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Gujarat High Court judgments

35,370 judgments · page 530 of 1,769

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High Courts11 Dec 2014

Deputy Commissioner of Income Tax, (Asstt.) Vs Chemstar Organics (India) Pvt. Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0093

Companies Act, 1956 — Section 391Income Tax Act, 1961 — Section 72, 79, 80AB, 80HHC
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High Courts11 Dec 2014

Commissioner of Income Tax-I Vs Sahajanand Developers

Gujarat High Court · (2014) 12 GUJ CK 0090

Transfer of Property Act, 1882 — Section 53A
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High Courts11 Dec 2014

Kesriben Haribhai Gamar Vs State of Gujarat and Others

Gujarat High Court · (2015) 1 GLH 107

Constitution of India, 1950 — Article 16(4), 226
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High Courts11 Dec 2014

Commissioner of Income Tax Vs Hotel Vaibhav

Gujarat High Court · (2014) 12 GUJ CK 0075

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 75Income Tax Act, 1961 — Section 131(1), 133(6), 142(2), 143(3), 260A
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High Courts11 Dec 2014

Alembic Ltd. and Others Vs State Of Gujarat and Others

Gujarat High Court · (2015) 144 FLR 512 : (2015) 2 LLJ 36 : (2015) LLR 391

Criminal Procedure Code, 1973 (CrPC) — Section 468, 468(2)(b), 473, 482Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 14(2A), 14(2-A), 17
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High Courts11 Dec 2014

Oriental Insurance Co. Ltd. Vs Premilaben Nanjibhai Patel

Gujarat High Court · (2014) 12 GUJ CK 0055

Motor Vehicles Act, 1988 — Section 140, 166
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High Courts11 Dec 2014

Krishna Screen Art. Vs Commissioner of Central Excise

Gujarat High Court · (2015) 316 ELT 534

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High Courts11 Dec 2014Partly Allowed

Patel Bhavesh Vishnubhai Vs State of Gujarat and Others

Gujarat High Court · (2015) 1 GLR 726

Constitution of India, 1950 - Article 226Registration of Births and Deaths Act, 1969 - Section 15 25 27 28 29
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High Courts11 Dec 2014Allowed

Ghanshyambhai Madavlal Patel Vs State of Gujarat and Others

Gujarat High Court · (2015) 2 GLH 732

Constitution of India, 1950 - Article 21 226Criminal Procedure Code, 1973 (CrPC) - Section 161 164 173 173(8) 190Evidence Act, 1872 - Section 136 138 145 146 146(1)
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High Courts11 Dec 2014Dismissed

Nishant Deshdipak Varma Vs Narendra Damodardas Modi and Others

Gujarat High Court · (2015) 1 GLR 734

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 200 201 202 203 204Penal Code, 1860 (IPC) - Section 114 120B 181 191 193
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High Courts10 Dec 2014

C.C.E. & C., Surat-I Vs Shree Jagdamba Dyeing & Printing Mills P. Ltd.

Gujarat High Court · (2015) 317 ELT 419

Central Excises and Salt Act, 1944 — Section 35F
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High Courts10 Dec 2014

Vijay Trading Co. Vs Income Tax Officer

Gujarat High Court · (2014) 12 GUJ CK 0057

Income Tax Act, 1961 — Section 143(2), 234B, 68
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High Courts10 Dec 2014

Commissioner of Income Tax-II Vs Monarch Dyestuff Industries

Gujarat High Court · (2014) 12 GUJ CK 0056

Income Tax Act, 1961 — Section 143(3), 260A, 28(iii)(c), 28(iv), 80HHC
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High Courts10 Dec 2014

Patel Kohlabhai Savsibhai Vs State of Gujarat

Gujarat High Court · (2014) 12 GUJ CK 0038

Constitution of India, 1950 — Article 14, 21, 226, 32
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High Courts09 Dec 2014

Rudraksh Builders Vs Asstt. Commissioner of Income Tax

Gujarat High Court · (2015) 232 TAXMAN 181

Income Tax Act, 1961 — Section 143(1)(a), 194C
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High Courts09 Dec 2014

Deputy Commissioner of Income Tax Vs Gujarat Narmada Valley Fertilizers Co. Ltd.

Gujarat High Court · (2014) 12 GUJ CK 0121

Income Tax Act, 1961 — Section 142(1), 143 (2), 143(2), 28, 30
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High Courts09 Dec 2014

Mahnedara R. Patel (HUF) Vs Income Tax Officer

Gujarat High Court · (2015) 231 TAXMAN 445

Income Tax Act, 1961 - Section 132, 132(4), 139(1), 143(1), 143(3)
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High Courts09 Dec 2014

Ashapuri Metals Pvt. Ltd. Vs Commissioner of Customs

Gujarat High Court · (2015) 323 ELT 732

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High Courts09 Dec 2014

Commissioner of Income Tax Vs Bharat Hiralal Popat

Gujarat High Court · (2014) 12 GUJ CK 0088

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High Courts09 Dec 2014

Ashirvad Yarns Pvt. Ltd. Vs Deputy Commissioner of Income Tax

Gujarat High Court · (2014) 12 GUJ CK 0079

Income Tax Act, 1961 — Section 142(1), 143(2), 145
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