High Courts24 Dec 2014
Asst. Commissioner of Income Tax Vs Creative Processing Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0110
Income Tax Act, 1961 — Section 143(3)
COURT ARCHIVE
Gujarat High Court judgments
35,370 judgments · page 527 of 1,769
High Courts24 Dec 2014
Commissioner of Income Tax Vs Balkrishna Exports
Gujarat High Court · (2014) 12 GUJ CK 0108
Income Tax Act, 1961 — Section 143(32), 271(1)(c), 80HHC, 80HHC(3), 80HHC(3) (b)
High Courts24 Dec 2014
Commissioner of Income Tax Vs Shyamprakash Spining Mills Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0102
Income Tax Act, 1961 — Section 43B
High Courts24 Dec 2014
Commissioner of Income Tax Vs Colour Graphics
Gujarat High Court · (2014) 12 GUJ CK 0066
Income Tax Act, 1961 — Section 79, 80IA, 80IA(2)(iii), 80IA(2)(v), 80J
High Courts24 Dec 2014
Commissioner of Income Tax-I Vs AIMS Chemicals Pvt. Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0062
High Courts24 Dec 2014
Commissioner of Income Tax-I Vs Baroda Extrusion Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0061
Income Tax Act, 1961 — Section 269SS, 271D, 273B
High Courts24 Dec 2014
Pravinbhai Muljibhai Patel Vs State of Gujarat
Gujarat High Court · (2015) 2 GLR 1044
Constitution of India, 1950 — Article 226Gujarat Town Planning and Urban Development Act, 1976 — Section 10, 11, 12, 12, 12(2)
High Courts24 Dec 2014
Suvarnaben Chetanbhai Raval Vs State of Gujarat
Gujarat High Court · (2014) 12 GUJ CK 0036
Constitution of India, 1950 — Article 226
High Courts24 Dec 2014
Daulatben Vs Yasminben
Gujarat High Court · (2014) 12 GUJ CK 0034
Criminal Procedure Code, 1973 (CrPC) — Section 177, 177, 178, 178, 178(c)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 498A, 504, 506
High Courts24 Dec 2014
Arvindbhai Shantilal Modi Vs State of Gujarat
Gujarat High Court · (2014) 12 GUJ CK 0033
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 482Penal Code, 1860 (IPC) — Section 120B, 120B, 186, 405, 406
High Courts24 Dec 2014
Pramodkumar Anand Mishra Vs State of Gujarat
Gujarat High Court · (2015) 2 GLR 1425 : (2016) 1 RCR(Criminal) 467
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 102, 109, 162, 173(8), 217Penal Code, 1860 (IPC) — Section 120(B), 130, 143, 147, 148
High Courts24 Dec 2014
Suresh Fakirchand Parmar Vs State of Gujarat
Gujarat High Court · (2014) 12 GUJ CK 0031
Companies Act, 1956 — Section 617Criminal Procedure Code, 1973 (CrPC) — Section 173, 190(1)(d), 378Mines and Minerals (Development and Regulation) Act, 1957 — Section 18, 21, 22, 4, 4(1)
High Courts23 Dec 2014Dismissed
Zonal Manager Vs Presiding Officer, Central Government Industrial Tribunal-Cum-Labour Court and Others
Gujarat High Court · (2015) 145 FLR 307
Constitution of India, 1950 - Article 226, 227
High Courts23 Dec 2014
Commissioner of Income Tax-I Vs Bharat V. Patel
Gujarat High Court · (2015) 229 TAXMAN 236
Income Tax Act, 1961 — Section 17(2)(iii), 17(2)(iiia), 28(iv)
High Courts23 Dec 2014
Sakun Polymers Ltd. Vs Joint Commissioner of Income Tax
Gujarat High Court · (2014) 12 GUJ CK 0113
Income Tax Act, 1961 — Section 143(1), 143(2), 143(3), 29, 32
High Courts23 Dec 2014
Commissioner of Customs Vs Bipin Javerchand Shah
Gujarat High Court · (2014) 12 GUJ CK 0109
Customs Act, 1962 — Section 129B(2A)
High Courts23 Dec 2014
Commissioner of Income Tax Vs Khetiwadi Utpadan Bazar Samiti
Gujarat High Court · (2014) 12 GUJ CK 0103
Companies Act, 1956 — Section 226, 271Income Tax Act, 1922 — Section 11, 12, 61Income Tax Act, 1961 — Section 12A, 12A(a), 12A(b), 12AA, 131
High Courts23 Dec 2014
Commissioner of Income Tax Vs Gujarat Alkalies and Chemicals Ltd.
Gujarat High Court · (2014) 12 GUJ CK 0065
Income Tax Act, 1961 — Section 142(1), 143(2), 37, 43(6)
High Courts23 Dec 2014
Rashmibhai Himmatlal Dave Vs State of Gujarat
Gujarat High Court · (2014) 12 GUJ CK 0035
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114, 146, 5, 6, 77
High Courts22 Dec 2014
Asstt. Commissioner of Income Tax Vs Ravi Construction
Gujarat High Court · (2014) 12 GUJ CK 0119
Income Tax Act, 1961 — Section 32, 32(1)(ii)