High Courts08 Jan 2015Dismissed
Jasubhai Shivabhai Patel Vs Election Officer of Sabarkantha District Co-operative Milk Producers Union Ltd. and Others
Gujarat High Court · AIR 2015 Guj 38
Constitution of India, 1950 - Article 226
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 526 of 1,769
High Courts08 Jan 2015
Gujarat Dairy Development Corporation Ltd. Vs Workmen
Gujarat High Court · (2015) 1 LLJ 667
Constitution of India, 1950 - Article 226, 227
High Courts08 Jan 2015
Jigar Foundry Vs Commissioner of Central Excise
Gujarat High Court · (2015) 322 ELT 315 : (2015) 50 GST 162
High Courts08 Jan 2015
Gujarat Gas Co. Ltd. Vs Asstt. Commissioner of Income Tax
Gujarat High Court · (2015) 01 GUJ CK 0024
Income Tax Act, 1961 - Section 260A, 74
High Courts08 Jan 2015
Commissioner of Central Excise and Customs Vs Avishkar Processing Mills Pvt. Ltd.
Gujarat High Court · (2015) 01 GUJ CK 0022
Central Excises and Salt Act, 1944 - Section 11AC
High Courts07 Jan 2015
Deputy Commissioner of Income Tax Vs Surat Electricity Company Ltd.
Gujarat High Court · (2015) 376 ITR 121
Constitution of India, 1950 - Article 368Finance Act, 1990 - Section 28
High Courts07 Jan 2015Dismissed
Shardaben Jayantilal Patel Vs Special Land Acquisition Officer, Narmada Yojna Unit-3 and Others
Gujarat High Court · (2015) 3 GLR 2227
Land Acquisition Act, 1894 - Section 11, 18, 19, 20, 21
High Courts06 Jan 2015
Kanaiyanand Vs Bindadevi Hiranand Pandey and Others
Gujarat High Court · (2015) 2 GLR 1680
Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 107, 145, 145(1), 146, 146(1)Partnership Act, 1932 - Section 12, 47
High Courts06 Jan 2015Disposed off
Ramanbhai Ashabhai Makwana Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1259
Constitution of India, 1950 - Article 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 155Penal Code, 1860 (IPC) - Section 120B, 143, 147, 148, 149
High Courts06 Jan 2015
Commissioner of Central Excise and Customs Vs Dada Associates
Gujarat High Court · (2015) 50 GST 154
Central Excises and Salt Act, 1944 - Section 35
High Courts06 Jan 2015Dismissed
Kaveri Hotels Private Limited Vs Intellectual Property Appellate Board
Gujarat High Court · (2015) 61 PTC 249
Trade Marks Act, 1999 - Section 21(2), 22
High Courts06 Jan 2015Partly Allowed
Laxmansinh Vs State of Gujarat
Gujarat High Court · (2015) 4 CCR 534
Bombay Police Act, 1951 - Section 135(1)Criminal Procedure Code, 1973 (CrPC) - Section 209, 313Penal Code, 1860 (IPC) - Section 307, 308, 309, 310, 311
High Courts05 Jan 2015Dismissed
Durga Engineering Company Vs Regional Provident Fund Commissioner (II)
Gujarat High Court · (2015) 144 FLR 887 : (2015) 1 LLJ 278 : (2015) LLR 390
Employees Provident Funds and Miscellaneous Provisions Act, 1952 - Section 7A, 7Q
High Courts05 Jan 2015Allowed
Vitthal Baburao Patil Vs Union of India
Gujarat High Court · (2015) 01 GUJ CK 0034
Central Reserve Police Force Act, 1949 - Section 11, 11(1)
High Courts05 Jan 2015Partly Allowed
Krupaben Rashikbhai Patel Vs State of Gujarat
Gujarat High Court · (2015) 01 GUJ CK 0033
Constitution of India, 1950 - Article 226
High Courts05 Jan 2015
Commissioner of Income Tax-II Vs Gujarat Gas Co. Ltd.
Gujarat High Court · (2015) 01 GUJ CK 0023
High Courts24 Dec 2014Dismissed
R.M. Patel Vs State of Gujarat and Others
Gujarat High Court · (2015) 2 GLR 1242
Bombay Land Revenue Code, 1879 - Section 211 — Constitution of India, 1950 - Article 226, 227 — Gujarat Civil Services Tribunal Act, 1972 - Section 10, 11, 12, 21, 3
High Courts24 Dec 2014Dismissed
Rashmibhai Himmatlal Dave and Others Vs State of Gujarat
Gujarat High Court · (2015) 2 GLR 1296
Constitution of India, 1950 - Article 21 — Criminal Procedure Code, 1973 (CrPC) - Section 313 — Evidence Act, 1872 - Section 114, 118, 129, 146, 5 — Penal Code, 1860 (IPC) - Section 114, 363, 366, 375, 376
High Courts24 Dec 2014
Commissioner of Income Tax Vs Naranlala Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0112
High Courts24 Dec 2014
Hathising Mfg Co. Ltd. Vs Commissioner of Income Tax
Gujarat High Court · (2014) 12 GUJ CK 0111
Income Tax Act, 1961 — Section 139(9), 260A, 271B, 44AB