High Courts22 Dec 2014
Commissioner of Income Tax Vs Core Emballage Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0116
Income Tax Act, 1961 — Section 36(1)(ii), 36(1)(iii), 36(1)(viia), 90(2)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 528 of 1,769
High Courts22 Dec 2014
Commissioner of Income Tax Vs Avni Petrochem Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0100
High Courts22 Dec 2014
Assistant Commissioner of Income Tax Vs Chokshy Keshrimal Mohanlal and Company
Gujarat High Court · (2014) 12 GUJ CK 0099
Finance Act, 2003 — Section 2Income Tax Act, 1961 — Section 113, 132, 132A, 158BC, 2(3)
High Courts22 Dec 2014
Torrent Pharmaceticals Ltd. Vs Asst. Commissioner of Income Tax
Gujarat High Court · (2014) 12 GUJ CK 0095
High Courts22 Dec 2014
KPT Employees Welfare Trust Vs Commissioner of Income Tax
Gujarat High Court · (2015) 281 CTR 498 : (2015) GLH 3 604 : (2015) 230 TAXMAN 20
Income Tax Act, 1961 — Section 10, 10(23AAA), 11, 14(IA), 2
High Courts22 Dec 2014
Hansaben Ashvinkumar K. Patel Vs Ashwinkumar Kacharabhai Patel
Gujarat High Court · AIR 2015 Guj 24 : (2015) 1 GLR 907
Hindu Marriage Act, 1955 — Section 13(1), 24, 25, 28
High Courts22 Dec 2014
Nirav Dilipbhai Patel Vs State of Gujarat
Gujarat High Court · (2014) 12 GUJ CK 0043
Criminal Procedure Code, 1973 (CrPC) — Section 164, 362, 437, 438, 439Penal Code, 1860 (IPC) — Section 120B, 34, 406, 420, 465
High Courts22 Dec 2014Dismissed
Kalluprasad Krushnanand Dube and Others Vs Union of India
Gujarat High Court · (2015) 4 ACC 146 : (2016) ACJ 455 : (2015) 2 AnWR 812 : (2015) 1 GLR 899
Railways Act, 1989 - Section 123 123(c) 123(c)(2) 124 124ATerrorist and Disruptive Activities (Prevention) Act, 1987 - Section 3
High Courts19 Dec 2014
Khandubhai Poonabhai Tandel Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1146
Criminal Procedure Code, 1973 (CrPC) - Section 482 — Penal Code, 1860 (IPC) - Section 114, 120B, 323, 420, 465
High Courts19 Dec 2014
Commissioner of Income Tax Vs Morbi Vegetable Products Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0118
Income Tax Act, 1961 — Section 80HHC, 80HHC(1), 80HHC(1A)
High Courts19 Dec 2014
Commissioner of Income Tax Vs Indian Petrochemicals Corporation Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0117
Income Tax Act, 1961 — Section 17(2)(iii), 17(2)(iv), 201(1), 271(1)(c), 271C
High Courts19 Dec 2014
Atul Buildcon Pvt. Ltd. Vs Assistant Commissioner of Income Tax
Gujarat High Court · (2014) 12 GUJ CK 0114
High Courts19 Dec 2014
Asst. Commissioner of Income Tax Vs Walterman International Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0094
Income Tax Act, 1961 — Section 132, 132A, 143(3), 158B(a), 158BC
High Courts19 Dec 2014
Principal Vs Dhadvi Pratapbhai Harjibhai
Gujarat High Court · (2015) 146 FLR 224 : (2015) LabIC 1126 : (2015) 2 LLJ 377 : (2015) 3 LLN 409
Constitution of India, 1950 — Article 227Industrial Disputes Act, 1947 — Section 25 F, 25F, 25G, 25H
High Courts19 Dec 2014
R.G. Scrap Traders Vs State of Gujarat
Gujarat High Court · (2015) 79 VST 234
Gujarat Sales Tax Act, 1969 — Section 27, 42, 42(1), 42(2)
High Courts19 Dec 2014
Chandan Steel Ltd. Vs Commr. of C. Ex. & S.T.
Gujarat High Court · (2015) 316 ELT 573
Central Excises and Salt Act, 1944 — Section 11AC, 11AC(2)
High Courts18 Dec 2014
Commissioner of Income Tax Vs Unique Mercantile Service Pvt. Ltd.
Gujarat High Court · (2015) 232 TAXMAN 13
Income Tax Act, 1961 — Section 263
High Courts18 Dec 2014
Joint Commissioner of Income Tax Vs Bell Ceramics Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0115
Income Tax Act, 1961 — Section 32, 35, 36(1)(ii), 36(1)(iii), 36(1)(viia)
High Courts18 Dec 2014
Commissioner of Customs Vs Act Forwarders
Gujarat High Court · (2014) 12 GUJ CK 0101
Customs Act, 1962 — Section 129B(2A)
High Courts18 Dec 2014
Deepak Nitrite Ltd. Vs Joint Commissioner of Income Tax
Gujarat High Court · (2014) 12 GUJ CK 0098
Income Tax Act, 1961 — Section 142(1), 143(1)(a), 143(2), 36(1)(iii), 37