High Courts18 Nov 2014
Jyoti Estate Vs Deputy Commissioner of Income Tax
Gujarat High Court · (2015) 229 TAXMAN 404
Income Tax Act, 1961 — Section 22, 22, 23, 24, 25
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 535 of 1,769
High Courts18 Nov 2014
Asstt. C.I.T. Vs Emtici Engineering Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0057
Income Tax Act, 1961 — Section 143(3), 256(2), 260A
High Courts18 Nov 2014
Bilag Industries Pvt. Ltd. Vs Desh Raj Commissioner of Income Tax
Gujarat High Court · (2014) 11 GUJ CK 0030
Income Tax Act, 1961 — Section 143(3), 148, 263, 263(1), 80HHC
High Courts18 Nov 2014
Oriental Insruance Co. Ltd. Vs Liladhar Hirji Dama
Gujarat High Court · (2014) 11 GUJ CK 0019
High Courts18 Nov 2014
The Sandesh Ltd. Vs Dy. Commissioner of Income Tax
Gujarat High Court · (2014) 11 GUJ CK 0010
Sales of Goods Act, 1930 — Section 12, 19, 20, 20, 21
High Courts17 Nov 2014
Dy. C.I.T Vs Gujarat Filaments Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0062
Companies Act, 1956 — Section 205Income Tax Act, 1961 — Section 115J, 115J, 115J(1A), 143(1), 143(3)
High Courts17 Nov 2014
Maharashtra Packaging Vs Income Tax Officer
Gujarat High Court · (2014) 11 GUJ CK 0061
Income Tax Act, 1961 — Section 143(3), 260A, 68
High Courts17 Nov 2014
Shri Soneshware Cold Storage Vs Asst. C.I.T.
Gujarat High Court · (2015) GLH 2 615
Income Tax Act, 1961 — Section 143(3), 28, 29, 30, 31
High Courts17 Nov 2014
Jt. C.I.T. Vs United Phosphorous Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0058
Income Tax Act, 1961 — Section 143(1)(a), 32(1), 34(1), 36(1)(iii)
High Courts17 Nov 2014
Shankarbhai Mohanbhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 11 GUJ CK 0040
High Courts17 Nov 2014
C.I.T.-II Vs Emtici Engineering Ltd.
Gujarat High Court · (2014) 11 GUJ CK 0025
Income Tax Act, 1961 — Section 143(3), 256(2), 260A
High Courts17 Nov 2014
Hemlataben Jaydeokumar Nayak Vs State of Gujarat
Gujarat High Court · (2014) 11 GUJ CK 0020
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts17 Nov 2014
Gujarat State Plastic Manufacturers Association Vs Union of India
Gujarat High Court · (2014) 11 GUJ CK 0009
High Courts17 Nov 2014
New India Assurance Co. Ltd. Vs Kalabhai Maganbhai Koli and Others
Gujarat High Court · (2016) GLH 1 68
Civil Procedure Code, 1908 (CPC) - Section 11Motor Vehicles Act, 1988 - Section 140 141 144 147(1) 147(2)
High Courts17 Nov 2014Allowed
State of Gujarat Vs Bharatsingh Govubha Jadeja and Others
Gujarat High Court · (2015) 1 GLR 751
Criminal Procedure Code, 1973 (CrPC) - Section 209 225 24 25-A 313Evidence Act, 1872 - Section 113A 113-APenal Code, 1860 (IPC) - Section 107 108 114 148 149
High Courts15 Nov 2014Allowed
Oriental Insurance Co. Ltd. Vs Nishit Kiritkumar Raval and Others
Gujarat High Court · (2015) 2 GLH 715
Motor Vehicles Act, 1988 - Section 95
High Courts14 Nov 2014
Consumer Education and Research Society Vs Municipal Commissioner and Others
Gujarat High Court · AIR 2015 Guj 54
High Courts14 Nov 2014
Commissioner of Income Tax Vs Harishbhai J. Lakhani
Gujarat High Court · (2014) 11 GUJ CK 0055
High Courts14 Nov 2014
Commissioner of Income Tax Vs Ramniklal Popatlal Kakkad
Gujarat High Court · (2014) 11 GUJ CK 0054
Income Tax Act, 1961 — Section 139, 142(1), 148