COURT ARCHIVE

Gujarat High Court judgments

35,370 judgments · page 525 of 1,769

High Courts16 Jan 2015

Rabari Gova Rana and Others Vs State of Gujarat

Gujarat High Court · (2015) 3 CCR 365

Bombay Police Act, 1951 - Section 135Criminal Procedure Code, 1973 (CrPC) - Section 313, 357, 374Penal Code, 1860 (IPC) - Section 147, 148, 149, 323, 324

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High Courts16 Jan 2015Allowed

Devendra Mavjibhai Makwana Vs State of Gujarat

Gujarat High Court · (2015) 3 Crimes 603 : (2015) 2 GLR 1020

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 8Prevention of Corruption Act, 1988 - Section 11, 12, 13, 13(1)(d)(i)(ii)(iii), 13(2)

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High Courts16 Jan 2015Partly Allowed

Dy. Executive Engineer Vs Jashuben Sumabhai Chaudhary

Gujarat High Court · (2015) 145 FLR 492 : (2015) 2 LLJ 710

Industrial Disputes Act, 1947 - Section 17-B, 25-F

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High Courts16 Jan 2015Allowed

General Works and North Gujarat Bidi Kamdar Union Vs Deputy Commissioner of Labour

Gujarat High Court · (2015) 145 FLR 314 : (2015) 2 LLJ 657

Industrial Disputes Act, 1947 - Section 10, 10(1), 12(4)

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High Courts16 Jan 2015

Neo Trust and Others Vs Income Tax Officer

Gujarat High Court · (2015) 275 CTR 270 : (2015) 372 ITR 546

Income Tax Act, 1961 - Section 11, 12, 13, 14, 15

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High Courts16 Jan 2015Partly Allowed

Range Forest Officer and Others Vs Chandubhai Govindbhai Chauhan

Gujarat High Court · (2015) 144 FLR 889 : (2015) 1 LLJ 716

Civil Procedure Code, 1908 (CPC) - Section 18Constitution of India, 1950 - Article 227Forest Act, 1927 - Section 4, 5, 8

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High Courts16 Jan 2015Dismissed

Gajendrasinh Hemtuji Chavda Vs Peenakunver

Gujarat High Court · AIR 2015 Guj 132 : (2015) 3 DMC 514

Hindu Marriage Act, 1955 - Section 12(1)(a), 13(1)(i-a), 13(1)(i-b)

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High Courts16 Jan 2015Dismissed

Rakesh Manekchand Kothari Vs Union of India

Gujarat High Court · (2015) 01 GUJ CK 0010

Conservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974 - Section 10, 12Constitution of India, 1950 - Article 13, 14, 19, 21, 22Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 437, 437(1), 465

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High Courts16 Jan 2015Dismissed