CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/Gujarat High Court

COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 531 of 1,769

By year

  • 2026
  • 2025
  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1988
  • 1987
  • 1986
  • 1985
  • 1984
  • 1983
  • 1982
  • 1981
  • 1980
  • 1979
  • 1978
  • 1977
  • 1976
  • 1975
  • 1974
  • 1973
  • 1972
  • 1971
  • 1970
  • 1969
  • 1968
  • 1967
  • 1966
  • 1965
  • 1964
  • 1963
  • 1962
  • 1961
  • 1960
  • 1956
  • 1955
  • 1954
  • 1953
  • 1952
  • 1951
  • 1950
High Courts09 Dec 2014

Indsur Global Ltd. Vs Addl. Commr. of Service Tax

Gujarat High Court · (2015) 51 GST 557 : (2015) 38 STR 14

Finance Act, 1994 — Section 76, 77, 78, 79, 80
Read judgment
High Courts09 Dec 2014

Commissioner Central Excise and Customs Vs New Kishan Cement Private Limited

Gujarat High Court · (2015) 319 ELT 39

Read judgment
High Courts09 Dec 2014

Vijay Proteins Ltd. Vs Commissioner of Income Tax

Gujarat High Court · (2014) 12 GUJ CK 0069

Income Tax Act, 1961 — Section 132(4), 143(3), 145(2), 256(1), 271(1)(c)
Read judgment
High Courts09 Dec 2014

Commissioner of Income Tax Vs Digvijay Cement Co. Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0054

Read judgment
High Courts09 Dec 2014

Maneklal Dhanjibhai Sharma Vs Kirtikumar Babulal Jareja

Gujarat High Court · (2014) 12 GUJ CK 0023

Read judgment
High Courts08 Dec 2014Dismissed

Premilaben and Others Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLR 1369

Constitution of India, 1950 - Article 226 — Gujarat Co-operative Societies Act, 1961 - Section 108, 170 — Land Acquisition Act, 1894 - Section 11, 16, 18, 3(f), 4
Read judgment
High Courts08 Dec 2014Dismissed

State of Gujarat Vs Virabhai Dadubhai Likheda

Gujarat High Court · (2015) 3 CCR 287 : (2015) CriLJ 1653 : (2015) 4 Crimes 61 : (2015) 3 RCR(Criminal) 219

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378(1)(3)
Read judgment
High Courts08 Dec 2014

Commissioner of Income Tax Vs Kherani Paper Mills (P) Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0053

Income Tax Act, 1961 — Section 143(2), 158BB, 158BC, 182, 256(1)
Read judgment
High Courts08 Dec 2014

Vishal Malleables Ltd. Vs Reserve Bank of India

Gujarat High Court · (2014) 12 GUJ CK 0052

Constitution of India, 1950 — Article 19[1)[g)
Read judgment
High Courts08 Dec 2014

Gujchem Distillers India Ltd. Vs Union of India

Gujarat High Court · (2014) 12 GUJ CK 0022

Industries (Development and Regulation) Act, 1951 — Section 18G
Read judgment
High Courts05 Dec 2014Partly Allowed

Bhikubhai Ramanbhai Dave and Others Vs Chief Executive Officer and Vice Chairman and Others

Gujarat High Court · (2015) 145 FLR 317

Constitution of India, 1950 - Article 226
Read judgment
High Courts05 Dec 2014

United Phosphorus Ltd. Vs Additional Commissioner of Income Tax

Gujarat High Court · (2015) 230 TAXMAN 596

Customs Act, 1962 - Section 75
Read judgment
High Courts05 Dec 2014

Commissioner of Income Tax (TDS) Vs Oil and Natural Gas Corporation (India) Ltd.

Gujarat High Court · (2015) 277 CTR 280

Income Tax Act, 1961 - Section 10, 10(14), 10(14)(i), 115, 115WA
Read judgment
High Courts05 Dec 2014

Commissioner Vs Vodafone Essar Gujarat Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0029

Central Excises and Salt Act, 1944 — Section 35C(2A)
Read judgment
High Courts04 Dec 2014

Commissioner of Income Tax Vs Harsiddh Specific Family Trust

Gujarat High Court · (2015) 230 TAXMAN 613

Companies Act, 1956 - Section 617 — Income Tax Act, 1961 - Section 288, 32, 32A, 32A(6), 32AB — National Bank for Agriculture and Rural Development Act, 1981 - Section 3 — Tea Act, 1953 - Section 4
Read judgment
High Courts04 Dec 2014

Commissioner of Income Tax Vs Mysore Fine Agarbati

Gujarat High Court · (2014) 12 GUJ CK 0060

Income Tax Act, 1961 — Section 143(3), 260A, 28, 80HHC, 80HHC(1)
Read judgment
High Courts04 Dec 2014

Bipinchandra K. Bhatia Vs Asstt. Commissioner of Income Tax

Gujarat High Court · (2014) 12 GUJ CK 0051

Income Tax Act, 1961 — Section 209A, 212, 271(1)(c), 273(2)(a)
Read judgment
High Courts04 Dec 2014

Commissioner of Income Tax Vs Gokul Metalizers Pvt. Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0050

Income Tax Act, 1961 — Section 143(1), 143(2), 145, 80C, 80G
Read judgment
High Courts04 Dec 2014

Shreeji Surface Coatings Pvt. Ltd. Vs Union of India

Gujarat High Court · (2015) 320 ELT 764

Central Excises and Salt Act, 1944 — Section 11A, 11ACConstitution of India, 1950 — Article 14, 19, 19(1)(g), 19(2)
Read judgment
High Courts04 Dec 2014

Commissioner of Income Tax-III Vs Hiralal Industries

Gujarat High Court · (2014) 12 GUJ CK 0025

Read judgment
Previous1…529530531532533…1,769Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions