act, 1961 — Section 80I, 80IA

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High Courts01 Dec 2014

National Insurance Company Limited Vs Jyotikaben

Gujarat High Court · (2014) 12 GUJ CK 0015

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High Courts01 Dec 2014Partly Allowed

State of Gujarat and Others Vs Roz Dineshbhai Sevabhai and Others

Gujarat High Court · (2015) 2 GLH 689

Constitution of India, 1950 - Article 14 16 16(1) 16(4) 16(4A)Gujarat Primary Education Act, 1947 - Section 23 23(3) 63Right of Children to Free and Compulsory Education Act, 2009 - Section 23

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High Courts01 Dec 2014Allowed

Mujamil Abdulsattar Mansuri Vs State of Gujarat and Others

Gujarat High Court · (2015) 3 Crimes 231 : (2015) 3 DMC 303 : (2015) 1 GLR 824

Civil Procedure Code, 1908 (CPC) - Order 32 Rule 1Criminal Procedure Code, 1973 (CrPC) - Section 482Majority Act, 1875 - Section 1 2 2(a) 3 4

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High Courts28 Nov 2014

Shantaben S. Dave Vs State of Gujarat

Gujarat High Court · (2015) CriLJ 1740 : (2015) 2 Crimes 48 : (2015) 1 GLR 386 : (2015) 4 RCR(Criminal) 131

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 498APrevention of Corruption Act, 1988 — Section 12, 13(1)(d)(i)(ii), 13(2), 15, 7

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High Courts28 Nov 2014

Commissioner of Income Tax Vs City Gold Entertainment (P.) Ltd.

Gujarat High Court · (2015) 276 CTR 539 : (2015) 229 TAXMAN 215

Income Tax Act, 1961 — Section 194, 194C, 194C(1), 201(1), 201(1A)University Grants Commission Act, 1956 — Section 3

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High Courts28 Nov 2014

Roxul Rockwool Insulation India Pvt. Ltd. Vs Union of India

Gujarat High Court · (2015) 320 ELT 554 : (2015) 2 GLH 622 : (2015) 2 GLR 1383

Central Excise Tariff Act, 1985 — Section 3Central Excises and Salt Act, 1944 — Section 3, 3(1), 5, 5A, 5A(1)Customs Tariff Act, 1975 — Section 3, 3(1)

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High Courts27 Nov 2014